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ITAT Jaipur Bench

7,649 judgments

SHRI HASTI MAL JAIN,JAIPUR vs INCOME TAX OFFICER, WARD-4-2, JAIPUR

ITA 1098/JPR/2019[2016-17]Status: Disposed1/3/2021AY 2016-17

SHRI MANOJ KUMAR,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 54/JPR/2018[2012-13]Status: Disposed1/3/2021AY 2012-13

NAVDURGA ELECTROCONSTRUCTION PVT. LTD.266-A, PASHCHIM VIHAR, SIRSI ROAD, VAISHALI NAGAR, JAIPUR,JAIPUR vs ACIT CIRCLE-3 JAIPUR, CIRCLE-3, JAIPUR

ITA 599/JPR/2019[2014-15]Status: Disposed25/2/2021AY 2014-15

SHRI HARJVAN DASS MADAN,BHIWADI vs INCOME TAX OFFICER, WARD, BHIWADI

ITA 816/JPR/2019[2015-16]Status: Disposed24/2/2021AY 2015-16

SHRI PRAVEEN KUMAR,JAIPUR vs ITO, WARD-6(2), JAIPUR

ITA 1176/JPR/2019[2010-11]Status: Disposed24/2/2021AY 2010-11

SHRI RAJENDRA KUMAR KHANDELWAL,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, JAIPUR

ITA 1108/JPR/2018[2008-09]Status: Disposed24/2/2021AY 2008-09

SHRI VISHAL BOHRA,JAIPUR vs ITO, WARD -6(5), JAIPUR

ITA 1235/JPR/2019[2013-14]Status: Disposed23/2/2021AY 2013-14

ACIT, CC, ALWAR vs SHRI BABU LAL DATA, ALWAR

ITA 28/JPR/2020[2016-17]Status: Disposed22/2/2021AY 2016-17

M/S. SIWAL BUILDERS AND DEVELOPERS, 98, RAJIV GANDHI NAGAR, KOTA,KOTA vs ACIT CIRCLE-1, KOTA, CIRCLE-1, KOTA

ITA 900/JPR/2019[2010-11]Status: Disposed22/2/2021AY 2010-11

SHRI BABU LAL DATA,ALWAR vs DCIT, CENTRAL CIRCLE, ALWAR

ITA 1355/JPR/2019[2016-17]Status: Disposed22/2/2021AY 2016-17

DCIT, CENTRAL CIRCLE, ALWAR vs SHRI BABU LAL DATA, ALWAR

ITA 1234/JPR/2019[2016-17]Status: Disposed22/2/2021AY 2016-17

SHRI RAMKISHORE MALI (SAINI),JAIPUR vs INCOME TAX OFFICER, WARD-7-4, JAIPUR

ITA 1416/JPR/2018[2009-10]Status: Disposed22/2/2021AY 2009-10

ITO, WARD-4(3), JAIPUR vs SMT. SAVITHA SWAMI, JAIPUR

ITA 1228/JPR/2019[2014-15]Status: Disposed19/2/2021AY 2014-15

ITO, WARD-4(3), JAIPUR vs SMT. SAVITHA SWAMI, JAIPUR

ITA 1227/JPR/2019[2013-14]Status: Disposed19/2/2021AY 2013-14

SHRI JAGDISH PRASAD TAMBI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR

ITA 848/JPR/2018[2015-16]Status: Disposed19/2/2021AY 2015-16

SHRI JAGDISH PRASAD TAMBI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR

ITA 847/JPR/2018[2014-15]Status: Disposed19/2/2021AY 2014-15

M/S PADAM PRAKASH KHANDAKA HUF,JAIPUR vs ASSISTNT COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR

ITA 987/JPR/2018[2010-11]Status: Disposed16/2/2021AY 2010-11

PRAKASH PANDHARINATH BAKRE,INDORE vs PR.CIT-1, JAIPUR

ITA 272/JPR/2020[2015-16]Status: Disposed15/2/2021AY 2015-16

AYUB ALI,CHURU vs PCIT-3, JAIPUR

ITA 262/JPR/2020[2015-16]Status: Disposed15/2/2021AY 2015-16

M/S. OSHO INDUSTRIAL COMPANY,ALWAR vs ITO, WARD-1(2), ALWAR

ITA 226/JPR/2020[2009-10]Status: Disposed15/2/2021AY 2009-10