← All Benches
ITAT Jaipur Bench
7,649 judgments
SHRI DEVENDRA BHARTI,UDAIPUR vs ITO, WARD-2(3), JAIPUR
ITA 1200/JPR/2019[2012-13]Status: Disposed8/2/2021AY 2012-13
M/S ORIENTAL BANK OF COMMERCE, M.I. ROAD,JAIPUR vs JOINT COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1148/JPR/2019[2016-17]Status: Disposed8/2/2021AY 2016-17
M/S ORIENTAL BANK OF COMMERCE, M.I. ROAD,JAIPUR vs JOINT COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1147/JPR/2019[2015-16]Status: Disposed8/2/2021AY 2015-16
M/S ORIENTAL BANK OF COMMERCE, M.I. ROAD,JAIPUR vs JOINT COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1146/JPR/2019[2014-15]Status: Disposed8/2/2021AY 2014-15
M/S ORIENTAL BANK OF COMMERCE, M.I. ROAD,JAIPUR vs JOINT COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1145/JPR/2019[2013-14]Status: Disposed8/2/2021AY 2013-14
M/S ORIENTAL BANK OF COMMERCE, M.I. ROAD,JAIPUR vs JOINT COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1144/JPR/2019[2012-13]Status: Disposed8/2/2021AY 2012-13
M/S ORIENTAL BANK OF COMMERCE, M.I. ROAD,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1137/JPR/2019[2016-17]Status: Disposed8/2/2021AY 2016-17
M/S ORIENTAL BANK OF COMMERCE, M.I. ROAD,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1136/JPR/2019[2015-16]Status: Disposed8/2/2021AY 2015-16
M/S ORIENTAL BANK OF COMMERCE, M.I. ROAD,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1135/JPR/2019[2014-15]Status: Disposed8/2/2021AY 2014-15
M/S ORIENTAL BANK OF COMMERCE, M.I. ROAD,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1134/JPR/2019[2013-14]Status: Disposed8/2/2021AY 2013-14
M/S ORIENTAL BANK OF COMMERCE, M.I. ROAD,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1133/JPR/2019[2012-13]Status: Disposed8/2/2021AY 2012-13
M/S PRATEEK RUBBER PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, JAIPUR
ITA 1044/JPR/2019[2014-15]Status: Disposed8/2/2021AY 2014-15
SHRI RAJENDRA SINGH,JAIPUR vs INCOME TAX OFFICER, WARD-6-2, JAIPUR
ITA 944/JPR/2018[2009-10]Status: Disposed8/2/2021AY 2009-10
M/S RAM RATAN PRAJAPAT HUF,KISHANGARH vs INCOME TAX OFFICER, WARD-1, KISHANGARH
ITA 650/JPR/2018[2010-11]Status: Disposed8/2/2021AY 2010-11
M/S RAM RATAN PRAJAPAT HUF,KISHANGARH vs INCOME TAX OFFICER, WARD-2, KISHANGARH
ITA 649/JPR/2018[2008-09]Status: Disposed8/2/2021AY 2008-09
M/S RAM RATAN PRAJAPAT HUF,KISHANGARH vs INCOME TAX OFFICER, WARD-1, KISHANGARH
ITA 648/JPR/2018[2007-08]Status: Disposed8/2/2021AY 2007-08
MOHINI DEVI ADVANI,KOTA vs INCOME TAX OFFICER, KOTA
ITA 213/JPR/2018[2014-15]Status: Disposed8/2/2021AY 2014-15
SHYAM SINGH JAT,JAIPUR vs ITO, WARD-7-3, JAIPUR
ITA 1266/JPR/2018[2011-12]Status: Disposed8/2/2021AY 2011-12
SHRI DEEPAK BANSAL,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 806/JPR/2017[2008-09]Status: Disposed8/2/2021AY 2008-09
M/S BHANWAR LAL PRAJAPAT HUF,KISHANGARH vs INCOME TAX OFFICER, WARD-2, KISHANGARH
ITA 664/JPR/2018[2010-11]Status: Disposed5/2/2021AY 2010-11
