← All Benches

ITAT Jaipur Bench

7,649 judgments

DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), CIRCLE, JAIPUR vs MODERN SCHOOL SOCIETY, KOTA

ITA 357/JPR/2019[2013-14]Status: Disposed18/1/2021AY 2013-14

SMT. KAVITA MAHESHWARI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR

ITA 302/JPR/2019[2016-17]Status: Disposed18/1/2021AY 2016-17

SMT. NIRMALA MAHESHWARI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR

ITA 301/JPR/2019[2015-16]Status: Disposed18/1/2021AY 2015-16

SHRI YOGESH MAHESHWARI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR

ITA 300/JPR/2019[2015-16]Status: Disposed18/1/2021AY 2015-16

SMT. VIJAY LAXMI SETHI PROP. M/S. SETHI JEWELLERS 1706, JADIYON KA RASTA, SMS HIGHWAY JAIPUR,JAIPUR vs ACIT CIRCLE-1, JAIPUR, CIRCLE-1, JAIPUR

ITA 273/JPR/2019[2013-14]Status: Disposed18/1/2021AY 2013-14

SMT. VIJAY LAXMI SETHI PROP. M/S. SETHI JEWELLERS 1706, JADIYON KA RASTA, SMS HIGHWAY JAIPUR,JAIPUR vs ACIT CIRCLE-1, JAIPUR, CIRCLE-1, JAIPUR

ITA 272/JPR/2019[2010-11]Status: Disposed18/1/2021AY 2010-11

SHRI MANISH PARNAMI,JAIPUR vs INCOME TAX OFFICER, WARD-6-1, JAIPUR

ITA 231/JPR/2019[2008-09]Status: Disposed18/1/2021AY 2008-09

SHRI RAMESH KUMAR PAREEK,JAIPUR vs INCOME TAX OFFICER, WARD-5-1, JAIPUR

ITA 230/JPR/2019[2009-10]Status: Disposed18/1/2021AY 2009-10

SHRI JAGDISH ARORA, 3 TA-18, JAWAHER NAGAR, JAIPUR,JAWAHAR NAGAR, JAIPUR vs ITO WARD-5(1), JAIPUR, WARD-5(1), JAIPUR

ITA 225/JPR/2019[2010-11]Status: Disposed18/1/2021AY 2010-11

SHRI PRADEEP KUMAR KASHNWAL,ALWAR vs INCOME TAX OFFICER, WARD-1-5, ALWAR

ITA 210/JPR/2019[2009-10]Status: Disposed18/1/2021AY 2009-10

SHRI SUNDER DAS SONKIA,JAIPUR vs ITO, WARD 1(2), JAIPUR

ITA 1383/JPR/2019[2010-11]Status: Disposed18/1/2021AY 2010-11

SHRI AKASH GUPTA,JAIPUR vs ACIT, CIRCLE-4, JAIPUR

ITA 1382/JPR/2019[2016-17]Status: Disposed18/1/2021AY 2016-17

DCIT, CIRCLE-6, JAIPUR vs M/S. JAIPUR VIDYUT VITRAN NIGAM LIMITED, JAIPUR

ITA 1287/JPR/2019[2016-17]Status: Disposed18/1/2021AY 2016-17

ITO, WARD-4(5), JAIPUR vs SMT. ARCHANA DANGAYACH, JAIPUR

ITA 1261/JPR/2019[2012-13]Status: Disposed18/1/2021AY 2012-13

SHRI UMESH MANGAL,AJMER vs ITO, WARD-1(2), AJMER

ITA 1216/JPR/2019[2008-09]Status: Disposed18/1/2021AY 2008-09

SMT. KUSUM BADER,JAIPUR vs ITO, WARD 2(1), JAIPUR

ITA 1207/JPR/2019[2013-14]Status: Disposed18/1/2021AY 2013-14

SHRI SURENDRA KUMAR GUPTA,JAIPUR vs INCOME TAX OFFICER, WARD-2-4, JAIPUR

ITA 1009/JPR/2019[2015-16]Status: Disposed18/1/2021AY 2015-16

SHRI HARPAL YADAV,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR

ITA 1001/JPR/2019[2017-18]Status: Disposed18/1/2021AY 2017-18

SHRI HARPAL YADAV,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR

ITA 1000/JPR/2019[2014-15]Status: Disposed18/1/2021AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), CIRCLE, JAIPUR vs MODERN SCHOOL SOCIETY, KOTA

ITA 1362/JPR/2018[2012-13]Status: Disposed18/1/2021AY 2012-13