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ITAT Jaipur Bench

7,649 judgments

M/S BHANWAR LAL PRAJAPAT HUF,KISHANGARH vs INCOME TAX OFFICER, WARD-2, KISHANGARH

ITA 663/JPR/2018[2008-09]Status: Disposed5/2/2021AY 2008-09

M/S BHANWAR LAL PRAJAPAT HUF,KISHANGARH vs INCOME TAX OFFICER, WARD-1, KISHANGARH

ITA 647/JPR/2018[2007-08]Status: Disposed5/2/2021AY 2007-08

SHRI DHARAM DEV VERMA,JAIPUR vs DCIT, CIRCLE-2, JAIPUR

ITA 170/JPR/2020[2014-15]Status: Disposed4/2/2021AY 2014-15

SMT. ANITA SHARMA,JAIPUR vs INCOME TAX OFFICER, WARD-5-2, JAIPUR

ITA 433/JPR/2019[2014-15]Status: Disposed4/2/2021AY 2014-15

M/S SHREE KRISHNA VATIKA BUILDMART PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR

ITA 448/JPR/2019[2010-11]Status: Disposed3/2/2021AY 2010-11

SHRI MANISH TRIPATHI,AJMER vs INCOME TAX OFFICER, WARD-2-1, AJMER

ITA 33/JPR/2019[2015-16]Status: Disposed3/2/2021AY 2015-16

LAXMMAN DAS SABDANI,JAIPUR vs INCOME TAX OFFICER, WARD-4, JAIPUR

ITA 207/JPR/2019[2009-10]Status: Disposed3/2/2021AY 2009-10

SHRI PRADEEP KHANDAL,JAIPUR vs INCOME TAX OFFICER, WARD-4(1), JAIPUR

ITA 139/JPR/2019[2014-15]Status: Disposed3/2/2021AY 2014-15

SMT. NISHA JAIN,KOTA vs DCIT, CENTRAL CIRCLE, KOTA

ITA 1368/JPR/2019[2016-17]Status: Disposed3/2/2021AY 2016-17

DCIT, CIRCLE-4, JAIPUR vs SHRI JUGAL KISHORE DANGAYACH, JAIPUR

ITA 1250/JPR/2019[2014-15]Status: Disposed3/2/2021AY 2014-15

SHRI VIRENDRA KUMAR AGARWAL,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 932/JPR/2017[2008-09]Status: Disposed3/2/2021AY 2008-09

DEEP JYOTI COMPANY,JAIPUR vs ACIT, CIRCLE-5, JAIPUR

ITA 134/JPR/2020[2016-17]Status: Disposed2/2/2021AY 2016-17

SHRI HIMANSHU SHARMA,JAIPUR vs INCOME TAX OFFICER, WARD-2-4, JAIPUR

ITA 840/JPR/2019[2010-11]Status: Disposed2/2/2021AY 2010-11

SHRI BANWARI LAL,JAIPUR vs INCOME TAX OFFICER, WARD-7-2, JAIPUR

ITA 651/JPR/2019[2007-08]Status: Disposed2/2/2021AY 2007-08

SHRI PANKAJ SABOO, 407, C-61A, SAROJNI MARG, C-SCHEME, JAIPUR,JAIPUR vs ACIT, CIRCLE-6, JAIPUR, CIRCLE-6, JAIPUR

ITA 579/JPR/2019[2012-13]Status: Disposed2/2/2021AY 2012-13

MS. MANSI JAIN,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR

ITA 379/JPR/2019[2009-10]Status: Disposed2/2/2021AY 2009-10

M/S MUKESH JAIN HUF,JAIPUR vs INCOME TAX OFFICER, WARD-6-1, JAIPUR

ITA 378/JPR/2019[2009-10]Status: Disposed2/2/2021AY 2009-10

M/S SWASTIK UDOG,TONK vs INCOME TAX OFFICER, TONK

ITA 310/JPR/2019[2014-15]Status: Disposed2/2/2021AY 2014-15

SHRI ARUN MEHTA,JAIPUR vs INCOME TAX OFFICER, WARD-1-3, JAIPUR

ITA 985/JPR/2018[2014-15]Status: Disposed2/2/2021AY 2014-15

SMT. SHEELA YOGI,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 398/JPR/2018[2010-11]Status: Disposed2/2/2021AY 2010-11