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ITAT Mumbai Bench
61,737 judgments
ZAVERBEN DHANJI GALA (LEGAL HEIR OF DHANJI GHELLABHAI GALA),MUMBAI vs INCOME TAX OFFICER –WARD 20(3)(1), MUMBAI, MUMBAI
ITA 7369/MUM/2026[2022-23]Status: Disposed28/9/2026AY 2022-23
ASST. COMMISSIONER OF INCOME TAX(CENTRAL CIRCLE)-6(1), MUMBAI, MUMBAI vs SHRIVALLABH PITTIE INFRAPROJECTS LIMITED, MUMBAI
ITA 6978/MUM/2025[2014-15]Status: Disposed28/9/2026AY 2014-15
GULABBEN KANTILAL GORADIA CHARITABLE TRUST,MUMBAI vs RIDDHI MISHRA, CIT( EXEMPTIONS), MUMBAI
ITA 9017/MUM/2026[2026-2027]Status: Disposed28/9/2026AY 2026-2027
GULABBEN KANTILAL GORADIA CHARITABLE TRUST,MUMBAI vs RIDDHI MISHRA, CIT(EXEMPTIONS), MUMBAI
ITA 9016/MUM/2026[2026-2027]Status: Disposed28/9/2026AY 2026-2027
GLORIA CHRUCH,BYCULLA,MUMBAI vs CIT(EXEMPTION), MUMBAI, CUMBALLA HILL, MUMBAI
ITA 5864/MUM/2026[2026-27]Status: Disposed28/9/2026AY 2026-27
AASPAN COMMODITIES TRADING PRIVATE LIMITED (THROUGH JAYASH DIGE BEING EX-DIRECTOR OF COMPANY),MUMBAI vs ACIT CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI
ITA 4646/MUM/2026[2018-19]Status: Disposed28/9/2026AY 2018-19
AAVIM TRADING SERVICES PRIVATE LIMITED (THROUGH JAYASH DIGE BEING EX-DIRECTOR OF COMPANY),MUMBAI vs ACIT, CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI
ITA 4643/MUM/2026[2019-20]Status: Disposed28/9/2026AY 2019-20
PUNE SHOLAPUR ROAD DEVELOPMENT COMPANY LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 14(1)(1), MUMBAI
ITA 943/MUM/2026[2014-15]Status: Disposed28/9/2026AY 2014-15
ACIT (CC)-8(4), MUMBAI, MUMBAI vs JAYANT SHAMJI CHHEDA, MUMBAI
ITA 8138/MUM/2026[2018-19]Status: Disposed28/9/2026AY 2018-19
ACIT (CC)-8(4), MUMBAI, MUMBAI vs JAYANT SHAMJI CHHEDA, MUMBAI
ITA 8137/MUM/2026[2017-18]Status: Disposed28/9/2026AY 2017-18
SANDESH HEMACHANDRA SHETTY,USA vs INCOME-TAX OFFICER WARD 42(3)(3), MUMBAI
ITA 7333/MUM/2026[2017-2018]Status: Disposed28/9/2026AY 2017-2018
SHUKLA BHOLANATH RAJPATI,MUMBAI vs DCIT CIRCLE 26 (1), MUMBAI
ITA 7307/MUM/2026[2023-24 ]Status: Disposed28/9/2026
VIJAS DIGITAL I PVT LTD,MUMBAI vs DCIT CIR-13(3)(2), MUMBAI
ITA 722/MUM/2026[2018-19]Status: Disposed28/9/2026AY 2018-19
JAYANT SHAMJI CHHEDA,MUMBAI vs DCIT - CC 8(4), MUMBAI
ITA 6062/MUM/2026[2021-22]Status: Disposed28/9/2026AY 2021-22
SURESH UJAMSHI TREVADIA,MUMBAI vs WARD 8(3)(1), MUMBAI
ITA 5335/MUM/2026[2011-12]Status: Disposed28/9/2026AY 2011-12
VINOD KUMAR GOENKA,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8(1), MUMBAI, MUMBAI
ITA 5189/MUM/2026[2013-14]Status: Disposed28/9/2026AY 2013-14
VINOD KUMAR GOENKA,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8(1), MUMBAI., MUMBAI
ITA 5149/MUM/2026[2021-22]Status: Disposed28/9/2026AY 2021-22
SEEPZ SPECIAL ECONOMIC ZONE AUTHORITY,MUMBAI vs EXEM. CIRCLE 2, MUMBAI, MUMBAI
ITA 4134/MUM/2026[2015-16]Status: Disposed28/9/2026AY 2015-16
M/S SURAJ & ASSOCIATES,MUMBAI vs ACIT 31(3) / NOW ACIT 41(4)(1), MUMBAI, MUMBAI
ITA 408/MUM/2026[2015-16]Status: Disposed28/9/2026AY 2015-16
HEMANT DEVJI THAKKAR HUF,MUMBAI vs ASSESSING OFFICER, MUMBAI
ITA 3237/MUM/2026[2012-13]Status: Disposed28/9/2026AY 2012-13