← All Benches
ITAT Mumbai Bench
61,663 judgments
DY. DIRECTOR OF INCOME TAX (INT. TAX.)-4(1), MUMBAI vs M/S. ZEE TELEFILMS LTD.AS AGENT OF MLLBANK TWEED HADLEY & MCCLOY, MUMBAI
ITA 6245/MUM/2008[2001-2002]Status: Disposed9/10/2015AY 2001-2002
THE ACIT 12(3), MUMBAI vs SHRI LEMUIR AIR EXPRESS, MUMBAI
ITA 3245/MUM/2008[2004-2005]Status: Disposed9/10/2015AY 2004-2005
THE LEMUIR AIR EXPRESS,MUMBAI vs M/S. DCIT 12(3), MUMBAI
ITA 2430/MUM/2008[2004-2005]Status: Disposed9/10/2015AY 2004-2005
THE ADIT (I.T) 3(1), MUMBAI vs M/S. HONKONG SHANGHAI BANKING CORP. LTD,
ITA 3555/MUM/2004[1994-1995]Status: Disposed9/10/2015AY 1994-1995
REKHA DINESH SHAH,MUMBAI vs ITO WD 16(3)(2), MUMBAI
ITA 7392/MUM/2014[2008-09]Status: Disposed8/10/2015AY 2008-09
HIRANANDANI AKRUTI JV,MUMBAI vs DCIT, C.C. 36, MUMBAI
ITA 375/MUM/2014[2006-07]Status: Disposed8/10/2015AY 2006-07
GOGO INTERNATIONAL P.LTD,MUMBAI vs CIT 6, MUMBAI
ITA 2574/MUM/2014[2009-10]Status: Disposed8/10/2015AY 2009-10
ACIT CEN CIR 32, MUMBAI vs HIRANANDANI DEVELOPERS AKRUTI JV, MUMBAI
ITA 1175/MUM/2014[2006-07]Status: Disposed8/10/2015AY 2006-07
ITO 16(1)(1), MUMBAI vs GRAND PARADI CO OP HSG SOC LTD, MUMBAI
ITA 7222/MUM/2013[2010-11]Status: Disposed8/10/2015AY 2010-11
ACIT CIR 6(3), MUMBAI vs MORARJEE TEXTILES LTD, MUMBAI
ITA 6200/MUM/2013[2009-10]Status: Disposed8/10/2015AY 2009-10
A V. MEMON,MUMBAI vs DCIT CEN CIR 45, MUMBAI
ITA 4830/MUM/2013[2004-05]Status: Disposed8/10/2015AY 2004-05
S.P. BUILDERS,MUMBAI vs ITO 12(3)(4), MUMBAI
ITA 4168/MUM/2012[2005-06]Status: Disposed8/10/2015AY 2005-06
SHARAD K SHAH,MUMBAI vs ACIT 21(2), MUMBAI
ITA 2927/MUM/2012[2000-01]Status: Disposed8/10/2015AY 2000-01
CA INDIA TECHNOLOGIES PVT. LTD.,MUMBAI vs A.C.I.T. RG. 6(2), MUMBAI
ITA 8376/MUM/2011[2004-05]Status: Disposed7/10/2015AY 2004-05
TRANSMODAL SERVICES P. LTD,MUMBAI vs DCIT RG 2(3), MUMBAI
ITA 8118/MUM/2011[2007-08]Status: Disposed7/10/2015AY 2007-08
ACIT CIR 10(1), MUMBAI vs CA (INDIA) TECHNOLOGIES P. LTD ( FORMERLY KNOWAN AS C.A. COMPUTER ASSOCIATES (I) P.LTD, MUMBAI
ITA 8106/MUM/2011[2004-05]Status: Disposed7/10/2015AY 2004-05
RAJAT INDULAL DOSHI,MUMBAI vs A.C.I.T. CIRCLE 16(1), MUMBAI
ITA 7243/MUM/2011[2008-09]Status: Disposed7/10/2015AY 2008-09
RAJAT INDULAL DOSHI,MUMBAI vs A.C.I.T. CIRCLE 16(1), MUMBAI
ITA 7242/MUM/2011[2007-08]Status: Disposed7/10/2015AY 2007-08
KARP IMPEX LTD,MUMBAI vs ADDL CIT 5(2), MUMBAI
ITA 6419/MUM/2011[2007-08]Status: Disposed7/10/2015AY 2007-08
ADDL.CIT., RANGE-5(2), MUMBAI vs KARP IMPEX LTD., MUMBAI
ITA 6346/MUM/2011[2007-06]Status: Disposed7/10/2015AY 2007-06
