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ITAT Mumbai Bench
61,737 judgments
L7 CONSTRUCTION PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI
ITA 7801/MUM/2025[2023-2024]Status: Disposed25/9/2026AY 2023-2024
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs L7 CONSTRUCTION PRIVATE LIMITED, MUMBAI
ITA 7725/MUM/2025[2023-24]Status: Disposed25/9/2026AY 2023-24
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs L7 MEDIA PRIVATE LIMITED, NAGPUR
ITA 7724/MUM/2025[2023-24]Status: Disposed25/9/2026AY 2023-24
L7 MEDIA PRIVATE LIMITED,NAGPUR vs DEPUTY COMMISSONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI
ITA 7723/MUM/2025[2023-2024]Status: Disposed25/9/2026AY 2023-2024
L7 MEDIA PRIVATE LIMITED,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI
ITA 7722/MUM/2025[2021-22]Status: Disposed25/9/2026AY 2021-22
ACIT CIRCLE 15(1)(2), MUMBAI, MUMBAI vs CHALO MOBILITY PRIVATE LIMITED, NAVI MUMBAI
ITA 883/MUM/2026[2023-2024]Status: Disposed25/9/2026AY 2023-2024
GAJANAN PAPER MILLS (P) LTD,BULDHANA, MAHARASHTRA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1)(1), MUMBAI, AAYAKAR BHAWAN MUMBAI, MAHARASHTRA
ITA 7115/MUM/2026[2016-17]Status: Disposed25/9/2026AY 2016-17
LALBAUG SARVAJANIK UTSAV MANDAL,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 7065/MUM/2026[2026-27]Status: Disposed25/9/2026AY 2026-27
ANJUMANE HOOSHAMI SOCIETY,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 6732/MUM/2026[2026-27]Status: Disposed25/9/2026AY 2026-27
AKSHAJ MULTITRADE PRIVATE LIMITED,MUMBAI vs ITO WARD 6(1)(1), MUMBAI
ITA 6259/MUM/2026[2012-13]Status: Disposed25/9/2026AY 2012-13
AKSHAJ MULTITRADE PRIVATE LIMITED,MUMBAI vs ITO WARD 6(1)(1), MUMBAI
ITA 6257/MUM/2026[2013-14]Status: Disposed25/9/2026AY 2013-14
SAFARI INDUSTRIES INDIA LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX - 6, MUMBAI
ITA 6178/MUM/2026[2022-23]Status: Disposed25/9/2026AY 2022-23
SHRI AMIT SHASHIKANT SHAH,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 6(2), MUMBAI, MUMBAI
ITA 5755/MUM/2026[2023-24]Status: Disposed25/9/2026AY 2023-24
MAVAIYA ENTERPRISES PRIVATE LIMITED (THROUGH VINOD VADHAIYA BEING EX DIRECTOR OF THE COMPANY),DAMAN AND DIU vs ACIT, CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI
ITA 4746/MUM/2026[2016-17]Status: Disposed25/9/2026AY 2016-17
MAVAIYA ENTERPRISES PRIVATE LIMITED (THROUGH VINOD VADHAIYA BEING EX DIRECTOR OF THE COMPANY,DAMAN AND DIU vs ACIT, CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI
ITA 4745/MUM/2026[2015-16]Status: Disposed25/9/2026AY 2015-16
MAVAIYA ENTERPRISES PRIVATE LIMITED THROUGH VINOD VADHAIYA BEING EX - DIRECTOR OF THE COMPANY,DAMAN AND DIU vs ACIT, CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI
ITA 4744/MUM/2026[2014-15]Status: Disposed25/9/2026AY 2014-15
MAVAIYA ENTERPRISES PRIVATE LIMITED (THROUGH VINOD VADHAIYA BEING EX-DIRECTOR OF COMPANY),DAMAN AND DIU vs ACIT, CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI
ITA 4743/MUM/2026[2013-14]Status: Disposed25/9/2026AY 2013-14
SARLA VASANT THAKKAR,GHATKOPER, MUMBAI EAST vs WARD 27(3)(2), MUMBAI, MUMBAI
ITA 4001/MUM/2026[2012-2013]Status: Disposed25/9/2026AY 2012-2013
AKSHAR AUTOMOBILES AGENCIES PRIVATE LIMITED ,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1, THANE
ITA 3682/MUM/2026[2004-05]Status: Disposed25/9/2026AY 2004-05
CHALO MOBILITY PVT LTD,NERUL vs DCIT 15(1)(2), MUMBAI
ITA 9421/MUM/2025[2023-24]Status: Disposed25/9/2026AY 2023-24