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Income Tax Appellate Tribunal, JAIPUR BENCHES,”A” JAIPUR
Before: SHRI SANDEEP GOSAIN, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA No. 579/JP/2019
lquokbZ dh rkjh[k@ Date of Hearing : 02/02/2021 mn?kks"k.kk dh rkjh[k@Date of Pronouncement: 02/02/2021 vkns'k@ ORDER PER: SANDEEP GOSAIN, J.M. The present appeal has been filed by the assessee against the order of CIT(A)-I, Jodhpur dated 16.01.2019 for the assessment year 2012-13. 2. Hearing of the appeal was concluded through video conference in view of the prevailing situation of Covid-19 pandemic.
Shri Pankaj Saboo vs. ACIT
The ld. Counsel for the assessee furnished application for withdrawal of this appeal. The contention in the said application reads as under:-
“Hon’ble Sir(s), The above appeal is fixed for hearing on 02.02.2021. It is submitted that appellant filed an application in “VIVAD SE VISHWAS’ Scheme, 2020 on 17.10.2020. The ld. PCIT, Jaiapur-2 has issued certificate no. 234579820310121 in form No. 3 on 31.01.2021. A copy said certificate is enclosed herewith. In the circumstances it is prayed to your honor that appellant may kindly be allowed to withdraw the above appeal pending for disposal before your honor. Thanking You. Yours faithfully, For B. Khosla & Co. Chartered Accountants.”
The ld. DR has raised no objection if the appeal of the assessee is allowed to be withdrawn.
Therefore, in view of the fact that the assessee has already approached the department to settle the matter under “Vivad Se Vishwas Scheme”, we permit the assessee to withdraw this appeal.
Accordingly, the appeal of the assessee is dismissed as withdrawn. Shri Pankaj Saboo vs. ACIT 6. In the result, this appeal of the assessee is dismissed as withdrawn. Order pronounced in the open court on 02/02/2021. Sd/- Sd/- ¼lanhi xkslkbZ½ ¼foØe flag ;kno½ (Vikram Singh Yadav) (Sandeep Gosain) ys[kk lnL;@Accountant Member U;kf;d lnL;@Judicial Member Tk;iqj@Jaipur fnukad@Dated:- 02/02/2021. *Santosh. आदेश की प्रतिलिपि अग्रेf’ात@ब्वचल वf जीम वतकमत वितूंतकमक जवरू 1. vihykFkhZ@The Appellant- Shri Pankaj Saboo, Jaipur. 2. izR;FkhZ@ The Respondent- ACIT, Circle-6, Jaipur. 3. vk;dj vk;qDr@ CIT 4. vk;dj vk;qDr@ CIT(A) 5. विभागीय प्रतिनिधि] आयकर अपीलीय अधिकरण] जयपुर@क्त्ए प्ज्Aज्ए Jंपचनत. 6. xkMZ QkbZy@ Guard File {ITA No. 579/JP/2019} vkns'kkuqlkj@ By order,
सहायक पंजीकार@Aेेज. त्महपेजतंत