← All Benches
ITAT Jaipur Bench
7,649 judgments
ACIT, AJMER vs KIRAN AGARWAL, KISHANGARH
ITA 923/JPR/2015[2010-11]Status: Disposed18/6/2021AY 2010-11
ACIT, AJMER vs KIRAN AGARWAL, KISHANGARH
ITA 922/JPR/2015[2009-10]Status: Disposed18/6/2021AY 2009-10
ACIT, AJMER vs SURBHI KOTHARI, KISHANGARH
ITA 919/JPR/2015[2009-10]Status: Disposed18/6/2021AY 2009-10
ACIT, AJMER vs SURAJMAL KUMAWAT, KISHANGARH
ITA 916/JPR/2015[2010-11]Status: Disposed18/6/2021AY 2010-11
ACIT, AJMER vs PRAKASH CHAND VIJAYVARGIYA, KISHANGARH
ITA 905/JPR/2015[2008-09]Status: Disposed18/6/2021AY 2008-09
DHOOT STONO CRAFTS PVT. LTD.,JAIPUR vs ACIT, CIRCLE-6, JAIPUR
ITA 243/JPR/2020[2009-10]Status: Disposed15/6/2021AY 2009-10
M/S SOMA BLOCK PRINTS (P) LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-3-1, JAIPUR
ITA 528/JPR/2019[2013-14]Status: Disposed15/6/2021AY 2013-14
M/S. PRIME OCEANIC PVT. LTD. GANDHI NAGAR, UPLA SONAVA, SCHEME NO.8, ALWAR,ALWAR vs ITO WARD-2(3), ALWAR, ALWAR
ITA 652/JPR/2019[2013-14]Status: Disposed14/6/2021AY 2013-14
INCOME TAX OFFICER, WARD-1-5, JAIPUR vs SHRI BANWARI LAL SHARMA, JAIPUR
ITA 558/JPR/2019[2008-09]Status: Disposed14/6/2021AY 2008-09
SHRI BANWARI LAL SHARMA,JAIPUR vs INCOME TAX OFFICER, WARD-1-5, JAIPUR
ITA 475/JPR/2019[2008-09]Status: Disposed14/6/2021AY 2008-09
SUMAN DAGA,JAIPUR vs ITO, WARD 3(4), JAIPUR
ITA 228/JPR/2020[2014-15]Status: Disposed11/6/2021AY 2014-15
SMT. PRIYANKA JAIN,JAIPUR vs ITO, WARD-1(2), JAIPUR
ITA 216/JPR/2020[2014-15]Status: Disposed11/6/2021AY 2014-15
SHRI ANKUSH VIJAY,JAIPUR vs ITO, WARD 2(4), JAIPUR
ITA 140/JPR/2020[2009-10]Status: Disposed11/6/2021AY 2009-10
SHRI ANKUSH VIJAY,JAIPUR vs ITO, WARD 2(4), JAIPUR
ITA 139/JPR/2020[2009-10]Status: Disposed11/6/2021AY 2009-10
SHRI ANKUSH VIJAY,JAIPUR vs ITO, WARD 2(4), JAIPUR
ITA 138/JPR/2020[2009-10]Status: Disposed11/6/2021AY 2009-10
M/S VM MARBLES PVT. LTD. C/O- GUPTA GARG & COMPANY (CA) H-1/35, RAM VIHAR BUILDING, OPP. GPO M.I. ROAD, JAIPUR,KISHANGARH vs ITO WARD-1, KISHANGARH, WARD-1, KISHANGARH
ITA 921/JPR/2019[2011-12]Status: Disposed11/6/2021AY 2011-12
DINESH BAHETI, H.NO.02/88, HOUSING BOARD COLONY, MADANGANJ, KISHANGARH, AJMER,AJMER vs ITO WARD-2, KISHANGARH, KISHANGARH
ITA 853/JPR/2019[2015-16]Status: Disposed11/6/2021AY 2015-16
SHRI RAVINDRA TIWARI,JAIPUR vs INCOME TAX OFFICER, WARD-4-5, JAIPUR
ITA 367/JPR/2019[2009-10]Status: Disposed11/6/2021AY 2009-10
SUB TREASURY OFFICER,ASIND, BHILWARA vs DCIT, CPC (TDS), GHAJIABAD
ITA 1006/JPR/2019[2018-19 (24Q-4TH QTR.)]Status: Disposed11/6/2021
SUB TREASURY OFFICER,ASIND, BHILWARA vs DCIT, CPC (TDS), GHAJIABAD
ITA 1005/JPR/2019[2018-19 (24Q-3rd Qtr.)]Status: Disposed11/6/2021