← All Benches
ITAT Jaipur Bench
7,649 judgments
SUB TREASURY OFFICER,ASIND, BHILWARA vs DCIT, CPC (TDS), GHAJIABAD
ITA 1004/JPR/2019[2017-18 (24Q-4TH QTR.)]Status: Disposed11/6/2021
SUB TREASURY OFFICER,ASIND, BHILWARA vs DCIT, CPC (TDS), GHAJIABAD
ITA 1003/JPR/2019[2016-17 (24Q-4qQtr)]Status: Disposed11/6/2021
M/S. R.S.FINVEST LIMITED,JAIPUR vs ITO, WARD -3(2), JAIPUR
ITA 1392/JPR/2019[2010-11]Status: Disposed4/6/2021AY 2010-11
M/S. R.S.FINVEST LIMITED,JAIPUR vs ITO, WARD -3(2), JAIPUR
ITA 1391/JPR/2019[2009-10]Status: Disposed4/6/2021AY 2009-10
M/S SHREEKANT OILS PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, JAIPUR
ITA 1468/JPR/2018[2009-10]Status: Disposed4/6/2021AY 2009-10
JAI DEEP SINGH,JAIPUR vs INCOME TAX OFFICER, WARD-7-2, JAIPUR
ITA 1030/JPR/2018[2007-08]Status: Disposed2/6/2021AY 2007-08
ACIT, JAIPUR vs SHRI VIMAL SINGHVI, JAIPUR
ITA 535/JPR/2012[2008-09]Status: Disposed28/5/2021AY 2008-09
A.N. SCHOOL SHIKSHA SAMITI,SIKAR vs JCIT-RANGE (EXEMPTION), JAIPUR
ITA 252/JPR/2020[2010-11]Status: Disposed24/5/2021AY 2010-11
SMT. PRIYANKA AGARWAL,JAIPUR vs ITO, WARD-1(5), JAIPUR
ITA 214/JPR/2020[2009-10]Status: Disposed24/5/2021AY 2009-10
SHRI VIJAY KUMAR AGARWAL,JAIPUR vs INCOME TAX OFFICER, WARD-4-2, JAIPUR
ITA 59/JPR/2019[2011-12]Status: Disposed24/5/2021AY 2011-12
SHRI GUN NIDHAN SINGH,JAIPUR vs ITO, WARD-2(3), JAIPUR
ITA 1251/JPR/2019[2014-15]Status: Disposed24/5/2021AY 2014-15
AJAY KUMAR LUHARUWALLA,JAIPUR vs ITO, WARD-3(1), JAIPUR
ITA 7/JPR/2020[2011-12]Status: Disposed21/5/2021AY 2011-12
M/S SIDHI VINAYAK BUILDTECH AND PROMOTERS PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-2-2, JAIPUR
ITA 307/JPR/2019[2013-14]Status: Disposed21/5/2021AY 2013-14
SMT ANJU LASHKERY,JAIPUR vs INCOME TAX OFFICER, WARD-5-2, JAIPUR
ITA 1058/JPR/2019[2003-04]Status: Disposed10/5/2021AY 2003-04
SMT. SUSHILA BOTHRA C/O- M/S. JAIN CHOWDHARY & CO. CA O-5, IIIRD FLOOR, AMBER TOWER, S.C. ROAD, JAIPUR 302001,JAIPUR vs ITO WARD-5(2), JAIPUR, WARD-5(2), JAIPUR
ITA 707/JPR/2019[2012-13]Status: Disposed5/5/2021AY 2012-13
GURDEEP SINGH CHANDI AND CO. RAMCHANDRAPURA, KOTRI CHAWANI, KOTA,KOTA vs ACIT CIRCLE-2, KOTA, CIRCLE-2, KOTA
ITA 603/JPR/2019[2012-13]Status: Disposed5/5/2021AY 2012-13
SHRI KAILASH CHAND YADAV,JAIPUR vs INCOME TAX OFFICER, WARD-6-5, JAIPUR
ITA 492/JPR/2019[2009-10]Status: Disposed5/5/2021AY 2009-10
SHRI ALOK KUMAR AGRAWAL,JAIPUR vs INCOME TAX OFFICER, WARD-5-3, JAIPUR
ITA 409/JPR/2019[2012-13]Status: Disposed5/5/2021AY 2012-13
M/S. CHIRAG STOCK & SECURITIES PVT. LTD.,JAIPUR vs DCIT, CIRCL-2, JAIPUR
ITA 1254/JPR/2019[2005-06]Status: Disposed5/5/2021AY 2005-06
SHRI CHANDER SINGH,ALWAR vs INCOME TAX OFFICER, WARD-2-1, ALWAR
ITA 1338/JPR/2018[2009-10]Status: Disposed5/5/2021AY 2009-10