← All Benches
ITAT Jaipur Bench
7,649 judgments
SHRI MANOJ KUMAR KHANDELWAL,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR
ITA 685/JPR/2019[2015-16]Status: Disposed15/3/2021AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR vs SHRI CHARAN SINGH KHANGAROT, JAIPUR
ITA 654/JPR/2019[2013-14]Status: Disposed15/3/2021AY 2013-14
SH. AMIT KUMAR AGARWAL, A-105, MODEL TOWN, MALVIYA NAGAR, JAIPUR,JAIPUR vs ITO WARD-1(3), JAIPUR, JAIPUR
ITA 591/JPR/2019[2013-14]Status: Disposed15/3/2021AY 2013-14
INCOME TAX OFFICER, WARD-2-3, JAIPUR vs SHRI RAJESH BANSAL, JAIPUR
ITA 401/JPR/2019[2014-15]Status: Disposed15/3/2021AY 2014-15
SHRI CHETAN KPRAKASH AGRAWAL,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR
ITA 348/JPR/2019[2009-10]Status: Disposed15/3/2021AY 2009-10
M/S JAIPUR HOUSE PVT. LIMITED,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 227/JPR/2019[2011-12]Status: Disposed15/3/2021AY 2011-12
SHRI ROHIT MUNDRA,KISHANGARH vs INCOME TAX OFFICER, WARD-2, KISHANGARH
ITA 213/JPR/2019[2010-11]Status: Disposed15/3/2021AY 2010-11
SHRI BALAJI RAJGHARANA LIMITEDSAREES PRIVATE,JAIPUR vs ITO, WARD-1(1), JAIPUR
ITA 1367/JPR/2019[2010-11]Status: Disposed15/3/2021AY 2010-11
INCOME TAX OFFICER, WARD-1, SIKAR vs LATE SMT BHAGWATI DEVI AGARWAL LEGAL HEIR SH. SANJAY AGRAWAL, SIKAR
ITA 1154/JPR/2019[2014-15]Status: Disposed15/3/2021AY 2014-15
SHRI YATHARTH TIWARI,JAIPUR vs INCOME TAX OFFICER, WARD-4-5, JAIPUR
ITA 1130/JPR/2019[2013-14]Status: Disposed15/3/2021AY 2013-14
SHRI GHANSHYAM AGARWAL,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AJMER
ITA 1124/JPR/2019[2016-17]Status: Disposed15/3/2021AY 2016-17
SHRI HARCHARAN LAIKER,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 1091/JPR/2019[2015-16]Status: Disposed15/3/2021AY 2015-16
SHRI YATHARTH TIWARI,JAIPUR vs INCOME TAX OFFICER, WARD-4-1, JAIPUR
ITA 1084/JPR/2019[2009-10]Status: Disposed15/3/2021AY 2009-10
SHRI VASU DEV PANCHOULY,CHOMU vs INCOME TAX OFFICER, WARD-7-3, JAIPUR
ITA 1042/JPR/2019[2015-16]Status: Disposed15/3/2021AY 2015-16
SHRI VED RAM,ALWAR vs INCOME TAX OFFICER, WARD-2-2, ALWAR
ITA 1012/JPR/2019[2010-11]Status: Disposed15/3/2021AY 2010-11
SHRI RAKESH KUMAR JAIN,JAIPUR vs JOINT COMMISSIONER OF INCOME TAX, RANGE-4, JAIPUR
ITA 939/JPR/2018[2013-14]Status: Disposed15/3/2021AY 2013-14
SMT. SHANTI JAIN,TONK vs INCOME TAX OFFICER, WARD, TONK
ITA 625/JPR/2018[2013-14]Status: Disposed15/3/2021AY 2013-14
RAM GOPAL GUPTA,ALWAR vs INCOME TAX OFFICER, ALWAR
ITA 132/JPR/2018[1999-2000]Status: Disposed15/3/2021AY 1999-2000
UPENDRA SONI,JAIPUR vs ACIT, JAIPUR
ITA 259/JPR/2011[1998-99]Status: Disposed15/3/2021AY 1998-99
SMT. HEMLATA GARG,JAIPUR vs ITO, WARD-2(4), JAIPUR
ITA 148/JPR/2020[2015-16]Status: Disposed12/3/2021AY 2015-16
