← All Benches
ITAT Jaipur Bench
7,649 judgments
MANCAN FOUNDATION,UDAIPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 1092/JPR/2019[0]Status: Disposed29/1/2021
SHRI RAKESH GARH,KISHANGARH vs INCOME TAX OFFICER, WARD-2, KISHANGARH
ITA 318/JPR/2020[2015-16]Status: Disposed28/1/2021AY 2015-16
SHRI RAKESH GARG,KISHANGARH vs INCOME TAX OFFICER, WARD-2, KISHANGARH
ITA 317/JPR/2020[2014-15]Status: Disposed28/1/2021AY 2014-15
SHRI RAKESH GARG,KISHANGARH vs INCOME TAX OFFICER, WARD-2, KISHANGARH
ITA 316/JPR/2020[2013-14]Status: Disposed28/1/2021AY 2013-14
DR. VISHAN SWAROOP GUPTA,JAIPUR vs ITO, WARD-7(3), JAIPUR
ITA 13/JPR/2020[2015-16]Status: Disposed28/1/2021AY 2015-16
SHRI RAM BABU SONI C/O KHANDELWAL SHARMA & CO. CA S-2, 2ND FLOOR, ANNAPURNA CHAMBER, OPP. RAILWAY STATION POST OFFICE, JAIPUR,BIKANER vs ITO WARD-6(2), JAIPUR, WARD-6(2), JAIPUR
ITA 966/JPR/2019[2010-11]Status: Disposed28/1/2021AY 2010-11
SHRI MOOL CHAND SEWANI,JAIPUR vs INCOME TAX OFFICER, WARD-6-1, JAIPUR
ITA 836/JPR/2019[2010-11]Status: Disposed28/1/2021AY 2010-11
SHRI VIMAL NAHATA,JAIPUR vs INCOME TAX OFFICER, WARD-2-1, JAIPUR
ITA 818/JPR/2019[2009-10]Status: Disposed28/1/2021AY 2009-10
SHRI MAHESH YADAV, A-225, JAI NAGAR, SIKAR ROAD, JAIPUR,JAIPUR vs ITO WARD-4(3), JAIPUR, WARD-4(3), JAIPUR
ITA 590/JPR/2019[2008-09]Status: Disposed28/1/2021AY 2008-09
SHRI KAMAL KUMAR KANSTIYA,JAIPUR vs INCOME TAX OFFICER, WARD-5-3, JAIPUR
ITA 540/JPR/2019[2013-14]Status: Disposed28/1/2021AY 2013-14
SHRI KAMAL KUMAR KANSTIYA,JAIPUR vs INCOME TAX OFFICER, WARD-5-3, JAIPUR
ITA 539/JPR/2019[2013-14]Status: Disposed28/1/2021AY 2013-14
SMT. MUNNI DEVI MODI,JAIPUR vs INCOME TAX OFFICER, WARD-4-1, JAIPUR
ITA 398/JPR/2019[2014-15]Status: Disposed28/1/2021AY 2014-15
SHRI VINOD KUMAR GARG,BEAWAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AJMER
ITA 24/JPR/2019[2011-12]Status: Disposed28/1/2021AY 2011-12
DCIT, CIRCLE-4, JAIPUR vs SHRI NAWAL KISHORE DANGAYACH, HUF, JAIPUR
ITA 1271/JPR/2019[2012-13]Status: Disposed28/1/2021AY 2012-13
SHRI SUBHASH JINDAL,JAIPUR vs DCIT, CENTRAL CIRCLE-1, JAIPUR
ITA 1260/JPR/2019[2013-14]Status: Disposed28/1/2021AY 2013-14
SHRI HARISH KUMAR JASORIA,ALWAR vs PR.CIT, ALWAR
ITA 1194/JPR/2019[2015-16]Status: Disposed28/1/2021AY 2015-16
SMT. SHIVA BHATIA,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1108/JPR/2019[2010-11]Status: Disposed28/1/2021AY 2010-11
SPECIAL JUDGE COURT SC/ST,AJMER vs INCOME TAX OFFICER (TDS), AJMER
ITA 1086/JPR/2019[2014-15 (1ST QTR.)]Status: Disposed28/1/2021
SHRI OM PRAKASH KARNANI,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR
ITA 1022/JPR/2019[2017-18]Status: Disposed28/1/2021AY 2017-18
M/S. OM METALS AUTO PRIVATE LIMITED,JAIPUR vs INCOME TAX OFFICER(TDS)-2, JAIPUR
ITA 860/JPR/2018[2013-14]Status: Disposed28/1/2021AY 2013-14
