ITAT Jaipur Bench

NAND SINGH,JAIPUR vs ITO WARD 7(2), JAIPUR, JAIPUR

ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, , JAIPUR vs GOPAL PRASAD GUPTA, JAIPUR

SHRI SANJAY GARG (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR vs GOPAL PRASAD GUPTA, JAIPUR

SHRI SANJAY GARG (Judicial Member), SHRI RATNESH NANDAN SAHAY, ACCOUNTANT MEMBER ACIT Circle-4, Jaipur Vs. Gopal Prasad Gupta 301, Anukampa Mansion- 1, M.I. Road, Jaipur 302001 Appellant Respondent Appellant by : Sh. Rajnikant Bhatra, CA Respondent by : Sh. Rajesh Ojha, CIT Date of Hearing 18.03.2026 Date of Pronouncement 23.03.2026 ORDER Per Ratnesh Nandan Sahay (Accountant Member)

DCIT, EXEMPTION, CIRCLE, JAIPUR, JAIPUR vs RAJASTHAN STATE TEXT BOOK BOARD, JAIPUR

DCIT, EXEMPTION CIRCLE, JAIPUR, JAIPUR vs RAJASTHAN STATE TEXT BOOK BOARD, JAIPUR

SHRI SANJAY GARG (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

BANSIWALA IRON & STEEL ROLLING MILL, JAIPUR,JAIPUR vs DCIT CIR.-3 JAIPUR, JAIPUR

DCIT, EXEMPTION, CIRCLE, JAIPUR, JAIPUR vs RAJASTHAN STATE TEXT BOOK BOARD, JAIPUR

SHRI SANJAY GARG (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DCIT, EXEMPTION, CIRCLE, JAIPUR, JAIPUR vs RAJASTHAN STATE TEXT BOOK BOARD, JAIPUR

SHRI SANJAY GARG (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DCIT, EXEMPTION, CIRCLE, JAIPUR, JAIPUR vs RAJASTHAN STATE TEXT BOOK BOARD, JAIPUR

SHRI SANJAY GARG (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DCIT, EXEMPTION, CIRCLE, JAIPUR, JAIPUR vs RAJASTHAN STATE TEXT BOOK BOARD, JAIPUR

SHRI SANJAY GARG (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DCIT, EXEMPTION, CIRCLE, JAIPUR, JAIPUR vs RAJASTHAN STATE TEXT BOOK BOARD, JAIPUR

SHRI SANJAY GARG (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DCIT, EXEMPTION, CIRCLE, JAIPUR, JAIPUR vs RAJASTHAN STATE TEXT BOOK BOARD, JAIPUR

SHRI SANJAY GARG (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DEPUTY COMMISSIONER OF INCOME-TAX, EXEMPTION, CIRCLE, JAIPUR, JAIPUR vs RAJASTHAN STATE TEXT BOOK BOARD, JAIPUR

SHRI SANJAY GARG (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DCIT, EXEMPTION, CIRCLE, JAIPUR, JAIPUR vs RAJASTHAN STATE TEXT BOOK BOOK, JAIPUR

SHRI SANJAY GARG (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

SHAKEEL AHMED,JAIPUR vs ITO WARD-2(3), JAIPUR, JAIPUR

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

STAR COTSPIN LIMITED,GANGRAR CHITTORGARH vs CENTRAL CIRCLE, AJMER, AJMER

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

DEEPAK VEGPRO (P) LTD ,ALWAR vs DCIT, CENTRAL CIRCLE, ALWAR

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

NEEM KA THANA EDUCATION SOCIETY,NEEM KA THANA vs CIT EXEMPTION, JAIPUR, JAIPUR

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SHRIMAD DAYANAND SHIKSHA SAMITI,BHILWARA vs CIT(E), JAIPUR, JPR

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SHRIMAD DAYANAND SHIKSHA SAMITI,BHILWARA vs CIT(E), JAIPUR

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)