← All Benches
ITAT Jaipur Bench
7,649 judgments
JAIPUR BOTIQUE CARPET,JAIPUR vs ACIT, JAIPUR
ITA 559/JPR/2019[2009-10]Status: Disposed16/4/2021AY 2009-10
SMT. UMA MANDAL, 754, LADHON KA MOHALLA, BEHIND MINERVA CINEMA, M.D. ROAD, JAIPUR-302004,JAIPUR vs INCOME TAX OFFICER WARD-5(2), JAIPUR, WARD-5(2), JAIPUR
ITA 466/JPR/2019[2010-11]Status: Disposed16/4/2021AY 2010-11
SHRI PRAKASH SHARMA,JAIPUR vs INCOME TAX OFFICER, WARD-7-1, JAIPUR
ITA 321/JPR/2019[2014-15]Status: Disposed16/4/2021AY 2014-15
SMT. MITHILESH MAHESHWARI,JAIPUR vs INCOME TAX OFFICER, WARD-3-2, JAIPUR
ITA 1074/JPR/2019[2009-10]Status: Disposed16/4/2021AY 2009-10
SWAMI KESHWANAND SHIKSHAN SANSTHAN,SIKAR vs ITO (EXEMPTION), WARD-2, JAIPUR
ITA 310/JPR/2020[2013-14]Status: Disposed13/4/2021AY 2013-14
SWAMI KESHWANAND SHIKSHAN SANSTHAN,SIKAR vs ITO (EXEMPTION), WARD-2, JAIPUR
ITA 309/JPR/2020[2012-13]Status: Disposed13/4/2021AY 2012-13
AKHIL MODI,JAIPUR vs PR. CIT, ALWAR
ITA 239/JPR/2020[2015-16]Status: Disposed8/4/2021AY 2015-16
SMT. SHWETA GOYAL,JAIPUR vs ITO, WARD-5(2), JAIPUR
ITA 202/JPR/2020[2010-12]Status: Disposed8/4/2021AY 2010-12
SONI HOSPITALS PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, JAIPUR
ITA 756/JPR/2019[2014-15]Status: Disposed8/4/2021AY 2014-15
L/H OF LATE SMT. TEEJA MEENA,JAIPUR vs INCOME TAX OFFICER, WARD-6-5, JAIPUR
ITA 872/JPR/2019[2007-08]Status: Disposed6/4/2021AY 2007-08
M/S TRIMURTY BUILDCON PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-2-2, JAIPUR
ITA 1194/JPR/2018[2013-14]Status: Disposed6/4/2021AY 2013-14
SHRI RAJIV RATHI HUF,JAIPUR vs INCOME TAX OFFICER, WARD-6-2, JAIPUR
ITA 1086/JPR/2018[2013-14]Status: Disposed6/4/2021AY 2013-14
SHRI CHETAN DALMIA,JAIPUR vs ITO, WARD-2(1), JAIPUR
ITA 131/JPR/2020[2014-15]Status: Disposed5/4/2021AY 2014-15
SMT. ARTI DALMIA,JAIPUR vs ITO, WARD-3(2), JAIPUR
ITA 130/JPR/2020[2014-15]Status: Disposed5/4/2021AY 2014-15
SHRI SUSHIL KUMAR DALMIA(HUF),JAIPUR vs ITO, WARD -2(4), JAIPUR
ITA 129/JPR/2020[2014-15]Status: Disposed5/4/2021AY 2014-15
SMT. RATAN DEVI DALMIA,JAIPUR vs ITO, WARD-3(4), JAIPUR
ITA 128/JPR/2020[2014-15]Status: Disposed5/4/2021AY 2014-15
SHRI ANIL KUMAR DALMIA, HUF,JAIPUR vs ITO, WARD-1(2), JAIPUR
ITA 127/JPR/2020[2014-15]Status: Disposed5/4/2021AY 2014-15
SMT. DEVENDRA KAUR,ALWAR vs INCOME TAX OFFICER, WARD-1-3, ALWAR
ITA 815/JPR/2019[2010-11]Status: Disposed5/4/2021AY 2010-11
SHRI MAHESH NARAIN GURJAR C/O- GARG RAJENDRA & CO. CA, RADHIKA-NANDAN, BE-NARAIN GATE BHARATPUR,BHARATPUR vs ITO WARD-2, BHARATPUR, BHARATPUR
ITA 716/JPR/2019[2010-11]Status: Disposed5/4/2021AY 2010-11
SMT. MANNI DEVI SAINI,JAIPUR vs INCOME TAX OFFICER, WARD-4-3, JAIPUR
ITA 28/JPR/2019[2015-16]Status: Disposed5/4/2021AY 2015-16