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ITAT Jaipur Bench

7,649 judgments

PURANMAL SAINI,JAIPUR vs ITO, ALWAR

ITA 75/JPR/2017[2011-12]Status: Disposed5/5/2021AY 2011-12

SHRI MANOJ KUMAR GUPTA,JAIPUR vs ITO, WARD 5(2), JAIPUR

ITA 307/JPR/2020[2012-13]Status: Disposed4/5/2021AY 2012-13

SMT. LAXMI DEVI VERMA,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 6/JPR/2018[2013-14]Status: Disposed4/5/2021AY 2013-14

M/S. G.B.IMPEX,JAIPUR vs ITO, WARD-6(3), JAIPUR

ITA 235/JPR/2020[2007-08]Status: Disposed30/4/2021AY 2007-08

KUMHER KRIYA VIKRYA SAHAKARI SAMITI LTD.,BHARATPUR vs INCOME TAX OFFICER, WARD-3, BHARATPUR

ITA 912/JPR/2019[2015-16]Status: Disposed30/4/2021AY 2015-16

SHRI LALARAM GURJAR,JAIPUR vs INCOME TAX OFFICER, WARD-1-2, AJMER

ITA 662/JPR/2019[2010-11]Status: Disposed30/4/2021AY 2010-11

SHRI LALARAM GURJAR,JAIPUR vs INCOME TAX OFFICER, WARD-1-2, AJMER

ITA 661/JPR/2019[2009-10]Status: Disposed30/4/2021AY 2009-10

SMT. AMITA DEVI SHARMA,JAIPUR vs INCOME TAX OFFICER, WARD-1-3, JAIPUR

ITA 644/JPR/2019[2011-12]Status: Disposed30/4/2021AY 2011-12

SHRI RADHA RAMAN ARYA, BHARATPUR,BHARATPUR vs ITO WARD-3, BHARATPUR, BHARATPUR

ITA 593/JPR/2019[2010-11]Status: Disposed30/4/2021AY 2010-11

JAI BHAGWAN,JHUNJHUNU vs ITO, WARD-2 JHUNJHUNU

ITA 1278/JPR/2019[2013-14]Status: Disposed30/4/2021AY 2013-14

M/S. CHIRAG FISCAL SERVICES PVT. LTD.,JAIPUR vs ITO, WARD-2(2), JAIPUR

ITA 1255/JPR/2019[2005-06]Status: Disposed30/4/2021AY 2005-06

SHRI RAJENDRA KUMAR SHARMA,BARAN vs INCOME TAX OFFICER, BARAN

ITA 834/JPR/2018[2011-12]Status: Disposed30/4/2021AY 2011-12

SHRI MANOJ DEWAN,SIKAR vs ASSISTANT COMMISSIONER OF INCOME TAX, SIKAR

ITA 362/JPR/2018[2012-13]Status: Disposed30/4/2021AY 2012-13

SHRI SUNIL DEWAN,SIKAR vs ASSISTANT COMMISSIONER OF INCOME TAX, SIKAR

ITA 355/JPR/2018[2013-14]Status: Disposed30/4/2021AY 2013-14

SHRI GOVIND NARAYAN YADAV,JAIPUR vs INCOME TAX OFFFICER, JAIPUR

ITA 138/JPR/2018[2006-07]Status: Disposed30/4/2021AY 2006-07

SHRI MANGAL CHAND KUMAWAT,JAIPUR vs ACIT, CIRCL-6, JAIPUR

ITA 210/JPR/2020[2014-15]Status: Disposed19/4/2021AY 2014-15

MR UMESH KUMAR VIRMANI, 8/203, MALVIYA NAGAR, JAIPUR,JAIPUR vs INCOME TAX OFFICER WARD-6(1), JAIPUR, WARD-6(1), JAIPUR

ITA 274/JPR/2019[2008-09]Status: Disposed19/4/2021AY 2008-09

SHRI SATISH KUMAR KHANDELWAL C/O- KALANI & CO., CA, 5TH FLOOR, MILESTONE BUILDING, GANDHINAGAR, TURN, TONK ROAD, JAIPUR,JAIPUR vs ITO WARD-2(2), JAIPUR, WARD-2(2), JAIPUR

ITA 734/JPR/2019[2008-09]Status: Disposed16/4/2021AY 2008-09

SMT. CHITRA JAIN, 250-P, SECTOR-23, NEAR HOODA MARKET, J GURGAON, HARYANA,GURGAON vs ITO WARD-1(4), JAIPUR, WARD-1(4), JAIPUR

ITA 624/JPR/2019[2014-15]Status: Disposed16/4/2021AY 2014-15

SITA RAM YADAV, YADAVO KA MOHALLA, NANGAL TULSIDAS, BANPUR KALAN, JAMWARAMGARH, JAIPUR,JAIPUR vs ITO WARD-7(2), JAIPUR, WARD-7(2), JAIPUR

ITA 615/JPR/2019[2010-11]Status: Disposed16/4/2021AY 2010-11