← All Benches

ITAT Jaipur Bench

7,649 judgments

NEERAJ KUMAR GOYAL, A-27 MAINA MENSION, VALLABH NAGAR, KOTA-324007,KOTA vs INCOME TAX OFFICER WARD-1(1) KOTA, WARD-1(1) KOTA

ITA 292/JPR/2019[2009-10]Status: Disposed23/6/2021AY 2009-10

M/S RAMAVTAR KRISHANAVTAR,KOTA vs INCOME TAX OFFICER, KOTA

ITA 941/JPR/2017[2013-14]Status: Disposed23/6/2021AY 2013-14

BHAGWAN DAS HARWANI,AJMER vs PR.CIT, UDAIPUR

ITA 5/JPR/2021[2016-17]Status: Disposed22/6/2021AY 2016-17

LATE SMT. KANCHAN DEVI GODHA,JAIPUR vs ITO, WARD-6(2), JAIPUR

ITA 88/JPR/2020[2010-11]Status: Disposed22/6/2021AY 2010-11

SMT. MANJU DEVI JAIN,JAIPUR vs ITO, WARD-6(4), JAIPUR

ITA 12/JPR/2020[2011-12]Status: Disposed22/6/2021AY 2011-12

M/S SKYWAYS TOWNSHIP PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-4-2, JAIPUR

ITA 824/JPR/2019[2014-15]Status: Disposed22/6/2021AY 2014-15

SHRI KAILASH CHAND SHARMA,AJMER vs INCOME TAX OFFICER, WARD-2-3, AJMER

ITA 542/JPR/2019[2014-15]Status: Disposed22/6/2021AY 2014-15

SMT. MANJU GUPTA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, JAIPUR

ITA 251/JPR/2019[2015-16]Status: Disposed22/6/2021AY 2015-16

M/S SKYWAYS TOWNSHIP PVT LTD. 1/2 LIC FLATS, VIDYADHAR NAGAR, SECTOR-6, JAIPUR,JAIPUR vs DCIT CIRCLE-4, JAIPUR, JAIPUR

ITA 250/JPR/2019[2015-2016]Status: Disposed22/6/2021AY 2015-2016

ACIT, CENTRAL CIRCLE-3, JAIPUR vs M/S. LAKHI GEMS, JAIPUR

ITA 1306/JPR/2019[2009-10]Status: Disposed22/6/2021AY 2009-10

FRIENDS AGRICHEM PRIVATE LIMITED,BUNDI vs INCOME TAX OFFICER, BUNDI

ITA 130/JPR/2019[2013-14]Status: Disposed22/6/2021AY 2013-14

M/S. FRIENDS AGRICHEM PRIVATE LIMITED,BUNDI vs INCOME TAX OFFICER, BUNDI

ITA 129/JPR/2019[2302-13]Status: Disposed22/6/2021AY 2302-13

M/S. SWASTIK OIL INDUSTRIES,TONK vs DCIT, CIRCLE-7, JAIPUR

ITA 1180/JPR/2019[2014-15]Status: Disposed22/6/2021AY 2014-15

M/S. SWASTIK OIL INDUSTRIES,TONK vs DCIT, CIRCLE-7, JAIPUR

ITA 1179/JPR/2019[2013-14]Status: Disposed22/6/2021AY 2013-14

ADITYA INFRAREALTORS LTD,JAIPUR vs ITO, ALWAR

ITA 8/JPR/2017[2012-13]Status: Disposed22/6/2021AY 2012-13

M/S GLAMOUR ENTERPRISES PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-6-1, JAIPUR

ITA 1279/JPR/2018[2012-13]Status: Disposed21/6/2021AY 2012-13

KHANDELWAL MOTORS PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-3-1, JAIPUR

ITA 658/JPR/2019[2015-16]Status: Disposed18/6/2021AY 2015-16

KHANDELWAL MOTORS PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-3-1, JAIPUR

ITA 657/JPR/2019[2014-15]Status: Disposed18/6/2021AY 2014-15

ACIT, AJMER vs SAMPAT DEVI SHARMA, KISHANGARH

ITA 931/JPR/2015[2011-12]Status: Disposed18/6/2021AY 2011-12

ACIT, AJMER vs ABHISHEK KUMAWAT, KISHANGARH

ITA 926/JPR/2015[2009-10]Status: Disposed18/6/2021AY 2009-10