← All Benches
ITAT Madras Bench
2,440 judgments
PRINCIPAL COMMISSIONER OF vs BGR ENERGY SYSTEMS LTD
TCA/472/201810/11/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
M/S KOTHARI INTERNATIONAL TR vs THE ASSISTANT COMMISSIONER O
TCA/133/201910/11/2020
THE HON`BLE MR.JUSTICE N.KIRUBAKARAN
R. LAKSHMINARAYANAMOORTHY vs THE COMMISSIONER OF INCOME
TCA/254/20189/11/2020
Hon`ble Mr Justice T.S.SIVAGNANAM
PRINCIPAL COMMISSIONER OF IN vs JUBILEE PLOT AND HOUSING PVT
TCA/990/20196/11/2020
Hon`ble Mr.Justice T.S.SIVAGNANAM
PRINCIPAL COMMISSIONER OF vs M/S SARAVANA STORES (TEX)
TCA/596/20186/11/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
THE COMMISSIONER OF INCOME T vs SHRI RIKHABCHAND VINOD KUMAR
TCA/359/20205/11/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
THE PR COMMISSIONER OF INCOM vs MEENA DEVI RANKA
TCA/356/20205/11/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
THE PR COMMISSIONER OF INCOM vs SHRI SUGANDHIBAI KUNDANMAL
TCA/354/20205/11/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
THE PR COMMISSIONER OF INCOM vs SHRI ANIL KUMAR JAIN
TCA/349/20205/11/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
THE PR COMMISSIONER OF INCOM vs SMT VEENA B JAIN
TCA/347/20205/11/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
THE COMMISSIONER OF INCOME T vs SHRI SHREYANS BADOLA
TCA/346/20205/11/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
THE PR. COMMISSIONER OF INCO vs SHI MITHALAL BHANMAL
TCA/343/20205/11/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
THE COMMISSIONER OF INCOME T vs VASUMATHI
TCA/318/20205/11/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
COMMISSIONER OF INCOME TAX vs J.ASHOK KUMAR
TCA/256/20205/11/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
COMMISSIONER OF INCOME TAX vs SMT GAYATHRI DEVI
TCA/255/20205/11/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
COMMISSIONER OF INCOME TAX vs SMT ANKITA
TCA/254/20205/11/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
COMMISSIONER OF INCOME TAX vs SHRI GANPATHRAJ AND SONS
TCA/253/20205/11/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
THE COMMISSIONER OF INCOME T vs SMT BIDAM KAWAR
TCA/224/20205/11/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
SPR BUILDERS, NO.57 NARAYANA vs THE INCOME TAX OFFICER,
TCA/196/20185/11/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
M/S.SUNDARAM FASTENERS vs THE ASSISTANT COMMISSIIONER
TCA/345/20184/11/2020
Hon`ble Mr Justice T.S.SIVAGNANAM
