← All Benches
ITAT Mumbai Bench
61,737 judgments
DCIT221, MUMBAI vs NRC LTD, MUMBAI
ITA 1331/MUM/2026[2013-14]Status: Disposed29/9/2026AY 2013-14
SUMIT GUPTA,VASHI NAVI MUMBAI vs WARD 23(1)(1) NATIONAL FACELESS ASSESSMENT CENTRE, PIRAMAL CHEMBERS LOWER PAREL
ITA 1328/MUM/2026[2019-20]Status: Disposed29/9/2026AY 2019-20
CEAT LIMITED,MUMBAI vs ASSISSTANT COMMISSIONER OF INCOME-TAX, 6(1)(1), MUMBAI
ITA 8146/MUM/2025[2020-21]Status: Disposed29/9/2026AY 2020-21
ACIT, CENTRAL CIRCLE 2(3), MUMBAI, MUMBAI vs OM SHANTI HOUSE, MUMBAI
ITA 8143/MUM/2025[2024-2025]Status: Disposed29/9/2026AY 2024-2025
AJMERA MANOR PRIVATE LIMITED ,MUMBAI vs DCIT, CENTRAL CIRCLE 2(3), MUMBAI
ITA 7763/MUM/2025[2024-25]Status: Disposed29/9/2026AY 2024-25
OM SHANTI HOUSE ,MUMBAI vs DCIT, CENTRAL CIRCLE 2(3), MUBMAI
ITA 7762/MUM/2025[2024-25]Status: Disposed29/9/2026AY 2024-25
OM SHANTI HOUSE ,MUMBAI vs DCIT, CENTRAL CIRCLE 2(3), MUMBAI
ITA 7761/MUM/2025[2023-24]Status: Disposed29/9/2026AY 2023-24
OM SHANTI HOUSE ,MUMBIA vs DCIT, CENTRAL CIRCLE 2(3), MUMBAI
ITA 7760/MUM/2025[2022-23]Status: Disposed29/9/2026AY 2022-23
VAISHNAV DEVELOPERS ,MUMBAI vs DCIT, CENTRAL CIRCLE 2(3), MUMBAI
ITA 7759/MUM/2025[2021-22]Status: Disposed29/9/2026AY 2021-22
VAISHNAV DEVELOPERS ,MUMBAI vs DCIT, CENTRAL CIRCLE 2(3), MUMBAI
ITA 7758/MUM/2025[2022-23]Status: Disposed29/9/2026AY 2022-23
ASHJIT REALTIES PRIVATE LIMTIED,MUMBAI vs DCIT, CENTRAL CIRCLE 2(3), MUMBAI
ITA 7757/MUM/2025[2024-25]Status: Disposed29/9/2026AY 2024-25
RELIABLE REALTOUCH,PALGHAR vs DCIT CIRCLE 4, THANE
ITA 6468/MUM/2025[2017]Status: Disposed29/9/2026
SCHWARZ SPERREN INTELLIGENCE AND SECURITY SOLUTIONS LLP,ANDHERI WEST MUMBAI vs INCOME TAX OFFICER, KAUTILYA BHAVAN
ITA 7072/MUM/2026[2020-2021]Status: Disposed29/9/2026AY 2020-2021
SHYAM MOHAN SAJJAN JINDAL,THANE vs ASSESSMENT UNIT, THANE
ITA 6469/MUM/2026[2022-23]Status: Disposed29/9/2026AY 2022-23
SUN DIAM,MUMBAI vs INCOME TAX OFFICER, WARD-25(3)(4), MUMBAI-JURISDICTIONAL AO- ACIT/DCIT, CIRCLE-32(1), MUMBAI, MUMBAI
ITA 6444/MUM/2026[2011-12]Status: Disposed29/9/2026AY 2011-12
RVN PAPER & BOARDS PVT. LTD.,MUMBAI vs INCOME TAX OFFICER WARD 11(1)(1), MUMBAI, MUMBAI
ITA 5724/MUM/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
RVN PAPER & BOARDS PVT. LTD.,MUMBAI vs INCOME TAX OFFICER WARD 11(1)(1), MUMBAI, MUMBAI
ITA 5723/MUM/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
NEELAM PRAMOD MEHTA,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 4311/MUM/2026[2015-16]Status: Disposed29/9/2026AY 2015-16
NEELAM PRAMOD MEHTA,MUMBAI vs ACIT- CENTRAL CIRCLE 8(2), MUMBAI
ITA 4310/MUM/2026[2014-15]Status: Disposed29/9/2026AY 2014-15
NEELAM MEHTA,MUMBAI vs ACIT- CENTRAL CIRCLE 8(2), MUMBAI
ITA 4309/MUM/2026[2013-14]Status: Disposed29/9/2026AY 2013-14