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ITAT Mumbai Bench
61,737 judgments
DILIP B VORA,MUMBAI vs ITO WARD 19(1)(1) MUMBAI, MUMBAI
ITA 3137/MUM/2026[2018-19]Status: Disposed28/9/2026AY 2018-19
BHAGIRATH RAMA MALI,THANE vs PCIT-THANE 1, THANE
ITA 3118/MUM/2026[2018-19]Status: Disposed28/9/2026AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8(1), MUMBAI vs GALPHA LABORATORIES LIMITED, MUMBAI
ITA 2877/MUM/2026[2011-12]Status: Disposed28/9/2026AY 2011-12
DCIT 19 1 MUMBAI, MUMBAI vs NISHA JHAVERI, MUMBAI
ITA 2389/MUM/2026[2013-14]Status: Disposed28/9/2026AY 2013-14
SANDIP SATISH TAYAL,SURAT, GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), MUMBAI, PRATISHTHA BHAVAN, MUMBAI
ITA 1141/MUM/2026[2019-20]Status: Disposed28/9/2026AY 2019-20
URVIL AKSHAYA JANI,MUMBAI vs ACIT CC-8(2), MUMBAI
ITA 9145/MUM/2025[2019-20]Status: Disposed28/9/2026AY 2019-20
SOUMYALATHA SADANAND SHETTY,MUMBAI, INDIA vs INCOME TAX OFFICER, WARD 5(1)(4), MUMBAI
ITA 7846/MUM/2025[2017-18]Status: Disposed28/9/2026AY 2017-18
SHREE GAURISHANKAR DEVELOPERS PVT LTD ,MUMBAI vs ITO WARD 5(3)(2), MUMBAI
ITA 6956/MUM/2025[2010-11]Status: Disposed28/9/2026AY 2010-11
ACIT-24(1), MUMBAI, PIRAMAL CHAMBER vs ARVIND SHANTILAL SHAH, ANDHERI WEST
ITA 5904/MUM/2024[2017-18]Status: Disposed28/9/2026AY 2017-18
LEELAVATHI SURESH KUNDER,MUMBAI vs WARD 42(2)(4) MUMBAI, MUMBAI
ITA 7982/MUM/2026[2018-19]Status: Disposed28/9/2026AY 2018-19
DHANSHRI VILAS GAIKWAD,PUNE vs ITO, WARD-27(1)(1), MUMBAI
ITA 7902/MUM/2026[2020-21]Status: Disposed28/9/2026AY 2020-21
DCIT CIRCLE 42(1)(1), MUMBAI, KAUTILYA BHAVAN vs MANSUKH ARJANBHAI SUREJA, BORIVALI(W), MUMBAI
ITA 6499/MUM/2026[2011-12]Status: Disposed28/9/2026AY 2011-12
JAYA AMITABH BACHCHAN,MUMBAI vs DCIT, MUMBAI
ITA 283/MUM/2026[2019-20]Status: Disposed28/9/2026AY 2019-20
ASSTT. CIT-32(1), MUMBAI vs SHRI RATAN SINGH MOTISINGH RATHORE, MUMBAI
ITA 110/MUM/2021[2011-12]Status: Disposed28/9/2026AY 2011-12
GRASIM INDUSTRIES LIMITED EMPLOYEES PROVIDENT FUND,MAHARASHTRA vs INCOME TAX OFFICER - 20(1)(1), MAHARASHTRA
ITA 5654/MUM/2026[2013-14]Status: Disposed25/9/2026AY 2013-14
SACRED HEART CHURCH,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5707/MUM/2026[2026-27]Status: Disposed25/9/2026AY 2026-27
SUNIL ANAND RAO,MUMBAI vs INCOME TAX OFFICER- WARD 27(3)(1), IT-OFFICE
ITA 2955/MUM/2026[2022-23]Status: Disposed25/9/2026AY 2022-23
ACIT -14(1)(1) MUMBAI, MUMBAI vs LUPIN INVESTMENT PVT. LTD., MUMBAI
ITA 6386/MUM/2026[2009]Status: Disposed25/9/2026
ACIT 14 - 1 -1 , MUMBAI vs LUPIN INVESTMENTS PVT. LTD. , MUMBAI
ITA 5952/MUM/2026[2010]Status: Disposed25/9/2026
ACIT 14(1)(1) MUMBAI, MUMBAI vs LUPIN INVESTMENTS PVT LTD, MUMBAI
ITA 5941/MUM/2026[2010]Status: Disposed25/9/2026