← All Benches
ITAT Jaipur Bench
7,649 judgments
ASSISTANT ENGINEER (O&M) AVVNL,SHRIMADHOPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, (TDS), GHAZIABAD
ITA 942/JPR/2019[2016-17]Status: Disposed10/2/2021AY 2016-17
SMT. VIMLA DEVI RAJAWAT C/O- M/S. BARADIA & COMPANY, CA B-15A, CHOMU HOUSE BEHIND NATURAL ICE CREAM PARLOUR C-SCHEME JAIPUR,JAIPUR vs ITO WARD-5(5), JAIPUR, JAIPUR
ITA 922/JPR/2019[2013-14]Status: Disposed10/2/2021AY 2013-14
SHRI PRAVEEN JAIPAL,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR
ITA 821/JPR/2019[2009-10]Status: Disposed10/2/2021AY 2009-10
JAIPUR SAHAKARI KRAYA VIKRAYA SAMITI LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-5-4, JAIPUR
ITA 766/JPR/2019[2008-09]Status: Disposed10/2/2021AY 2008-09
M/S KINU BABA JEWELLERY P. LTD.,JAIPUR vs ITO WARD-1(4), JAIPUR
ITA 676/JPR/2019[2008-09]Status: Disposed10/2/2021AY 2008-09
SHRI DINESH KUMAR SONI, 555, RISI GALAV NAGAR, GALTA GATE, JAIPUR,JAIPUR vs INCOME TAX OFFICER, WARD-5(4), JAIPUR, WARD-5(4), JAIPUR
ITA 511/JPR/2019[2010-11]Status: Disposed10/2/2021AY 2010-11
SHRI NARESH GOLANI KARTA,JAIPUR vs JOINT COMMISSIONER OF INCOME TAX(TDS), JAIPUR
ITA 436/JPR/2019[2011-12]Status: Disposed10/2/2021AY 2011-12
ACHROL KRYA VIKRYA SHKARI SAMITI LIMITED,JAIPUR vs INCOME TAX OFFICER, WARD-7-4, JAIPUR
ITA 349/JPR/2019[2014-15]Status: Disposed10/2/2021AY 2014-15
SHRI SANJAY AGARWAL,JAIPUR vs INCOME TAX OFFICER, WARD-6-1, JAIPUR
ITA 309/JPR/2019[2014-15]Status: Disposed10/2/2021AY 2014-15
SHRI KARAM CHAND LAKHWANI,JAIPUR vs INCOME TAX OFFICER, WARD-1-5, ALWAR
ITA 241/JPR/2019[2009-10]Status: Disposed10/2/2021AY 2009-10
AEN (O&M) AVVNL, PATAN SIKAR,SIKAR vs DCIT, CPC(TDS) GHAJIABAD
ITA 1265/JPR/2019[2016-17]Status: Disposed10/2/2021AY 2016-17
AEN (O&M) AVVNL, PATAN SIKAR,SIKAR vs DCIT, CPC(TDS) GHAJIABAD
ITA 1264/JPR/2019[2016-17]Status: Disposed10/2/2021AY 2016-17
AEN (O&M) AVVNL, PATAN SIKAR,SIKAR vs DCIT, CPC(TDS) GHAJIABAD
ITA 1263/JPR/2019[2013-14]Status: Disposed10/2/2021AY 2013-14
SMT. MAMTA DEVI CHOPRA,JAIPUR vs ITO, WARD -6(1), JAIPUR
ITA 1210/JPR/2019[2015-16]Status: Disposed10/2/2021AY 2015-16
SHRI BHAGWAN SAHAY MEENA,JAIPUR vs INCOME TAX OFFICER, WARD-1-5, JAIPUR
ITA 1008/JPR/2019[2010-11]Status: Disposed10/2/2021AY 2010-11
LATE SHRI MILAP CHAND MANTRI,AJMER vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, AJMER
ITA 618/JPR/2018[2012-13]Status: Disposed10/2/2021AY 2012-13
DR. SHAILENDRA KUMAR SHARMA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR
ITA 1149/JPR/2018[2007-08]Status: Disposed10/2/2021AY 2007-08
DEEPAK KUMAR AGARWAL, HUF,JAIPUR vs ITO, WARD-2(3), JAIPUR
ITA 222/JPR/2020[2014-15]Status: Disposed9/2/2021AY 2014-15
M/S. GORI SHANKAR COLONIZERS PVT.,JAIPUR vs ITO, WARD-5(1), JAIPUR
ITA 220/JPR/2020[2012-13]Status: Disposed9/2/2021AY 2012-13
SMT. YAMINI SHARMA, 72/294, PARAMHANS MARG, SHIPRA PATH, MANSAROVAR, JAIPUR,JAIPUR vs ITO WARD-2(4), JAIPUR, WARD-2(4), JAIPUR
ITA 799/JPR/2019[2010-11]Status: Disposed9/2/2021AY 2010-11
