← All Benches
ITAT Mumbai Bench
61,665 judgments
OMAR ISMAIL SOLANKI,MUMBAI vs INCOME TAX OFFICER, WARD-22(2)(1), MUMBAI
ITA 3872/MUM/2026[2020-21]Status: Disposed8/10/2026AY 2020-21
AMANKUMAR BIRMARAM PRAJAPAT,SURAT, GUJARAT vs INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH, DELHI
ITA 3794/MUM/2026[2013-14]Status: Disposed8/10/2026AY 2013-14
RACHANA SANSAD ,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 2020/MUM/2026[N.A ]Status: Disposed8/10/2026
GURUPREET KAUR GURJIT SINGH MATTA ,MUMBAI vs INCOME TAX OFFICER WARD 41(1)(2), MUMBAI
ITA 2014/MUM/2026[2018-19]Status: Disposed8/10/2026AY 2018-19
HALLMARK LIFESPACE PRIVATE LIMITED ,MUMBAI vs ITO WARD 7(1)(1), MUMBAI
ITA 2008/MUM/2026[2015-16]Status: Disposed8/10/2026AY 2015-16
ITO, AAYAKAR vs AGS WORLD TRANSPORT INDIA PVT. LTD., MUMBAI
ITA 9190/MUM/2025[2013-14]Status: Disposed8/10/2026AY 2013-14
PUSHPA CHANDRA RAJ SINGHVI CHARITABLE TRUST,DIPTI PEARLS,J B NAGAR vs CIT(EXEMPTION), INCOME TAX APPELLATE TRIBUNA
ITA 8820/MUM/2026[2026-27]Status: Disposed8/10/2026AY 2026-27
ANANTARU FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 8697/MUM/2026[NA]Status: Disposed8/10/2026
ANANTARU FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 8696/MUM/2026[NA]Status: Disposed8/10/2026
S S SHAH P M JARIWALA N S DAMANWALA SURAT V S J G ABHYUDATA TRUST,MUMBAI vs CIT(EXEMPTIONS),MUMBAI, MUMBAI
ITA 8678/MUM/2026[2027 - 28]Status: Disposed8/10/2026
S S SHAH P M JARIWALA N S DAMANWALA SURAT V S J G ABHYUDATA TRUST,MUMBAI vs CIT(EXEMPTIONS),MUMBAI, MUMBAI
ITA 8677/MUM/2026[2027 - 28]Status: Disposed8/10/2026
S N SHAH A N DAMANWALA B B DALIA SURAT V S J G ABHUDAYA TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 8650/MUM/2026[2027-2028]Status: Disposed8/10/2026AY 2027-2028
S N SHAH A N DAMANWALA B B DALIA SURAT V S J G ABHUDAYA TRUST,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 8649/MUM/2026[2027 - 28]Status: Disposed8/10/2026
JYOTIRMANI FOUNDATION,ULHASNAGAR vs EXEMPTION WARD, THANE
ITA 8468/MUM/2026[2027-28]Status: Disposed8/10/2026AY 2027-28
JYOTIRMANI FOUNDATION,ULHASNAGAR vs EXEMPTION WARD, THANE
ITA 8467/MUM/2026[2027-28]Status: Disposed8/10/2026AY 2027-28
VIMAL YATRA FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 8408/MUM/2026[2026-27]Status: Disposed8/10/2026AY 2026-27
VIMAL YATRA FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 8407/MUM/2026[2026-27]Status: Disposed8/10/2026AY 2026-27
KSHITIJ FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 8295/MUM/2026[2027-28]Status: Disposed8/10/2026AY 2027-28
KSHITIJ FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 8294/MUM/2026[2027-28]Status: Disposed8/10/2026AY 2027-28
UNNATHAN SHEKHAR,MUMBAI vs ACIT CIRCLE 15(1)(2), MUMBAI
ITA 7930/MUM/2026[2013-14]Status: Disposed8/10/2026AY 2013-14
