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ITAT Jaipur Bench

7,649 judgments

SHRI PUSH PAL SINGH,JAIPUR vs ITO, WARD-5(1), JAIPUR

ITA 215/JPR/2020[2007-08]Status: Disposed15/2/2021AY 2007-08

COMPILATION OFFICE, WESTERN RAILWAY,AJMER vs DCIT, CPC (TDS), GHAJIABAD

ITA 945/JPR/2019[2018-19 (24Q-1st qtr.)]Status: Disposed15/2/2021

DY CAO (TA) WESTERN RAILWAY TRAFFIC ACCOUNTS OFFICE, MALL ROAD, DRM OFFICE, AJMER,AJMER vs DCIT, CPC (TDS) GHAJIABAD, GHAJIABAD

ITA 944/JPR/2019[2018-19]Status: Disposed15/2/2021AY 2018-19

DY CAO (TA) WESTERN RAILWAY TRAFFIC ACCOUNTS OFFICE, MALL ROAD, DRM OFFICE, AJMER,AJMER vs DCIT, CPC (TDS) GHAJIABAD, GHAJIABAD

ITA 943/JPR/2019[2018-2019]Status: Disposed15/2/2021AY 2018-2019

PINKCITY JEWELHOUSE PVT LTD. 76, DHULESHWAR GARDEN, JAIPUR,JAIPUR vs DCIT, CIRCLE-2, JAIPUR, CIRCLE-2, JAIPUR

ITA 941/JPR/2019[2011-12]Status: Disposed15/2/2021AY 2011-12

M/S MODERN THREADS (INDIA) LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR

ITA 199/JPR/2019[2015-16]Status: Disposed15/2/2021AY 2015-16

MODERN THREADS (INDIA) LIMITED,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR

ITA 198/JPR/2019[2014-15]Status: Disposed15/2/2021AY 2014-15

SHRI SHYAM SUNDER DUSEJA,JAIPUR vs ITO WARD-6(3), JAIPUR, WARD-6(3), JAIPUR

ITA 1277/JPR/2019[2010-11]Status: Disposed15/2/2021AY 2010-11

DCIT, CIRCLE-4, JAIPUR vs SMT. GEETA DEVI DANGAYACH, JAIPUR

ITA 1237/JPR/2019[2012-13]Status: Disposed15/2/2021AY 2012-13

INCOME TAX OFFICER, WARD-1, SIKAR vs SHRI SANJAY AGRAWAL, SIKAR

ITA 1155/JPR/2019[2014-15]Status: Disposed15/2/2021AY 2014-15

SHRI MAHENDRA SINGH CHARAN,BEAWAR vs INCOME TAX OFFICER, WARD-2, BEAWAR

ITA 1141/JPR/2019[2014-15]Status: Disposed15/2/2021AY 2014-15

GOVT. SECONDARY SCHOOL, MAKRERA,AJMER vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), GHAJIABAD

ITA 1035/JPR/2019[2018-19(24Q-1st Qtr.)]Status: Disposed15/2/2021

SHRI VISHNU PRASAD,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, JAIPUR

ITA 1503/JPR/2018[2011-2012]Status: Disposed15/2/2021AY 2011-2012

SMT JYOTI BACHANI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, JAIPUR

ITA 1277/JPR/2018[2013-14]Status: Disposed15/2/2021AY 2013-14

ADINATH BUILDCON PVT. LTD.,JAIPUR vs DCIT, JAIPUR

ITA 435/JPR/2017[2009-10]Status: Disposed15/2/2021AY 2009-10

SMT. USHA JAIN,JAIPUR vs ITO, WARD -1(1), JAIPUR

ITA 189/JPR/2020[2014-15]Status: Disposed11/2/2021AY 2014-15

SMT. JAVITRI AGARWAL,JAIPUR vs ITO, WARD-1(1), JAIPUR

ITA 120/JPR/2020[2014-15]Status: Disposed10/2/2021AY 2014-15

SMT. POONAM JINDAL,JAIPUR vs ITO, WARD 1(1), JAIPUR

ITA 119/JPR/2020[2014-15]Status: Disposed10/2/2021AY 2014-15

SHRI RAMAVTAR SHARMA,PILANI vs INCOME TAX OFFICER, WARD-2, JHUNJHUNU

ITA 95/JPR/2019[2015-16]Status: Disposed10/2/2021AY 2015-16

SMT. BHURI DEVI,JAIPUR vs INCOME TAX OFFICER, WARD-7-2, JAIPUR

ITA 948/JPR/2019[2011-12]Status: Disposed10/2/2021AY 2011-12