← All Benches
ITAT Mumbai Bench
61,737 judgments
SULOCHANA FOUNDATION,MUMBAI vs CIT(EXEMPTION), MUMBAI
ITA 5485/MUM/2026[2026-27]Status: Disposed29/9/2026AY 2026-27
DCIT- CC- 8(4), MUMBAI, MUMBAI vs PIRAMAL AGASTYA OFFICES PRIVATE LIMITED, MUMBAI
ITA 5227/MUM/2026[2013-14]Status: Disposed29/9/2026AY 2013-14
DCIT- CC- 8(4), MUMBAI, MUMBAI vs PIRAMAL AGASTYA OFFICES PRIVATE LIMITED, MUMBAI
ITA 5226/MUM/2026[2012-13]Status: Disposed29/9/2026AY 2012-13
DCIT- CC- 8(4), MUMBAI, MUMBAI vs PIRAMAL AGASTYA OFFICES PRIVATE LIMITED, MUMBAI
ITA 5225/MUM/2026[2011-12]Status: Disposed29/9/2026AY 2011-12
DCIT- CC- 8(4), MUMBAI, MUMBAI vs PIRAMAL AGASTYA OFFICES PRIVATE LIMITED, MUMBAI
ITA 5212/MUM/2026[2014-15]Status: Disposed29/9/2026AY 2014-15
DCIT- CC- 8(4), MUMBAI, MUMBAI vs PIRAMAL AGASTYA OFFICES PRIVATE LIMITED, MUMBAI
ITA 5209/MUM/2026[2010-11]Status: Disposed29/9/2026AY 2010-11
DCIT- CC- 8(4), MUMBAI, MUMBAI vs PIRAMAL AGASTYA OFFICES PRIVATE LIMITED, MUMBAI
ITA 5208/MUM/2026[2009-10]Status: Disposed29/9/2026AY 2009-10
INCOME TAX OFFICER - 11(1)(1), MUMBAI, MUMBAI vs VENUS RECORDS AND TAPES LLP, MUMBAI
ITA 4927/MUM/2026[2022]Status: Disposed29/9/2026
RAMASHISH RAJBALI YADAV,THANE vs INCOME TAX OFFICER WARD 28(2)(1) MUMBAI, MUMBAI
ITA 4377/MUM/2026[2015-16]Status: Disposed29/9/2026AY 2015-16
TATER REALTY,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 4224/MUM/2026[2014-15]Status: Disposed29/9/2026AY 2014-15
TATER REALTY,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 4223/MUM/2026[2013-14]Status: Disposed29/9/2026AY 2013-14
MAHESHWARI BROTHERS ,MUMBAI vs ITO - 19(2)(2), MUMBAI, MUMBAI
ITA 4115/MUM/2026[2008-09]Status: Disposed29/9/2026AY 2008-09
WILLINGDON SPORTS CLUB,MUMBAI vs DCIT 19(3), MUMBAI
ITA 3479/MUM/2026[2020-21]Status: Disposed29/9/2026AY 2020-21
DHIRAJ PERMJIBHAI PATEL ,MUMBAI vs ITO WARD ,27 (1)(1) MUMBAI , MUMBAI
ITA 2708/MUM/2026[2007-08]Status: Disposed29/9/2026AY 2007-08
WELLNESS FOREVER HEALTHTECH PRIVATE LIMITED,MUMBAI vs DCIT CIRCLE 15(3)(1), MUMBAI
ITA 266/MUM/2026[AY 2022-23]Status: Disposed29/9/2026
DCIT CENTRAL CIRCLE 7(2), MUMBAI, MUMBAI vs JESUS SUDHIR LALL, MUMBAI
ITA 2495/MUM/2026[2013-14]Status: Disposed29/9/2026AY 2013-14
ACIT-15(3)(1), MUMBAI, MUMBAI vs WELLNESS FOREVER HEALTHTECH PRIVATE LIMITED, MUMBAI
ITA 1971/MUM/2026[2022-23]Status: Disposed29/9/2026AY 2022-23
NIKHIL RADHESHYAM AGRAWAL ,MUMBAI vs INCOME TAX OFFICER WARD 2(2), MUMBAI
ITA 1401/MUM/2026[2015-16]Status: Disposed29/9/2026AY 2015-16
DCIT221, MUMBAI vs NRC LIMITED, MUMBAI
ITA 1333/MUM/2026[2018-19]Status: Disposed29/9/2026AY 2018-19
DCIT221, MUMBAI vs NRC LIMITED, MUMBAI
ITA 1332/MUM/2026[2014-15]Status: Disposed29/9/2026AY 2014-15
