← All Benches
ITAT Jaipur Bench
7,649 judgments
SMT. RITU JAIN,JAIPUR vs ITO, WARD-6(1), JAIPUR
ITA 212/JPR/2020[2011-12]Status: Disposed5/3/2021AY 2011-12
SMT. MANJU SHARMA,JAIPUR vs ITO, WARD 4(2), JAIPUR
ITA 103/JPR/2020[2011-12]Status: Disposed5/3/2021AY 2011-12
M/S GURUGOVIND KRIPA LAND DEVELOPERS PVT. LTD.,JAIPUR vs INCOME TAX OFFICER (T&J), JAIPUR
ITA 83/JPR/2019[2012-13]Status: Disposed5/3/2021AY 2012-13
M/S REJOICE EXPORTS PRIVATE LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 907/JPR/2019[2015-16]Status: Disposed4/3/2021AY 2015-16
M.K. MEMORIAL SHIKSHA AVAM SAMAJIK VIKAS SANSTHAN,LAXMANGARH vs JCIT-RANGE (EXEMPTION), JAIPUR
ITA 319/JPR/2020[2015-16]Status: Disposed3/3/2021AY 2015-16
AEN, RURAL, AVVNL,KISHANGARH vs DCIT, CPC(TDS), GHAZIABAD
ITA 19/JPR/2020[2017-18 ( 24Q, 1ST QTR)]Status: Disposed3/3/2021
AEN, RURAL, AVVNL,KISHANGARH vs DCIT, CPC(TDS), GHAZIABAD
ITA 18/JPR/2020[2016-17(26Q, 3RD QTR)]Status: Disposed3/3/2021
AEN, RURAL, AVVNL,KISHANGARH vs DCIT, CPC(TDS), GHAZIABAD
ITA 17/JPR/2020[2016-17 (24Q 4TH QTR)]Status: Disposed3/3/2021
AEN, RURAL, AVVNL,KISHANGARH vs DCIT, CPC(TDS), GHAZIABAD
ITA 16/JPR/2020[2015-16 (24Q, 4TH QTR)]Status: Disposed3/3/2021
DEVANSHI TEXTILES PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-5-4, JAIPUR
ITA 983/JPR/2019[2014-15]Status: Disposed3/3/2021AY 2014-15
M/S. ALOKIK STEELS PVT. LTD VILLAGE POST-PATAN, TEHSIL-KISHANGARH, DISTRICT-AJMER,KISHANGARH vs PRINCIPAL COMMISSIONER OF INCOME TAX-II, JAIPUR, JAIPUR
ITA 861/JPR/2019[2015-16]Status: Disposed3/3/2021AY 2015-16
SHRI KRISHAN KUMAR GUPTA,JAIPUR vs INCOME TAX OFFICER, WARD-3-2, JAIPUR
ITA 828/JPR/2019[2013-14]Status: Disposed3/3/2021AY 2013-14
SHRI RAGHUVENDRA KHANDELWAL C/O- KALANI & CO., CA, 5TH FLOOR, MILESTONE BUILDING, GANDHINAGAR TURN, TONK ROAD, JAIPUR,JAIPUR vs ITO WARD-4(2), JAIPUR, WARD-4(2), JAIPUR
ITA 709/JPR/2019[2009-10]Status: Disposed3/3/2021AY 2009-10
ASHA DEVI GUPTA, 4/226, JAWAHAR NAGAR, JAIPUR,JAIPUR vs ITO WARD-6(1), JAIPUR, WARD-6(1), JAIPUR
ITA 508/JPR/2019[2009-10]Status: Disposed3/3/2021AY 2009-10
COMPUCOM SOFTWARE LIMITED,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-VI, JAIPUR
ITA 257/JPR/2019[2013-14]Status: Disposed3/3/2021AY 2013-14
VISHWA JEET RAJVANSHI,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 232/JPR/2018[2009-10]Status: Disposed3/3/2021AY 2009-10
SHRI RAM SWAROOPI DEVI,JAIPUR vs TAX RECOVERY OFFICER-3, JAIPUR
ITA 1502/JPR/2018[2014-15]Status: Disposed3/3/2021AY 2014-15
UNITED DEVELOPERS,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR
ITA 1237/JPR/2018[2013-14]Status: Disposed3/3/2021AY 2013-14
SHRI RAMDEI RAJORA,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR
ITA 1080/JPR/2018[2009-10]Status: Disposed3/3/2021AY 2009-10
SHRI RAKESH KUMAR JAIN,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, JAIPUR
ITA 1043/JPR/2018[2013-14]Status: Disposed3/3/2021AY 2013-14