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ITAT Mumbai Bench

61,737 judgments

DCIT CENTRAL CIRCLE 7(2), MUMBAI, MUMBAI vs GHANSHYAM BHAGIRATH MUTHA, MUMBAI

ITA 7551/MUM/2025[2017-18]Status: Disposed25/9/2026AY 2017-18

DCIT CENTRAL CIRCLE -7(2), MUMBAI, MUMBAI vs GHANSHYAM BHAGIRATH MUTHA, MUMBAI

ITA 7550/MUM/2025[2013]Status: Disposed25/9/2026

ISLAM GYMKHANA,MUMBAI vs DCIT CIRCLE - 23(1), MUMBAI

ITA 6369/MUM/2025[2017-18]Status: Disposed25/9/2026AY 2017-18

THE LOOT (INDIA) PRIVATE LIMITED ,MUMBAI vs DCIT, WARD 8(3)(1), MUMBAI

ITA 4889/MUM/2025[2009-10]Status: Disposed25/9/2026AY 2009-10

THE LOOT (INDIA) PRIVATE LIMITED,MUMBAI vs DCIT-WARD 8(3)(1), MUMBAI

ITA 4888/MUM/2025[2015-16]Status: Disposed25/9/2026AY 2015-16

AGFA HEALTHCARE INDIA PRIVATE LIMITED ,THANE, INDIA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, THANE, THANE

ITA 3938/MUM/2024[2020-21]Status: Disposed25/9/2026AY 2020-21

SCHOTT POONAWALLA PRIVATE LIMITED,MUMBAI vs DCIT3(3)(1) MUMBAI, MUMBAI

ITA 6143/MUM/2026[2021-22]Status: Disposed25/9/2026AY 2021-22

NARMADA NAVNIRMAN ABHIYAN,MUMBAI vs CIT EXEMPTIONS , MUMBAI

ITA 6117/MUM/2026[2026-2027]Status: Disposed25/9/2026AY 2026-2027

BOXCOWORLD LOGISTICS INDIA PRIVATE LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX- 6, MUMBAI

ITA 6094/MUM/2026[2022-23]Status: Disposed25/9/2026AY 2022-23

NARMADA NAVNIRMAN ABHIYAN,MUMBAI vs CIT EXEMPTIONS MUMBAI, MUMBAI

ITA 6075/MUM/2026[2026-2027]Status: Disposed25/9/2026AY 2026-2027

CHURCH OF OUR LADY OF ASSUMPTION,KANDIVALI WEST, MUMBAI vs CIT(EXEMPTION), MUMBAI, CUMBALLA, MUMBAI

ITA 5716/MUM/2026[2026-27]Status: Disposed25/9/2026AY 2026-27

CHURCH OF OUR LADY OF PERPETUAL SUCCOR,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI

ITA 5675/MUM/2026[NA]Status: Disposed25/9/2026

CHURCH OF OUR LADY OF IMMACULATE CONCEPTION,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI

ITA 5618/MUM/2026[2026-27]Status: Disposed25/9/2026AY 2026-27

SUVIDYA PRASARAK SANGH,BORIVALI WEST vs CIT (EXEMPTIONS) MUMBAI, MUMBAI

ITA 4854/MUM/2026[2025-26]Status: Disposed25/9/2026AY 2025-26

SUVIDYA PRASARAK SANGH,BORIVALI WEST vs CIT (EXEMPTIONS) MUMBAI, MUMBAI

ITA 4853/MUM/2026[2025-26]Status: Disposed25/9/2026AY 2025-26

NEELKAMAL REALTORS SUBURBAN PRIVATE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE - 8(1), MUMBAI, MUMBAI

ITA 3572/MUM/2026[2021-22]Status: Disposed25/9/2026AY 2021-22

NEELKAMAL REALTORS SUBURBAN PRIVATE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE - 8(1), MUMBAI, MUMBAI

ITA 3571/MUM/2026[2020-21]Status: Disposed25/9/2026AY 2020-21

NEELKAMAL REALTORS SUBURBAN PRIVATE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE - 8(1), MUMBAI, MUMBAI

ITA 3570/MUM/2026[2019-20]Status: Disposed25/9/2026AY 2019-20

M/S. QUALITY CHEMICALS INDUSTRIES,THANE vs DY. CIT - CIRCLE 26(1), MUMBAI, MUMBAI

ITA 3134/MUM/2026[2021-22]Status: Disposed25/9/2026AY 2021-22

THE INSTITUTE OF MARINE ENGINEERS (INDIA),MUMBAI vs ITO EXEMPTIONS WARD 2(4), MUMBAI

ITA 2774/MUM/2026[2018-19]Status: Disposed25/9/2026AY 2018-19