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ITAT Mumbai Bench

61,638 judgments

SHRI MAHADEV AYURVEDIC CHARITABLE TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI

ITA 6938/MUM/2026[2026-27]Status: Disposed12/10/2026AY 2026-27

DAHIHANDI SAMANVAI SAMITEE,MUMBAI vs ITO EXEMPTION WARD 1(2), MUMBAI

ITA 6933/MUM/2026[NA]Status: Disposed12/10/2026

SHRI MAHADEV AYURVEDIC CHARITABLE TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI

ITA 6925/MUM/2026[2026-27]Status: Disposed12/10/2026AY 2026-27

DHAMMA PATTANA VIPASSANA TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI

ITA 6576/MUM/2026[2027-28 to 2031-32]Status: Disposed12/10/2026

DHAMMA PATTANA VIPASSANA TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI

ITA 6575/MUM/2026[2027-28 to 2036-37]Status: Disposed12/10/2026

D vs WELFARE FOUNDATION,THANEVS.INCOME TAX OFFICER, EXEMPTION WARD, THANE

ITA 6191/MUM/2026[2025-26]Status: Disposed12/10/2026AY 2025-26

SHRI MUMBAI JAIN YUVAK SANGH,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI

ITA 8789/MUM/2026[2026-27]Status: Disposed9/10/2026AY 2026-27

SAI PUSHPA CHARITABLE TRUST,GOREGAON vs ITO EXEMPTION WARD 2(3) MUMBAI, CUMBALLA HILL

ITA 8785/MUM/2026[2024-25]Status: Disposed9/10/2026AY 2024-25

RADHIKA RISHIKESH SAWANT,MUMBAI vs ITO 41(2)(4), MUMBAI, BANDRA KURLA COMPLEX

ITA 8370/MUM/2026[2017-18]Status: Disposed9/10/2026AY 2017-18

MANJU SUJEET SHRIVASTAVA,NAVI MUMBAI vs COMMISSIONER OF INCOME TAX, NAVI MUMBAI

ITA 5419/MUM/2026[2015-16]Status: Disposed9/10/2026AY 2015-16

MANJU SUJEET SHRIVASTAVA,NAVI MUMBAI vs COMMISSIONER OF INCOME TAX, MAHARASHTRA

ITA 5418/MUM/2026[2014-15]Status: Disposed9/10/2026AY 2014-15

MOUNT LITERA EDUCATION FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), MUMBAI

ITA 5039/MUM/2026[NA]Status: Disposed9/10/2026

MOUNT LITERA EDUCATION FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), MUMBAI

ITA 5020/MUM/2026[NA]Status: Disposed9/10/2026

SARANGA ANIL AGGARWAL,MUMBAI vs ACIT, CIRCLE 14(1)(1), MUMBAI

ITA 4969/MUM/2026[2022-23]Status: Disposed9/10/2026AY 2022-23

INCOME-TAX OFFICER-16(3)(1), MUMBAI , MUMBAI vs RAJESH KUVERJI SHAH, MUMBAI

ITA 4481/MUM/2026[2012-13]Status: Disposed9/10/2026AY 2012-13

BHAVESH VIRJI GALA,MUMBAI vs INCOME TAX OFFICER WARD 42(1)(1), BANDRA EAST

ITA 3698/MUM/2026[2019-20]Status: Disposed9/10/2026AY 2019-20

ASST. COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION)-4(3)(2), MUMBAI , MUMBAI vs WISDOMTREE INDIA INVESTMENT PORTFOLIO INC, MUMBAI

ITA 3302/MUM/2026[2015-16]Status: Disposed9/10/2026AY 2015-16

SHREE MAHALAXMI NAGARI SAHAKARI PATPEDHI LIMITED,AMBERNATH vs INCOME TAX OFFICER WARD 2(2) FACELESS, KALAYN

ITA 3280/MUM/2026[2020-21]Status: Disposed9/10/2026AY 2020-21

SANJAY VIJAYRAJ PARMAR,MUMBAI vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-8(1)(1), MUMBAI

ITA 2093/MUM/2026[2015-16]Status: Disposed9/10/2026AY 2015-16

SIEMENS GAMESA RENEWABLE POWER PRIVATE LIMITED ,MUMBAI vs THE DY CIT CIRCLE 8(2)(1), MUMBAI

ITA 8020/MUM/2025[2017-18]Status: Disposed9/10/2026AY 2017-18