← All Benches
ITAT Jaipur Bench
7,649 judgments
SHRI SUMER MAL JALAN,JAIPUR vs INCOME TAX OFFICER, WARD-4-2, JAIPUR
ITA 702/JPR/2018[2009-10]Status: Disposed28/1/2021AY 2009-10
SHRI GULAB CHAND MEENA,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX (OSD), JAIPUR
ITA 49/JPR/2018[2011-12]Status: Disposed28/1/2021AY 2011-12
SHRI NARESH KUMAR,JAIPUR vs INCOME TAX OFFICER, WARD-2-4, JAIPUR
ITA 1089/JPR/2018[2013-14]Status: Disposed28/1/2021AY 2013-14
MOOMAL MOTORS,JAIPUR vs ITO, KISHANGARH
ITA 475/JPR/2017[2009-10]Status: Disposed28/1/2021AY 2009-10
CHANDRA PRAKASH AGRAWAL HUF,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR
ITA 924/JPR/2019[2017-18]Status: Disposed27/1/2021AY 2017-18
SMT. GAYATRI DEVI DATA,ALWAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, ALWAR
ITA 138/JPR/2019[2011-12]Status: Disposed27/1/2021AY 2011-12
JAIPUR CITY TRANSPORT SERVICES LTD.,JAIPUR vs ACIT, JAIPUR
ITA 1280/JPR/2019[2014-15]Status: Disposed27/1/2021AY 2014-15
M/S SHRI BADRI NARAIN SIKSHA SAMITI,JAIPUR vs INCOME TAX OFFICER, EXEMPTIONS WARD, ALWAR
ITA 193/JPR/2019[2014-15]Status: Disposed22/1/2021AY 2014-15
INCOME TAX OFFICER (EXEMPTION), JAIPUR vs M/S APOLLO ANIMAL MEDICAL GROUP TRUST, JAIPUR
ITA 960/JPR/2018[2008-09]Status: Disposed22/1/2021AY 2008-09
SHRI RAMDHAN GURJAR, 537-38, MAHIMA TRINITY NEW SANGANER ROAD, SWEJ FARM, JAIPUR,JAIPUR vs ITO WARD-4(2), JAIPUR, WARD-4(2), JAIPUR
ITA 939/JPR/2019[2009-10]Status: Disposed21/1/2021AY 2009-10
M/S JLC ELECTROMET PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, JAIPUR
ITA 566/JPR/2019[2009-10]Status: Disposed21/1/2021AY 2009-10
SHRI SURENDRA KUMAR MATHUR,JAIPUR vs INCOME TAX OFFICER, WARD-1, SIKAR
ITA 429/JPR/2019[2013-14]Status: Disposed21/1/2021AY 2013-14
SHRI RAMBABOO SINGH,JAIPUR vs INCOME TAX OFFICER, WAR-4(5), JAIPUR
ITA 141/JPR/2019[2009-10]Status: Disposed21/1/2021AY 2009-10
SMT. SUSHMA BANSAL,JAIPUR vs ITO, WARD-2(4), JAIPUR
ITA 1369/JPR/2019[2011-12]Status: Disposed21/1/2021AY 2011-12
M/S SUMERU ENTERPROSES,JAIPUR vs INCOME TAX OFFICER, WARD-6-4, JAIPUR
ITA 888/JPR/2019[2014-15]Status: Disposed20/1/2021AY 2014-15
M/S SUMERU ENTERPROSES,JAIPUR vs INCOME TAX OFFICER, WARD-6-4, JAIPUR
ITA 887/JPR/2019[2013-14]Status: Disposed20/1/2021AY 2013-14
M/S SUMERU ENTERPROSES,JAIPUR vs INCOME TAX OFFICER, WARD-6-4, JAIPUR
ITA 886/JPR/2019[2012-13]Status: Disposed20/1/2021AY 2012-13
SHRI VISHNU KUMAR GUPTA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 496/JPR/2019[2010-11]Status: Disposed20/1/2021AY 2010-11
SMT. SANTOSH GUPTA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 495/JPR/2019[2010-11]Status: Disposed20/1/2021AY 2010-11
JAI SHREE INTERIOR & HANDICRAFT PVT. LTD (NOW ALANKAR RINGS PVT. LTD) F-197, ROAD NO.9, VKI AREA, JAIPUR C/O SHRI VIJAY GOYAL SHREE RAMAM 58 SHREE GOPAL NAGAR, GOPAL PURA BYE PASS ROAD JAIPUR,JAIPUR vs INCOME TAX OFFICER WARD-4(3) JAIPUR, JAIPUR
ITA 290/JPR/2019[2007-08]Status: Disposed20/1/2021AY 2007-08
