← All Benches
ITAT Mumbai Bench
61,663 judgments
BHAVESH VIRJI GALA,MUMBAI vs INCOME TAX OFFICER WARD 42(1)(1), BANDRA EAST
ITA 3698/MUM/2026[2019-20]Status: Disposed9/10/2026AY 2019-20
ASST. COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION)-4(3)(2), MUMBAI , MUMBAI vs WISDOMTREE INDIA INVESTMENT PORTFOLIO INC, MUMBAI
ITA 3302/MUM/2026[2015-16]Status: Disposed9/10/2026AY 2015-16
SHREE MAHALAXMI NAGARI SAHAKARI PATPEDHI LIMITED,AMBERNATH vs INCOME TAX OFFICER WARD 2(2) FACELESS, KALAYN
ITA 3280/MUM/2026[2020-21]Status: Disposed9/10/2026AY 2020-21
SANJAY VIJAYRAJ PARMAR,MUMBAI vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-8(1)(1), MUMBAI
ITA 2093/MUM/2026[2015-16]Status: Disposed9/10/2026AY 2015-16
SIEMENS GAMESA RENEWABLE POWER PRIVATE LIMITED ,MUMBAI vs THE DY CIT CIRCLE 8(2)(1), MUMBAI
ITA 8020/MUM/2025[2017-18]Status: Disposed9/10/2026AY 2017-18
NILOFAR JUNAID KHAN,MUMBAI vs INCOME TAX OFFICER, WARD 24(3)(1), MUMBAI, MUMBAI
ITA 8342/MUM/2026[2012-13]Status: Disposed8/10/2026AY 2012-13
ACIT-13(1)(2), MUMBAI, MUMBAI vs PERLIN COSMECEUTICALS PRIVATE LIMITED, MUMBAI
ITA 7781/MUM/2026[2014-15]Status: Disposed8/10/2026AY 2014-15
POONAM CHAMBERS B WING COMMERCIAL PREMISES CO OPERATIVE SOCIETY LTD,MUMBAI vs DEPUTY COMMISSIONER INCOME TAX, MUMBAI
ITA 7044/MUM/2026[2021-2022]Status: Heard8/10/2026AY 2021-2022
POONAM CHAMBERS B WING COMMERCIAL PREMISES CO OPERATIVE SOCIETY LTD,MUMBAI vs DEPUTY COMMISSIONER INCOME TAX, MUMBAI
ITA 7043/MUM/2026[2019-20]Status: Heard8/10/2026AY 2019-20
HUSENI CHARITABLE PUBLIC TRUST,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 6733/MUM/2026[2026-27]Status: Disposed8/10/2026AY 2026-27
KOTAK SECURITIES LIMITED,MUMBAI vs DCIT 4(3)(1), MUMBAI
ITA 6619/MUM/2026[2020-21]Status: Disposed8/10/2026AY 2020-21
RACHANA SANSAD,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS) MUMBAI, MUMBAI
ITA 6261/MUM/2026[2026-27]Status: Disposed8/10/2026AY 2026-27
RACHANA SANSAD,MUMBAI vs EXEM. CIRCLE 2, MUMBAI, MUMBAI
ITA 6260/MUM/2026[2027-28]Status: Disposed8/10/2026AY 2027-28
ALL INDIA HAJ UMRAH TOUR ORGANISERS ASSOCIATION,MUMBAI vs ITO EXEM. WARD 1(1), MUMBAI, MUMBAI
ITA 6256/MUM/2026[2022-2023]Status: Disposed8/10/2026AY 2022-2023
INTERACTIVE TELEVISION PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX-CIRCLE 16(1), MUMBAI
ITA 5870/MUM/2026[2017-18]Status: Disposed8/10/2026AY 2017-18
MANOJ NACHIMUTHU,COIMBATORE vs WARD 22(2)(1),MUMBAI/, PIRAMAL CHAMBER,MUMBAI
ITA 5606/MUM/2026[2019-20]Status: Disposed8/10/2026AY 2019-20
KUTCHI SARVODAYA NAGAR,GOVANDI vs CIT(EXEMPTIONS), CUMBALA HILL
ITA 4203/MUM/2026[2022-23]Status: Disposed8/10/2026AY 2022-23
OMAR ISMAIL SOLANKI,MUMBAI vs INCOME TAX OFFICER, WARD-22(2)(1), MUMBAI
ITA 3873/MUM/2026[2021-22]Status: Disposed8/10/2026AY 2021-22
OMAR ISMAIL SOLANKI,MUMBAI vs INCOME TAX OFFICER, WARD-22(2)(1), MUMBAI
ITA 3872/MUM/2026[2020-21]Status: Disposed8/10/2026AY 2020-21
AMANKUMAR BIRMARAM PRAJAPAT,SURAT, GUJARAT vs INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH, DELHI
ITA 3794/MUM/2026[2013-14]Status: Disposed8/10/2026AY 2013-14