← All Benches
ITAT Madras Bench
2,440 judgments
COMMISSIONER OF INCOME TAX, vs M/S KALLAKURICHI CO-OPERATIVE
TCA/934/201922/11/2019
Hon`ble Mr Justice N. KIRUBAKARAN
COMMISSIONER OF INCOME TAX vs SHRI G.R.PADMANABHAN (INDL)
TCA/894/201922/11/2019
Hon`ble Mr Justice N. KIRUBAKARAN
COMMISSIONER OF INCOME TAX vs WILSON AND COMPANY
TCA/888/201922/11/2019
Hon`ble Mr Justice N. KIRUBAKARAN
COMMISSIONER OF INCOME TAX vs M/S.NARAYANA GURUVIAH CHETT
TCA/837/201922/11/2019
Hon`ble Mr Justice N. KIRUBAKARAN
COMMISSIONER OF INCOME TAX vs M/S TAMILNADU WATER INVESTME
TCA/765/201922/11/2019
Hon`ble Mr Justice N. KIRUBAKARAN
COMMISSIONER OF INCOME TAX vs SHRI M. KANTHILAL,
TCA/323/201822/11/2019
Hon`ble Mr Justice N. KIRUBAKARAN
M/S. MOSMETRO INDIA PVT LTD., vs ASSESSING OFFICER
TCA/320/201822/11/2019
Hon`ble Mr Justice N. KIRUBAKARAN
COMMISSIONER OF INCOME TAX vs MARY JOHN
TCA/270/201822/11/2019
Hon`ble Mr Justice N. KIRUBAKARAN
PRINCIPAL COMMISSIONER OF IN vs M/S.SUMMIT ONLINE TRADE SOLU
TCA/930/201921/11/2019
Hon`ble Mr Justice N. KIRUBAKARAN
PRINCIPAL COMMISSIONER OF IN vs M.BALASUBRAMANIAM
TCA/909/201921/11/2019
Hon`ble Mr Justice N. KIRUBAKARAN
PRINCIPAL COMMISSIONER OF IN vs GEETHA JAYAMURUGAN
TCA/869/201921/11/2019
Hon`ble Mr Justice N. KIRUBAKARAN
PRINCIPAL COMMISSIONER OF IN vs M/S INDO ASIA FINANCE LTD
TCA/700/201921/11/2019
Hon`ble Mr Justice N. KIRUBAKARAN
PRINCIPAL COMMISSIONER OF vs M/S INDIA POULTRY FARM
TCA/194/201821/11/2019
Hon`ble Mr Justice N. KIRUBAKARAN
PRINCIPAL COMMISSIONER OF vs M/S.FARIDA SHOES PVT,LTD.,
TCA/150/201820/11/2019
Hon`ble Mr Justice N. KIRUBAKARAN
THE COMMISSIONER OF INCOME vs SHRI V.SEKARAN
TCA/923/201919/11/2019
Hon`ble Mr Justice N. KIRUBAKARAN
COMMISSIONER OF INCOME TAX vs SRI P.SELVARAJ
TCA/847/201919/11/2019
Hon`ble Mr Justice N. KIRUBAKARAN
RAJESWARI INFRASTRUCTURE LTD vs THE ASST COMMISSIONER OF
TCA/53/201819/11/2019
Hon`ble Mr Justice N. KIRUBAKARAN
COMMISSIONER OF INCOME TAX vs SANCO TRANS LTD.
TCA/105/201819/11/2019
Hon`ble Mr Justice N. KIRUBAKARAN
THE COMMISSIONER OF INCOEM vs M/S.TECHNICAL STAMPINGS AUTOMO
TCA/135/201818/11/2019
Hon`ble Mr Justice N. KIRUBAKARAN
PRINCIPAL COMMISSIONER OF IN vs M/S MANGAL TIRTH ESTATES LTD
TCA/898/201915/11/2019
Hon`ble Mr Justice N. KIRUBAKARAN