← All Benches
ITAT Mumbai Bench
61,649 judgments
MANJU SUJEET SHRIVASTAVA,NAVI MUMBAI vs COMMISSIONER OF INCOME TAX, NAVI MUMBAI
ITA 5419/MUM/2026[2015-16]Status: Disposed9/10/2026AY 2015-16
MANJU SUJEET SHRIVASTAVA,NAVI MUMBAI vs COMMISSIONER OF INCOME TAX, MAHARASHTRA
ITA 5418/MUM/2026[2014-15]Status: Disposed9/10/2026AY 2014-15
MOUNT LITERA EDUCATION FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), MUMBAI
ITA 5039/MUM/2026[NA]Status: Disposed9/10/2026
MOUNT LITERA EDUCATION FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), MUMBAI
ITA 5020/MUM/2026[NA]Status: Disposed9/10/2026
SARANGA ANIL AGGARWAL,MUMBAI vs ACIT, CIRCLE 14(1)(1), MUMBAI
ITA 4969/MUM/2026[2022-23]Status: Disposed9/10/2026AY 2022-23
INCOME-TAX OFFICER-16(3)(1), MUMBAI , MUMBAI vs RAJESH KUVERJI SHAH, MUMBAI
ITA 4481/MUM/2026[2012-13]Status: Disposed9/10/2026AY 2012-13
BHAVESH VIRJI GALA,MUMBAI vs INCOME TAX OFFICER WARD 42(1)(1), BANDRA EAST
ITA 3698/MUM/2026[2019-20]Status: Disposed9/10/2026AY 2019-20
ASST. COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION)-4(3)(2), MUMBAI , MUMBAI vs WISDOMTREE INDIA INVESTMENT PORTFOLIO INC, MUMBAI
ITA 3302/MUM/2026[2015-16]Status: Disposed9/10/2026AY 2015-16
SHREE MAHALAXMI NAGARI SAHAKARI PATPEDHI LIMITED,AMBERNATH vs INCOME TAX OFFICER WARD 2(2) FACELESS, KALAYN
ITA 3280/MUM/2026[2020-21]Status: Disposed9/10/2026AY 2020-21
SANJAY VIJAYRAJ PARMAR,MUMBAI vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-8(1)(1), MUMBAI
ITA 2093/MUM/2026[2015-16]Status: Disposed9/10/2026AY 2015-16
SIEMENS GAMESA RENEWABLE POWER PRIVATE LIMITED ,MUMBAI vs THE DY CIT CIRCLE 8(2)(1), MUMBAI
ITA 8020/MUM/2025[2017-18]Status: Disposed9/10/2026AY 2017-18
NILOFAR JUNAID KHAN,MUMBAI vs INCOME TAX OFFICER, WARD 24(3)(1), MUMBAI, MUMBAI
ITA 8342/MUM/2026[2012-13]Status: Disposed8/10/2026AY 2012-13
ACIT-13(1)(2), MUMBAI, MUMBAI vs PERLIN COSMECEUTICALS PRIVATE LIMITED, MUMBAI
ITA 7781/MUM/2026[2014-15]Status: Disposed8/10/2026AY 2014-15
POONAM CHAMBERS B WING COMMERCIAL PREMISES CO OPERATIVE SOCIETY LTD,MUMBAI vs DEPUTY COMMISSIONER INCOME TAX, MUMBAI
ITA 7044/MUM/2026[2021-2022]Status: Heard8/10/2026AY 2021-2022
POONAM CHAMBERS B WING COMMERCIAL PREMISES CO OPERATIVE SOCIETY LTD,MUMBAI vs DEPUTY COMMISSIONER INCOME TAX, MUMBAI
ITA 7043/MUM/2026[2019-20]Status: Heard8/10/2026AY 2019-20
HUSENI CHARITABLE PUBLIC TRUST,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 6733/MUM/2026[2026-27]Status: Disposed8/10/2026AY 2026-27
KOTAK SECURITIES LIMITED,MUMBAI vs DCIT 4(3)(1), MUMBAI
ITA 6619/MUM/2026[2020-21]Status: Disposed8/10/2026AY 2020-21
RACHANA SANSAD,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS) MUMBAI, MUMBAI
ITA 6261/MUM/2026[2026-27]Status: Disposed8/10/2026AY 2026-27
RACHANA SANSAD,MUMBAI vs EXEM. CIRCLE 2, MUMBAI, MUMBAI
ITA 6260/MUM/2026[2027-28]Status: Disposed8/10/2026AY 2027-28
ALL INDIA HAJ UMRAH TOUR ORGANISERS ASSOCIATION,MUMBAI vs ITO EXEM. WARD 1(1), MUMBAI, MUMBAI
ITA 6256/MUM/2026[2022-2023]Status: Disposed8/10/2026AY 2022-2023
