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ITAT Jaipur Bench

7,649 judgments

SHRI RAKESH KUMAR JAIN,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, JAIPUR

ITA 1042/JPR/2018[2012-13]Status: Disposed3/3/2021AY 2012-13

M/S. RAJENDRA AND URSULA JOSHI SKILL DEVELOPMENT P. LTD,JAIPUR vs PR.CIT-2, JAIPUR

ITA 288/JPR/2020[2015-16]Status: Disposed2/3/2021AY 2015-16

SHRI RAJIV SHARMA,BHARATPUR vs PR.CIT, ALWAR

ITA 257/JPR/2020[2011-12]Status: Disposed2/3/2021AY 2011-12

MANGI LAL SHARMA,SIKAR vs DCIT, CIRCLE, SIKAR, SIKAR

ITA 580/JPR/2019[2013-14]Status: Disposed2/3/2021AY 2013-14

M/S. SOMANI FABRICS PVT. LTD., JAIPUR,JAIPUR vs ACIT, CIRCLE-6, JAIPUR, CIRCLE-6, JAIPUR

ITA 408/JPR/2019[2009-10]Status: Disposed2/3/2021AY 2009-10

SOMANI FABFICS, JAIPUR,JAIPUR vs ACIT, CIRCLE-6, JAIPUR, JAIPUR

ITA 407/JPR/2019[2009-10]Status: Disposed2/3/2021AY 2009-10

SHRI UTTAM CHAND JAIN,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 394/JPR/2018[2013-14]Status: Disposed2/3/2021AY 2013-14

SHRI UTTAM CHAND JAIN,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 393/JPR/2018[2009-10]Status: Disposed2/3/2021AY 2009-10

SHRI UTTAM CHAND JAIN,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 392/JPR/2018[2008-09]Status: Disposed2/3/2021AY 2008-09

SHRI UTTAM CHAND JAIN,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 391/JPR/2018[2007-08]Status: Disposed2/3/2021AY 2007-08

RASAL BUILDERS & DEVELOPERS PVT. LTD.,JAIPUR vs ITO, JAIPUR

ITA 287/JPR/2017[2005-06]Status: Disposed2/3/2021AY 2005-06

UTTAM CHAND JAIN,JAIPUR vs ITO, JAIPUR

ITA 85/JPR/2016[2006-07]Status: Disposed2/3/2021AY 2006-07

ESS KAY FOUNDATION,JAIPUR vs CIT(E), JAIPUR

ITA 304/JPR/2020[2020-21]Status: Disposed1/3/2021AY 2020-21

ESS KAY FOUNDATION,JAIPUR vs CIT (E), JAIPUR

ITA 303/JPR/2020[2020-21]Status: Disposed1/3/2021AY 2020-21

M/S. AJMER ZILA DUGDH UTPADAK SAHAKARI SANGH LTD.,AJMER vs PR.CIT, AJMER

ITA 285/JPR/2020[2012-13]Status: Disposed1/3/2021AY 2012-13

M/S. BARODA RAJASTHAN KSHETRIYA GRAMIN BANK,AJMER vs ACIT CIRCLE-1, AJMER, CIRCLE-1, AJMER

ITA 848/JPR/2019[2012-13]Status: Disposed1/3/2021AY 2012-13

SHRI OM PRAKASH,BHARATPUR vs INCOME TAX OFFICER, WARD-2, BHARATPUR

ITA 772/JPR/2019[2010-11]Status: Disposed1/3/2021AY 2010-11

SHRI SANJAY AGARWAL,JAIPUR vs INCOME TAX OFFICER, WARD-3-3, JAIPUR

ITA 351/JPR/2019[2012-13]Status: Disposed1/3/2021AY 2012-13

SHRI UMESH SINGH DHOLI MANDI, C/O ROHIT AUTO GARAGE, RENWAL ROAD, CHOMU,CHOMU vs ITO WARD-7(3), JAIPUR, WARD-7(3), JAIPUR

ITA 260/JPR/2019[2011-12]Status: Disposed1/3/2021AY 2011-12

ITO, WARD, BHIWADI vs M/S. ISHIKA FOODS PVT. LTD., DELHI

ITA 1239/JPR/2019[2013-14]Status: Disposed1/3/2021AY 2013-14