← All Benches
ITAT Jaipur Bench
7,649 judgments
SMT. KANTA PARWANI, JAIPUR,JAIPUR vs ITO WARD-5(2), JAIPUR, WARD-5(2), JAIPUR
ITA 656/JPR/2019[2009-10]Status: Disposed9/2/2021AY 2009-10
SMT. TRIPTI JAIN (SINGHVI),JAIPUR vs INCOME TAX OFFICER, WARD-6-4, JAIPUR
ITA 57/JPR/2019[2008-09]Status: Disposed9/2/2021AY 2008-09
SMT. SARITA SOMANI,JAIPUR vs ITO, WARD-5(5), JAIPUR
ITA 1366/JPR/2019[2014-15]Status: Disposed9/2/2021AY 2014-15
SHRI SHANKAR LAL CHAUTHMAL,JAIPUR vs ACIT, CIRCLE-1, JAIPUR
ITA 1322/JPR/2019[2009-10]Status: Disposed9/2/2021AY 2009-10
AEN (O&M), AVVNL,PATAN, SIKAR vs DCIT, CPC (TDS), GHAZIABAD
ITA 1262/JPR/2019[F.Y. 2012-13 (Qtr.2)]Status: Disposed9/2/2021
SHRI MOHAMMED SAJID,JAIPUR vs ITO, WARD-5(1), JAIPUR
ITA 1253/JPR/2019[2012-13]Status: Disposed9/2/2021AY 2012-13
SHRI INAYAT HUSSAIN PATHAN,KOTA vs INCOME TAX OFFICER, WARD-2(2), KOTA
ITA 871/JPR/2018[2009-10]Status: Disposed9/2/2021AY 2009-10
SHRI GANGA RAM CHOUDHARY,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, JAIPUR
ITA 655/JPR/2018[2013-14]Status: Disposed9/2/2021AY 2013-14
M/S SHYOJI RAM PRAJAPAT HUF,KISHANGARH vs INCOME TAX OFFICER, WARD-2, KISHANGRAH
ITA 653/JPR/2018[2010-11]Status: Disposed9/2/2021AY 2010-11
M/S SHYOJI RAM PRAJAPAT HUF,KISHANGARH vs INCOME TAX OFFICER, WARD-2, KISHANGRAH
ITA 652/JPR/2018[2008-09]Status: Disposed9/2/2021AY 2008-09
M/S SHYOJI RAM PRAJAPAT HUF,KISHANGARH vs INCOME TAX OFFICER, WARD-1, KISHANGRAH
ITA 651/JPR/2018[2007-08]Status: Disposed9/2/2021AY 2007-08
SHRI NAVRATAN LAL AGARWAL,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR
ITA 1507/JPR/2018[2015-16]Status: Disposed9/2/2021AY 2015-16
ASSISTANT CONTROLLER OF STORE AVVNL,AJMER vs ACIT, CPC (RDS), GHAJIABAD
ITA 1221/JPR/2018[2013-14 24 Q 2]Status: Disposed9/2/2021
SHRI RAJEEV GUPTA,JAIPUR vs DCIT, CIRCLE-4, JAIPUR, JAIPUR
ITA 85/JPR/2020[2015-16]Status: Disposed8/2/2021AY 2015-16
SHRI SHRI RAM KARAN KULHARI C/O- SHRAWAN KUMAR GUPTA, ADVOCATE, 416, SURYA CHAMBER RADIO MARKET NEHRU BAZAR, JAIPUR,SIKAR vs ITO WARD-2, SIKAR, SIKAR
ITA 684/JPR/2019[2007-08]Status: Disposed8/2/2021AY 2007-08
M/S PRAMOD DHAKA HUF,JAIPUR vs M/S PRAMOD DHAKA HUF, JAIPUR
ITA 534/JPR/2019[2009-10]Status: Disposed8/2/2021AY 2009-10
SHRI ASHOK KUMAR GUPTA,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, JAIPUR, CIRCLE-1, JAIPUR
ITA 298/JPR/2019[2008-09]Status: Disposed8/2/2021AY 2008-09
SHRI ASHOK KUMAR GUPTA 12, GOPINATH MARG, NEW COLONY, MI ROAD, JAIPUR,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, JAIPUR, CIRCLE-1, JAIPUR
ITA 277/JPR/2019[2007-08]Status: Disposed8/2/2021AY 2007-08
SHRI SUSHIL KUMAR GOYAL,JAIPUR vs INCOME TAX OFFICER, WARD-2-4, JAIPUR
ITA 276/JPR/2019[2013-14]Status: Disposed8/2/2021AY 2013-14
SHRI NARENDRA KUMAR AGRAWAL,JAIPUR vs ITO, WARD-5(1), JAIPUR
ITA 1211/JPR/2019[2010-11]Status: Disposed8/2/2021AY 2010-11
