← All Benches
ITAT Jaipur Bench
7,649 judgments
SHRI KANHAIYA LAL BAGDA,JAIPUR vs ITO, WARD-7-2, JAIPUR
ITA 950/JPR/2019[2011-12]Status: Disposed12/3/2021AY 2011-12
M/S KALADERA SERVICE STATION,JAIPUR vs INCOME TAX OFFICER, WARD-4-5, JAIPUR
ITA 946/JPR/2019[2015-16]Status: Disposed12/3/2021AY 2015-16
SHRI KHEMJI WIRE AND WIRE PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR
ITA 917/JPR/2019[2010-11]Status: Disposed12/3/2021AY 2010-11
SHRI VINAY TAMBI C/O- KHANDELWAL SHARMA & CO., CA S-2, 2ND FLOOR, ANNAPURNA CHAMBER, OPP. RAILWAY STATION POST OFFICE, JAIPUR,JAIPUR vs ITO WARD-3(2), JAIPUR, WARD-3(2), JAIPUR
ITA 746/JPR/2019[2013-14]Status: Disposed12/3/2021AY 2013-14
ARPIT MARBLES PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, JAIPUR
ITA 503/JPR/2019[2014-15]Status: Disposed12/3/2021AY 2014-15
ARPIT MARBLES PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, JAIPUR
ITA 502/JPR/2019[2013-14]Status: Disposed12/3/2021AY 2013-14
ARPIT MARBLES PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, JAIPUR
ITA 501/JPR/2019[2011-12]Status: Disposed12/3/2021AY 2011-12
ARPIT MARBLES PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, JAIPUR
ITA 500/JPR/2019[2010-11]Status: Disposed12/3/2021AY 2010-11
ARPIT MARBLES PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, JAIPUR
ITA 499/JPR/2019[2009-10]Status: Disposed12/3/2021AY 2009-10
SMT. SWARNA REKHA SAINI, JAIPUR,JAIPUR vs ITO WARD-4(2), JAIPUR, WARD-4(2), JAIPUR
ITA 472/JPR/2019[2009-10]Status: Disposed12/3/2021AY 2009-10
SHRI DHARAMVIR SINGH,KOTA vs INCOME TAX OFFICER, WARD-2-1, KOTA
ITA 35/JPR/2019[2012-13]Status: Disposed12/3/2021AY 2012-13
SMT. SUMAN SHEKHAWAT D/O SHRI BHANWAR SINGH NEAR BUS STAND, VILL, SAMI, VIA-KHOOR, TEHSIL- TANTA RAMGARH, DISTT. SIKAR,SIKAR vs ITO WARD-4, SIKAR, WARD-4, SIKAR
ITA 224/JPR/2019[2013-14]Status: Disposed12/3/2021AY 2013-14
SHRI KESHAV GUPTA,JAIPUR vs ACIT, C.C.-3, JAIPUR
ITA 1241/JPR/2019[2017-18]Status: Disposed12/3/2021AY 2017-18
ACIT, CIRCLE, BHARATPUR vs M/S. JAGDAMBE STONE COMPANY, BHARATPUR
ITA 1171/JPR/2019[2015-16]Status: Disposed12/3/2021AY 2015-16
SHRI KALU RAM JAT,JAIPUR vs ADDITIONAL COMMISSIONER OF INCOME TAX, JAIPUR
ITA 88/JPR/2018[2009-10]Status: Disposed12/3/2021AY 2009-10
SHRI MANOJ KUMAR JOHARI,SIKAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, SIKAR
ITA 535/JPR/2018[2013-14]Status: Disposed12/3/2021AY 2013-14
SMT. SUSHMA SHARMA,JAIPUR vs INCOME TAX OFFICER, WARD-6-3, JAIPUR
ITA 1525/JPR/2018[2010-11]Status: Disposed12/3/2021AY 2010-11
SMT. SAJAN AGARWAL,JAIPUR vs INCOME TAX OFFICER, WARD-4-1, JAIPUR
ITA 629/JPR/2019[2010-11]Status: Disposed11/3/2021AY 2010-11
SHRI VIRENDER KUMAR,ALWAR vs INCOME TAX OFFICER, WARD-1-1, ALWAR
ITA 1100/JPR/2019[2011-12]Status: Disposed10/3/2021AY 2011-12
SMT. KAUSHLYA DEVI, 1287, TIKKADMAL KA RASTA BABA HARISCHANDRA MARG CHANDPOLE BAZAR, JAIPUR,JAIPUR vs ITO WARD-1(4), JAIPUR, WARD-1(4), JAIPUR
ITA 564/JPR/2019[2009-10]Status: Disposed8/3/2021AY 2009-10
