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ITAT Mumbai Bench
61,638 judgments
ST MARYS HIGH SCHOOL,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5665/MUM/2026[N.A]Status: Disposed13/10/2026
ROMAN CATHOLIC CHURCH OF HOLY CROSS,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5647/MUM/2026[2026-27]Status: Disposed13/10/2026AY 2026-27
DSM NUTRITIONAL PRODUCTS INDIA PRIVATE LIMITED,INDIA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(3)(1), MUMBAI, INDIA
ITA 8787/MUM/2025[2022-2023]Status: Disposed13/10/2026AY 2022-2023
THE STOCK & BOND TRADING COMPANY,MAHARASHTRA vs DCIT, CIRCLE 4(2)(1), MUMBAI, MUMBAI
ITA 3339/MUM/2026[2013-14]Status: Disposed13/10/2026AY 2013-14
ITO , LOWER PAREL vs SHREEJI PAPER CORPORATION, DN NAGAR
ITA 2966/MUM/2026[2017-18]Status: Disposed13/10/2026AY 2017-18
SURESH NANJI DABHI,MUMBAI vs ITO WARD 25(3)(1), MUMBAI
ITA 7906/MUM/2025[2012-13]Status: Disposed13/10/2026AY 2012-13
THE JIMMY S BILIMORIA FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX, MUMBAI
ITA 7816/MUM/2026[2026-27]Status: Disposed12/10/2026AY 2026-27
DILIP N. THAKKAR HUF,MUMBAI vs ITO-27(1)(1), NAVI MUMBAI
ITA 7321/MUM/2026[2009-10]Status: Disposed12/10/2026AY 2009-10
NTT GLOBAL DATA CENTERS AND CLOUD INFRASTRUCTURE INDIA PRIVATE LIMITED,SAKI NAKA vs PRINCIPAL COMMISSIONER OF INCOME TAX, MUMBAI - 2, MUMBAI
ITA 6721/MUM/2026[2020-21]Status: Disposed12/10/2026AY 2020-21
CHANDRAKANT BHANJI CHANDE MEMORIAL TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 5839/MUM/2026[2026-27]Status: Disposed12/10/2026AY 2026-27
ST. SEBASTIANS CHURCH,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5676/MUM/2026[N.A]Status: Disposed12/10/2026
SANJANA CRYOGENIC STORAGES LTD,MUMBAI vs DCIT - 8(3) (CENTRAL), MUMBAI, MUMBAI
ITA 5597/MUM/2026[2019-20]Status: Disposed12/10/2026AY 2019-20
GRINTAN KANAKLAL DOSHI,MUMBAI vs INCOME TAX OFFICER, WARD 27(1)(5), MUMBAI, MUMBAI
ITA 3995/MUM/2026[2019-20]Status: Disposed12/10/2026AY 2019-20
SARAH FAISAL HAWA,MUMBAI vs DY COMMISSIONER OF INCOME TAX CIRCLE 22 1 MUMBAI, MUMBAI
ITA 1042/MUM/2026[2008-09]Status: Disposed12/10/2026AY 2008-09
MS. DIVYA CHOUDHARY ,MUMBAI vs ITO (INT. TAX) WARD 2(1)(1), MUMBAI
ITA 8696/MUM/2025[2023-24]Status: Disposed12/10/2026AY 2023-24
SANDHYA RAKESH SHARMA,MUMBAI vs INCOME TAX OFFICER - 31(1)(1), MUMBAI, MUMBAI
ITA 7732/MUM/2025[2014-15]Status: Disposed12/10/2026AY 2014-15
THRIUS PHARMA EXPERTIZE LLP,MUMBAI vs ITO WARD 3(2), KALYAN
ITA 40/MUM/2025[2020-21]Status: Disposed12/10/2026AY 2020-21
CORNELL UNIVERSITY,MUMBAI vs DY CIT (INT. TAX) CIRCLE 2(1)(1), MUMBAI
ITA 2195/MUM/2025[2022-23]Status: Disposed12/10/2026AY 2022-23
NOVARTIS AG,MUMBAI vs ACIT, (IT), CIR-3(3)(1), MUMBAI
ITA 1027/MUM/2023[2020-21]Status: Disposed12/10/2026AY 2020-21
DAHIHANDI SAMANVAI SAMITEE,MUMBAI vs ITO EXEMPTION WARD 1(2, MUMBAI
ITA 6939/MUM/2026[NA]Status: Disposed12/10/2026