← All Benches
ITAT Mumbai Bench
61,737 judgments
BIPIN VINODKANT LODHAVIA,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 42(1)(1), MUMBAI, KAUTILYA BHAVAN, MUMBAI
ITA 7969/MUM/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
NITIN RAMESH KADAM,MUMBAI vs INCOME TAX OFFICER, KAUTILYA BHAVAN
ITA 7906/MUM/2026[2017-28]Status: Disposed29/9/2026AY 2017-28
CONSERVATION ACTION TRUST,MUMBAI vs EXEM. WARD 1(2), MUMBAI, MUMBAI
ITA 7869/MUM/2026[2018-19]Status: Disposed29/9/2026AY 2018-19
FOSSILS TRADELINK PRIVATE LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE 6(4), MUMBAI
ITA 7725/MUM/2026[2014-15]Status: Disposed29/9/2026AY 2014-15
RAMKRISHNA BAJAJ CHARITABLE TRUST,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 26(1), MUMBAI, MUMBAI
ITA 66/MUM/2026[2016-17]Status: Disposed29/9/2026AY 2016-17
ACIT-15(3)(1), MUMBAI vs RELIANCE CAPITAL LIMITED, MUMBAI
ITA 6490/MUM/2026[2018-19]Status: Disposed29/9/2026AY 2018-19
ACIT-15(3)(1), MUMBAI, MUMBAI vs RELIANCE CAPITAL LIMITED, MUMBAI
ITA 6489/MUM/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
TEHMINA K KATRAK CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 6423/MUM/2026[2026-2027]Status: Disposed29/9/2026AY 2026-2027
TEHMINA K KATRAK CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 6422/MUM/2026[2026-2027]Status: Disposed29/9/2026AY 2026-2027
ACIT-15(3)(1), MUMBAI vs RELIANCE CAPITAL, MUMBAI
ITA 6355/MUM/2026[2018-19]Status: Disposed29/9/2026AY 2018-19
ACIT-15(3)(1), MUMBAI vs RELIANCE CAPITAL LIMITED, MUMBAI
ITA 6283/MUM/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
JATINDER SINGH HUF,KALBADEVI vs ITO MUMBAI 23 1 6, PIRAMAL CHAMBER
ITA 6108/MUM/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
ACIT-15(3)(1), MUMBAI vs RELIANCE CAPITAL LIMITED, MUMBAI
ITA 6067/MUM/2026[2016]Status: Disposed29/9/2026
BHARATA THAKRYA THAKUR,NERUL, NAVI MUMBAI vs ASSISTANT DIRECTOR OF INCOME TAX, BENGALURU
ITA 6024/MUM/2026[2021-22]Status: Disposed29/9/2026AY 2021-22
BHARAT THAKRYA THAKUR,NERUL, NAVI MUMBAI vs ASSISTANT DIRECTOR OF INCOME TAX, BENGALURU
ITA 6023/MUM/2026[2020-21]Status: Disposed29/9/2026AY 2020-21
BHARAT THAKRYA THAKUR,NERUL, NAVI MUMBAI vs ASSISTANT DIRECTOR OF INCOME TAX, BENGALURU
ITA 6022/MUM/2026[2019-20]Status: Disposed29/9/2026AY 2019-20
BHARAT THAKRYA THAKUR,NERUL, NAVI MUMBAI vs ASSISTANT DIRECTOR OF INCOME TAX, BENGALURU
ITA 6021/MUM/2026[2018-19]Status: Disposed29/9/2026AY 2018-19
RELIANCE CAPITAL LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 15(3)(1), MUMBAI
ITA 5574/MUM/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
RELIANCE CAPITAL LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 15(3)(1), MUMBAI
ITA 5563/MUM/2026[2016-17]Status: Disposed29/9/2026AY 2016-17
RELIANCE CAPITAL LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 15(3)(1), MUMBAI
ITA 5542/MUM/2026[2018-19]Status: Disposed29/9/2026AY 2018-19
