← All Benches
ITAT Madras Bench
2,440 judgments
M/S. INDIA PISTONS LTD., vs THE ASSISTNAT COMISSIONER OF
TCA/931/201914/10/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
PRINCIPAL COMMISSIONER OF IN vs M.BALASUBRAMANIAM
TCA/908/201914/10/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
M/S.DINAMALAR TAMIL DAILY vs THE JOINT COMMISSIONER OF IN
TCA/897/201914/10/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
G.MURALIDHAR HUF vs THE ASSISTANT COMMISSIONER O
TCA/4/202014/10/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
M/S.CHENNAI PETROLEUM CORPOR vs THE DEPUTY COMMISSIONER OF I
TCA/117/202014/10/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
M/S.CHENNAI PETROLEUM CORPOR vs THE DEPUTY COMMISSIONER OF I
TCA/112/202014/10/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
M/S.CHENNAI PETROLEUM CORPOR vs THE DEPUTY COMMISSIONER OF I
TCA/111/202014/10/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
M/S. CHENNAI PETROLEUM CORPO vs THE DEPUTY COMMISISONER OF I
TCA/108/202014/10/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
M/S.CHENNAI PETROLEUM CORPOR vs THE DY COMMISSIONETR OF INCO
TCA/107/202014/10/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
M/S. IND MARK PROPERTIES P L vs THE ASSISTANT COMMISSIONER O
TCA/1010/201914/10/2020
Hon`ble Mr Justice T.S.SIVAGNANAM
J.NITHYANANDAN vs THE INCOEM TAX OFFICER
TCA/959/201813/10/2020
Hon`ble Mr Justice T.S.SIVAGNANAM
R.ANBUKKARASU vs COMMISSIONER OF INCOME TAX
TCA/836/201913/10/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
THIRU A.R.DILLI BABU vs THE INCOME TAX OFFICER
TCA/752/201813/10/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
MR.MUKUNDAN VIJAYAN vs THE INCOME TAX OFFICER
TCA/73/201813/10/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
THE COMMISSIONER OF INCOME vs M/S SAINT GOBAIN GLASS INDIA
TCA/716/201813/10/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
SHRI E.BALASUBRAMANIAN vs THE INCOME TAX OFFICER
TCA/715/201913/10/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
SODECIA INDIA P.LTD., vs THE DEPUTY COMMISSIONER OF
TCA/700/201813/10/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
THE DEPUTY COMMISSIONER OF I vs KEYARAM HOTELS P.LTD
TCA/694/201913/10/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
PRINCIPAL COMMISSIONER OF IN vs S.MARTIN
TCA/526/201913/10/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
M/S.CHENNAI PETROLEUM CORPOR vs THE DAY COMMISSIONER OF
TCA/522/201813/10/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
