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ITAT Madras Bench

2,440 judgments

THE COMMISSIONER OF INCOME T vs RUDRA BLADES AND EDGES P LTD

TCA/884/201915/11/2019

Hon`ble Mr Justice N. KIRUBAKARAN

COMMISSIONER OF INCOME TAX vs SHRIRAM PROPRERTIES PVT LTD

TCA/861/201913/11/2019

Hon`ble Mr Justice N. KIRUBAKARAN

THE COMMISSIONER OF INCOME T vs SHRI.R.VISHNUMOHAN

TCA/843/201913/11/2019

Hon`ble Mr Justice N. KIRUBAKARAN

THE COMMISSIONER OF INCOME T vs M/S.NUMERIC POWER SYSTEMS LT

TCA/834/201913/11/2019

HONOURABLE MR.JUSTICE N.KIRUBAKARAN

COMMISSIONER OF INCOME TAX vs SRI GANAPATHY SILKS

TCA/824/201913/11/2019

Hon`ble Mr Justice N. KIRUBAKARAN

COMMISSIONER OF INCOME TAX vs M/S. SATTVA CFS AND LOGISTIC

TCA/820/201913/11/2019

Hon`ble Mr Justice N. KIRUBAKARAN

HALL MARK ENGINEERS vs THE INCOME TAX OFFICER

TCA/766/201913/11/2019

Hon`ble Mr Justice N. KIRUBAKARAN

COMMISSIONER OF INCOME TAX vs K.SATHIYAMOORTHY

TCA/841/201912/11/2019

Hon`ble Mr Justice M. SATHYANARAYANAN

COMMISSIONER OF INCOME TAX vs M/S PRIME PRODUCTS LIMITED

TCA/838/201912/11/2019

Hon`ble Mr Justice M. SATHYANARAYANAN

M/S. TAMIL NADU INDUSTRIAL D vs THE ASSISTANT COMMISSIONER O

TCA/825/201912/11/2019

Hon`ble Mr Justice M. SATHYANARAYANAN

M/S.JAYA EDUCATIONAL TRUST vs THE DEPUTY COMMISSIONER OF INC

TCA/902/20198/11/2019

Hon`ble Mr Justice N. KIRUBAKARAN

COMMISSIONER OF INCOME TAX vs VIGNESH FLAT HOUSING PROMOTO

TCA/786/20198/11/2019

Hon`ble The ACTING CHIEF JUSTICE

MADURA COATS PVT LIMITED, vs DEPUTY COMMISSIONER OF INCOME

TCA/939/20191/11/2019

Hon`ble Mr Justice N. KIRUBAKARAN

THE COMMISSIONER OF INCOME T vs SHRI M.SEENIVASAN

TCA/906/20191/11/2019

Hon`ble The ACTING CHIEF JUSTICE

COMMISSIONER OF INCOME TAX vs CHOLA SPINNING MILLS P LTD

TCA/793/201930/10/2019

Hon`ble The ACTING CHIEF JUSTICE

THE COMMISSIONER OF INCOME vs M/S.G.ABDUL RAHMAN AND CO.,

TCA/790/201930/10/2019

Hon`ble The ACTING CHIEF JUSTICE

COMMISSIONER OF INCOME TAX vs S.AMAR NARAYANA REDDY

TCA/764/201730/10/2019

Hon`ble The ACTING CHIEF JUSTICE

COMMISSIONER OF INCOME TAX vs SHRIRAM EPC LTD

TCA/757/201930/10/2019

Hon`ble The ACTING CHIEF JUSTICE

M/S.BNY MELLON TECHNOLOGY PR vs THE DEPUTY COMMISSIONER OF I

TCA/803/201923/10/2019

Hon`ble The ACTING CHIEF JUSTICE

R.DHANARAJ vs THE INCOME TAX OFFICER

TCA/761/201923/10/2019

Hon`ble The ACTING CHIEF JUSTICE