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ITAT Jaipur Bench

7,649 judgments

DCIT, C-6, JAIPUR vs MOHAMMED AKHLAQ, JAIPUR

ITA 187/JPR/2020[2012-13]Status: Disposed19/3/2021AY 2012-13

SHRI SUNIL KUMAR TANK,JAIPUR vs INCOME TAX OFFICER WARD -6(2), JAIPUR

ITA 294/JPR/2020[2010-11]Status: Disposed18/3/2021AY 2010-11

SHRI ATUL KOCHAR,JAIPUR vs PRCIT-2, JAIPUR

ITA 211/JPR/2020[2015-16]Status: Disposed18/3/2021AY 2015-16

SHRI MAHENDRA KUMAR JAIN,AJMER vs INCOME TAX OFFICER, WARD-2-2, AJMER

ITA 1150/JPR/2019[2014-15]Status: Disposed18/3/2021AY 2014-15

SHRI DEVENDRA KUMAR BHARGAVA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR

ITA 654/JPR/2018[2014-15]Status: Disposed18/3/2021AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR vs SHRI ALKESH PATNI, JAIPUR

ITA 563/JPR/2018[2014-15]Status: Disposed18/3/2021AY 2014-15

SHRI OM PRAKASH MODI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR

ITA 196/JPR/2018[2014-15]Status: Disposed18/3/2021AY 2014-15

SHRI KRISHNA BOTHRA 302, VINAYAK APARTMENT PRITHVIRAJ ROAD, C-SCHEME, JAIPUR,JAIPUR vs ITO WARD-6 (2), JAIPUR, WARD-6(2), JAIPUR

ITA 967/JPR/2019[2010-11]Status: Disposed17/3/2021AY 2010-11

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR vs SHRI RAVINDRA MITTAL, JAIPUR

ITA 823/JPR/2019[2012-13]Status: Disposed17/3/2021AY 2012-13

SMT. BOBBY SINGH C/O- ATUL SETHI, CA, E-172/A, UTTAM TOWER, RAMESH MARG, C-SCHEME, JAIPUR,JAIPUR vs ITO WARD-6(1), JAIPUR, WARD-6(1), JAIPUR

ITA 770/JPR/2019[2013-14]Status: Disposed17/3/2021AY 2013-14

SMT. RICHA GOYAL,JAIPUR vs ITO, WARD-6(3), JAIPUR

ITA 1371/JPR/2019[2011-12]Status: Disposed17/3/2021AY 2011-12

GOVT. SENIOR UPADHAYAY SANSKRIT SCHOOL, SEWAR,AJMER vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC (TDS), GHAJIABAD

ITA 1425/JPR/2018[2013-14 (24Q, 4RD QTR)]Status: Disposed17/3/2021

GOVT. SENIOR UPADHAYAY SANSKRIT SCHOOL, SEWAR,AJMER vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC (TDS), GHAJIABAD

ITA 1424/JPR/2018[2013-14 (24Q, 3RD QTR)]Status: Disposed17/3/2021

GOVT. SENIOR UPADHAYAY SANSKRIT SCHOOL, SEWAR,AJMER vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC (TDS), GHAJIABAD

ITA 1423/JPR/2018[2013-14 (24q, 2ND QTR)]Status: Disposed17/3/2021

M/S. ANJANA REAL ESTATE PRIVATE LIMITED,JAIPUR vs ITO, WARD 2(5), JAIPUR

ITA 126/JPR/2020[2010-11]Status: Disposed16/3/2021AY 2010-11

KUMARI MEENAKSHI RATHORE,JAIPUR vs INCOME TAX OFFICER, WARD-2(3), JAIPUR

ITA 873/JPR/2018[2013-14]Status: Disposed16/3/2021AY 2013-14

VIJAY JAIKISHAN MASSAND,KOTA vs ASSISTANT COMMISSIONER OF INCOME TAX, KOTA

ITA 280/JPR/2018[2011-12]Status: Disposed16/3/2021AY 2011-12

SHRI DINKAR SHARMA,ALWAR vs INCOME TAX OFFICER, WARD-2-1, ALWAR

ITA 981/JPR/2019[2014-15]Status: Disposed15/3/2021AY 2014-15

SHRI ANKIT KUMAR CHHIPA,JAIPUR vs INCOME TAX OFFICER, WARD-4-1, JAIPUR

ITA 830/JPR/2019[2015-16]Status: Disposed15/3/2021AY 2015-16

SHRI UMA SHANKAR KHANDELWAL,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR

ITA 686/JPR/2019[2015-16]Status: Disposed15/3/2021AY 2015-16