← All Benches
ITAT Jaipur Bench
7,649 judgments
SHRI SITARAM TANWAR,JAIPUR vs ITO, WARD -4(2), JAIPUR
ITA 1268/JPR/2019[2011-12]Status: Disposed5/4/2021AY 2011-12
SHRI MUNAWAR ALI MUNSHI LOHAR,JAIPUR vs ACIT, CIRCLE-4, JAIPUR
ITA 1225/JPR/2019[2009-10]Status: Disposed5/4/2021AY 2009-10
SHRI SANTOSH KUMAR,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR
ITA 1083/JPR/2018[2003-04]Status: Disposed5/4/2021AY 2003-04
BHARGAVI HOTELS AND RESORTS PVT LTD,JAIPUR vs ITO, WARD-6(4), JAIPUR
ITA 78/JPR/2020[2009-10]Status: Disposed1/4/2021AY 2009-10
M/S. BUILDCON CONSULTANTS PRIVATE LIMITED,JAIPUR vs DCIT, CIRCLE -6, JAIPUR
ITA 207/JPR/2020[2016-17]Status: Disposed1/4/2021AY 2016-17
M/S. SUNIL BAJAJ, HUF,JAIPUR vs ITO, WARD-1(4), JAIPUR
ITA 147/JPR/2020[2015-16]Status: Disposed1/4/2021AY 2015-16
M/S. NINANIYA ESTATE LTD.160, KARNI VIHAR, AJMER ROAD, NEAR RAWAT MAHILA COLLEGE, JAIPUR,JAIPUR vs ITO WARD-2(2) JAIPUR, JAIPUR
ITA 882/JPR/2019[2006-07]Status: Disposed1/4/2021AY 2006-07
NAV PRERNA SHIKSHAN SANSTHAN,SIKAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, JHUNJHUNU
ITA 85/JPR/2019[2011-12]Status: Disposed1/4/2021AY 2011-12
SHRI GHANSHYAM SHARMA,JAIPUR vs INCOME TAX OFFICER, WARD-2-3, JAIPUR
ITA 377/JPR/2019[2010-11]Status: Disposed1/4/2021AY 2010-11
SHRI AJAY KUMAR BANSAL,JAIPUR vs ACIT, CIRCLE-1, JAIPUR
ITA 1327/JPR/2019[2013-14]Status: Disposed1/4/2021AY 2013-14
ALCO ENAMELLED WIRE MFG. COMPANY PVT. LTD.,JAIPUR vs ITO, WARD-4(2), JAIPUR
ITA 1247/JPR/2019[2003-04]Status: Disposed1/4/2021AY 2003-04
SHRI OM PRAKASH YADAV,CHOMU vs INCOME TAX OFFICER, WARD-7-3, JAIPUR
ITA 1011/JPR/2019[2014-15]Status: Disposed1/4/2021AY 2014-15
SHRI RAM BABU GUPTA,TONK vs INCOME TAX OFFICER, TONK
ITA 880/JPR/2018[2010-11]Status: Disposed1/4/2021AY 2010-11
SHRI PRASHANT TAK,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 452/JPR/2018[2014-15]Status: Disposed1/4/2021AY 2014-15
M/S. BLUE HEAVEN BUILDCOM PRIVATE LIMITED,JAIPUR vs ITO, WARD-1(2), JAIPUR
ITA 15/JPR/2020[2009-10]Status: Disposed31/3/2021AY 2009-10
SARASWATI BAL VIDYA NIKETAN SAMITI,CHIRAWA vs CIT(E), JAIPUR
ITA 314/JPR/2020[2020-21]Status: Disposed30/3/2021AY 2020-21
SHRI SHYAMVEER SINGH NATHAWAT,JAIPUR vs ITO, WARD 6(3), JAIPUR
ITA 20/JPR/2020[2014-15]Status: Disposed30/3/2021AY 2014-15
SHRI PUKHRAJ KHANDELWAL,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR
ITA 687/JPR/2019[2015-16]Status: Disposed30/3/2021AY 2015-16
SMT. SUSHILA CHACHAN C/O- SHRAWAN KUMAR GUPTA, ADVOCATE, 416, SURYA CHAMBER RADIO MARKET NEHRU BAZAR, JAIPUR,JAIPUR vs ITO WARD-4(2), JAIPUR, JAIPUR
ITA 683/JPR/2019[2009-10]Status: Disposed30/3/2021AY 2009-10
M/S. SEWARD EXPORTS PVT. LTD.5-L-22, MAHAVEER NAGAR-3, KOTA-324005,KOTA vs ACIT, CIRCLE-1, KOTA, CIRCLE-1, KOTA
ITA 600/JPR/2019[2014-15]Status: Disposed30/3/2021AY 2014-15