ITAT Madras Bench
2,440 judgments
COMMISSIONER OF INCOME TAX vs THE LAKSHMI VILAS BANK LTD
Hon`ble Mr Justice T.S.SIVAGNANAM
THE COMMISSIONER OF INCOME T vs M/S.LAKSHMI MACHINE WORKS LTD
Hon`ble Mr Justice T. S. SIVAGNANAM
SARVODAYA MUTUAL BENEFIT TRU vs PRINICIPAL COMMISSIONER OF I
Hon`ble Mr Justice T. S. SIVAGNANAM
THE COMMISSIONER OF INCOME T vs CSS CORPN PVT LTD
Hon`ble Mr Justice T. S. SIVAGNANAM
PRINCIPAL COMMISSIONER OF IN vs M/S EQUITAS HOLDING PVT LTD.,
Hon`ble Mr Justice M.M.SUNDRESH
M/S THANTHI TRUST vs THE DIRECTOR OF INCOME TAX
Hon`ble Mr Justice T. S. SIVAGNANAM
COMMISSIONER OF INCOME TAX vs M/S. OFFICE TIGER DATABASE S
THE HONOURABLE MR.JUSTICE T.S.SIVAGNANAM
M/S RATTHA HOLDINGS COMPANY vs DY. COMMISSIONER OF INCOME T
Hon`ble Dr Justice VINEET KOTHARI
M/S.BHIMAAS ENGINEERING AND vs THE DEPUTY COMMISSIONER OF I
Hon`ble Mr Justice T. S. SIVAGNANAM
COMMISSIONER OF INCOME TAX vs M/S.HANON AUTOMOTIVE SYSTEM
THE HONOURABLE MR.JUSTICE T.S.SIVAGNANAM
M/S.NAGARJUNA OIL CORPORATION vs THE ASSISTANT COMMISSIONER
HON`BLE DR.JUSTICE VINEET KOTHARI
THE COMMISSIONER OF INCOME T vs M/S.CONTINUUM WIND ENERGY(IN
Hon`ble Mr Justice T. S. SIVAGNANAM
NANNUSAMY MOHAN (HUF) vs THE ASSISTANT COMMISSIONER I
THE HON`BLE MR.JUSTICE T.S.SIVAGNANAM
THE COMMISSIONER OF INCOME T vs M/S.CONTINUUM WIND ENERGY(IN
THE HON`BLE MR.JUSTICE T.S.SIVAGNANAM
PRINCIPAL COMMISSIONER OF IN vs SHRI RAKESH SARIN
THE HONOURABLE Mr. JUSTICE T.S.SIVAGNANAM
M/S EDAC ENGINEERING LIMITED vs THE ASSISTANT COMMISSIONER O
THE HONOURABLE MR.JUSTICE T.S.SIVAGNANAM
MR.GAURAV SYAL, vs INCOME TAX OFFICER,
THE HONOURABLE Mr.JUSTICE T.S.SIVAGNANAM
PRINCIPAL COMMISSIONER OF IN vs M/S.FRESH AND HONEST CAFE LTD
THE HONOURABLE Mr.JUSTICE T.S.SIVAGNANAM
THE COMMISSIONER OF INCOME T vs SHRIRAM INVESTMENTS
THE HONOURABLE Mr.JUSTICE T.S.SIVAGNANAM
PRINCIPAL COMMISSIONER OF IN vs SANCO TRANS LTD
THE HONOURABLE Mr.JUSTICE T.S.SIVAGNANAM