← All Benches
ITAT Jaipur Bench
7,649 judgments
SHRI RAVI SANCHETI,JAIPUR vs DCIT, CIRCLE-2, JAIPUR
ITA 1221/JPR/2019[2010-11]Status: Disposed20/1/2021AY 2010-11
SMT. SUMAN GUPTA,JAIPUR vs INCOME TAX OFFICER, WARD-4-5, JAIPUR
ITA 1073/JPR/2019[2013-14]Status: Disposed20/1/2021AY 2013-14
SMT. SUMAN GUPTA,JAIPUR vs INCOME TAX OFFICER, WARD-4-5, JAIPUR
ITA 1072/JPR/2019[2012-13]Status: Disposed20/1/2021AY 2012-13
M/S ROLEX MARBLES PVT. LTD.,KISHANGARH vs INCOME TAX OFFICER, WARD, KISHANGARH
ITA 1020/JPR/2019[2011-12]Status: Disposed20/1/2021AY 2011-12
INCOME TAX OFFICER (EXEMPTION), JAIPUR vs M/S APOLLO ANIMAL MEDICAL GROUP TRUST, JAIPUR
ITA 961/JPR/2018[2012-13]Status: Disposed20/1/2021AY 2012-13
M/S. MUKESH BAJAJ,JAIPUR vs ITO WARD-1(4), JAIPUR
ITA 145/JPR/2020[2015-16]Status: Disposed19/1/2021AY 2015-16
SHRI DURGADUTT BAJAJ (HUF),JAIPUR vs ITO, WARD -1(2), JAIPUR
ITA 144/JPR/2020[2015-16]Status: Disposed19/1/2021AY 2015-16
SHRI ANIL BAJAJ (HUF),JAIPUR vs ITO, WARD -1(4), JAIPUR
ITA 143/JPR/2020[2015-16]Status: Disposed19/1/2021AY 2015-16
JV OF KIRAN INFRA ENGINEERS LTD. & ELIOP,JAIPUR vs INCOME TAX OFFICER, WARD-4-2, JAIPUR
ITA 711/JPR/2019[2010-11]Status: Disposed19/1/2021AY 2010-11
SHRI RAJEEV GUPTA,JAIPUR vs DCIT, CIRCLE-4, JAIPUR, JAIPUR
ITA 84/JPR/2020[2014-15]Status: Disposed18/1/2021AY 2014-15
SHRI RAJEEV GUPTA,JAIPUR vs DCIT, CIRCLE-4, JAIPUR, JAIPUR
ITA 83/JPR/2020[2013-14]Status: Disposed18/1/2021AY 2013-14
SHRI RAJEEV GUPTA,JAIPUR vs DCIT, CIRCLE-4, JAIPUR, JAIPUR
ITA 82/JPR/2020[2012-13]Status: Disposed18/1/2021AY 2012-13
SHRI RAJEEV GUPTA,JAIPUR vs DCIT, CIRCLE-4, JAIPUR, JAIPUR
ITA 81/JPR/2020[2011-12]Status: Disposed18/1/2021AY 2011-12
SWAMI KESHWANAND SHIKSHAN SANSTHAN,SIKAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 273/JPR/2020[2010-11]Status: Disposed18/1/2021AY 2010-11
SMT. JATINDER KAUR,JAIPUR vs ITO, WARD-6(1), JAIPUR
ITA 206/JPR/2020[2015-16]Status: Disposed18/1/2021AY 2015-16
M/S. PRADEEP BAJAJ, HUF,JAIPUR vs ITO, WARD-1(2), JAIPUR
ITA 146/JPR/2020[2015-16]Status: Disposed18/1/2021AY 2015-16
ACIT, CIRCLE-1, ALWAR vs LORD CHLORO ALKALI LIMITED, NEW DELHI
ITA 132/JPR/2020[1998-99]Status: Disposed18/1/2021AY 1998-99
SHRI SATISH JAIN C/O B.P. MUNDRA & CO. CA, MUNDRA HOUSE, 822-A, SHIVAJI NAGAR, CIVIL LINES JAIPUR,JAIPUR vs ITO WARD-2(4), JAIPUR, WARD-2(4), JAIPUR
ITA 768/JPR/2019[2010-11]Status: Disposed18/1/2021AY 2010-11
SHRI AKSHAY MANGAL,JAIPUR vs INCOME TAX OFFICER, WARD-1-3, JAIPUR
ITA 489/JPR/2019[2008-09]Status: Disposed18/1/2021AY 2008-09
SHRI NAVNEET SARAF,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 478/JPR/2019[2010-11]Status: Disposed18/1/2021AY 2010-11