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Income Tax Appellate Tribunal, JAIPUR BENCHES,”B” JAIPUR
Before: SHRI SANDEEP GOSAIN, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA No. 932/JP/2017
lquokbZ dh rkjh[k@ Date of Hearing : 02/02/2021 mn?kks"k.kk dh rkjh[k@Date of Pronouncement: 03/02/2021 vkns'k@ ORDER PER: SANDEEP GOSAIN, J.M. The present appeal has been filed by the assessee against the order of CIT(A)-III, Jaipur dated 19.09.2017 for the assessment year 2008-09. 2. Hearing of the appeal was concluded through video conference in view of the prevailing situation of Covid-19 pandemic. Shri Virendra Kumar Agarwal vs. ITO
The ld. Counsel for the assessee furnished application for withdrawal of this appeal. The contention in the said application reads as under:-
“Hon’ble Sir, In this connection, it is submitted that as instructed by the above captioned client, it is hereby prayed that the above appeal please be treated as withdraw with immediate effect in as much as the assessee has opted for settlement under the Vivad Se Vishwas Scheme-2020. A formal order, to this effect may kindly be passed at an early date and oblige.
Thanking You. Yours faithfully, For Mahendra Garieya & Associates.”
The ld. DR has raised no objection if the appeal of the assessee is allowed to be withdrawn.
Therefore, in view of the fact that the assessee has already approached the department to settle the matter under “Vivad Se Vishwas Scheme”, we permit the assessee to withdraw this appeal.
Accordingly, the appeal of the assessee is dismissed as withdrawn.
In the result, this appeal of the assessee is dismissed as withdrawn. 2 Shri Virendra Kumar Agarwal vs. ITO Order pronounced in the open court on 03/02/2021. Sd/- Sd/- ¼lanhi xkslkbZ½ ¼foØe flag ;kno½ (Vikram Singh Yadav) (Sandeep Gosain) ys[kk lnL;@Accountant Member U;kf;d lnL;@Judicial Member Tk;iqj@Jaipur fnukad@Dated:- 03/02/2021. *Santosh. आदेश की प्रतिलिपि अग्रेf’ात@ब्वचल वf जीम वतकमत वितूंतकमक जवरू 1. vihykFkhZ@The Appellant- Shri Virendra Kumar Agarwal, Jaipur. 2. izR;FkhZ@ The Respondent- ITO, Ward-7(3), Jaipur. 3. vk;dj vk;qDr@ CIT 4. vk;dj vk;qDr@ CIT(A) 5. विभागीय प्रतिनिधि] आयकर अपीलीय अधिकरण] जयपुर@क्त्ए प्ज्Aज्ए Jंपचनत. 6. xkMZ QkbZy@ Guard File {ITA No. 932/JP/2017} vkns'kkuqlkj@ By order,
सहायक पंजीकार@Aेेज. त्महपेजतंत