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ITAT Jaipur Bench

7,649 judgments

SHRI RAJENDRA KUMAR SANCHETI 263-264, JOHARI BAZAR, JAIPUR C/O SHRI VIJAY GOYAL SHREE RAMAM, 58 SHREE GOPAL NAGAR, GOPAL PURA BYE PASS ROAD, JAIPUR,JAIPUR vs INCOME TAX OFFICER WARD-1(1), JAIPUR, WARD-1(1), JAIPUR

ITA 291/JPR/2019[2011-12]Status: Disposed30/3/2021AY 2011-12

M/S PANIHARIN JEWELS,JAIPUR vs INCOME TAX OFFICER, WARD-4-1, JAIPUR

ITA 153/JPR/2019[2010-11]Status: Disposed30/3/2021AY 2010-11

FATEHPURIA TRANSFORMER &SWITCHGEARS PVT. LTD.,JAIPUR vs ACIT, CIRCLE 1, JAIPUR

ITA 1274/JPR/2019[2008-09]Status: Disposed30/3/2021AY 2008-09

SMT. SUNITA TAMBI,JAIPUR vs ITO WARD 5(4) JAIPUR, JAIPUR

ITA 1213/JPR/2019[2015-16]Status: Disposed30/3/2021AY 2015-16

SHRI PRAVEEN KUMAR SOOD,JAIPUR vs INCOME TAX OFFICER, WARD-3-2, JAIPUR

ITA 892/JPR/2018[2013-14]Status: Disposed30/3/2021AY 2013-14

SHRI KUSHAL CHAND SURANA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR

ITA 303/JPR/2018[2015-16]Status: Disposed30/3/2021AY 2015-16

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOTA vs SHRI GANPATI DEVELOPERS, KOTA

ITA 1348/JPR/2018[2015-16]Status: Disposed30/3/2021AY 2015-16

VIRENDRA SINGH BHADAURIA,JAIPUR vs PR. CIT-3, JAIPUR

ITA 255/JPR/2020[2015-16]Status: Disposed25/3/2021AY 2015-16

SMT. SAROJ SHARMA,JAIPUR vs ACIT, CIRCLE-3, JAIPUR

ITA 1311/JPR/2019[2015-16]Status: Disposed24/3/2021AY 2015-16

DY.CIT, CIRCLE-3, JAIPUR vs SMT. SAROJ SHARMA, JAIPUR

ITA 1292/JPR/2019[2015-16]Status: Disposed24/3/2021AY 2015-16

DCIT, CIRCLE-6, JAIPUR vs M/S. RAJASTHAN FINANCIAL CORPORATION, JAIPUR

ITA 1244/JPR/2019[2016-17]Status: Disposed24/3/2021AY 2016-17

SMT. SHALINI AGRAWAL,BEAWAR vs INCOME TAX OFFICER, WARD-2, BEAWAR

ITA 674/JPR/2018[2010-11]Status: Disposed24/3/2021AY 2010-11

SHRI SHIV RAM SAINI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, JAIPUR

ITA 954/JPR/2019[2013-14]Status: Disposed23/3/2021AY 2013-14

SANTOSH GARAGE PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR

ITA 71/JPR/2019[2015-16]Status: Disposed23/3/2021AY 2015-16

SMT. NEELAM GROVER,JAIPUR vs INCOME TAX OFFICER, WARD-3-2, JAIPUR

ITA 934/JPR/2018[2011-12]Status: Disposed23/3/2021AY 2011-12

SHRI NARESH KUMAR CHOUDHARY,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR

ITA 302/JPR/2018[2013-14]Status: Disposed23/3/2021AY 2013-14

M/S. BHURAMAL RAJMAL SURANA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR

ITA 294/JPR/2018[2015-16]Status: Disposed23/3/2021AY 2015-16

DCIT, CENTRAL CIRCLE-3, JAIPUR vs SHRI MEGHRAJ SINGH SHEKHAWAT, JAIPUR

ITA 31/JPR/2020[2020]Status: Disposed22/3/2021

DCIT, CENTRAL CIRCLE-3, JAIPUR vs SHRI MEGHRAJ SINGH SHEKHAWAT, JAIPUR

ITA 30/JPR/2020[2012-13]Status: Disposed22/3/2021AY 2012-13

DCIT, CENTRAL CIRCLE-3, JAIPUR vs SHRI MEGHRAJ SINGH SHEKHAWAT, JAIPUR

ITA 29/JPR/2020[2009-10]Status: Disposed22/3/2021AY 2009-10