← All Benches
ITAT Jaipur Bench
7,649 judgments
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), CIRCLE, JAIPUR vs MODERN SCHOOL SOCIETY, KOTA
ITA 1361/JPR/2018[2011-12]Status: Disposed18/1/2021AY 2011-12
SHRI ANIL GHATIWALA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR
ITA 845/JPR/2018[2015-16]Status: Disposed11/1/2021AY 2015-16
M/S WHOLESALE CLOTH MERCHANT,KOTA vs PR. COMMISSIONER OF INCOME TAX (CENTRAL), RAJASTHAN, JAIPUR
ITA 688/JPR/2019[0]Status: Disposed6/1/2021
BGSAL CF TRY,JAIPUR vs CIT(EXEMPTION), JAIPUR
ITA 224/JPR/2020[2019-20]Status: Disposed5/1/2021AY 2019-20
M/S AMRAPALI EXPORTS,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR
ITA 454/JPR/2019[2013-14]Status: Disposed5/1/2021AY 2013-14
SHRI SHUJAAT ALI KHAN,JAIPUR vs INCOME TAX OFFICER, WARD-6-1, JAIPUR
ITA 170/JPR/2019[2008-09]Status: Disposed5/1/2021AY 2008-09
SHRI RAJESH CHOUDHARY,JAIPUR vs INCOME TAX OFFICER, WARD-6-2, JAIPUR
ITA 659/JPR/2019[2010-11]Status: Disposed10/12/2020AY 2010-11
AEN (O& M)AJMER VIDYUT VITRAN NIGAM LIMITED,SARADHNA vs DCIT, CPC(TDS), GHAZIABAD
ITA 1376/JPR/2019[2016-17(24Q 4TH QTR)]Status: Disposed10/12/2020
AEN (O& M)AJMER VIDYUT VITRAN NIGAM LIMITED,SARADHNA vs DCIT, CPC(TDS), GHAZIABAD
ITA 1375/JPR/2019[2016-17(24Q, 2ND QTR)]Status: Disposed10/12/2020
AEN (O& M)AJMER VIDYUT VITRAN NIGAM LIMITED,SARADHNA vs DCIT, CPC(TDS), GHAZIABAD
ITA 1374/JPR/2019[2016-17]Status: Disposed10/12/2020AY 2016-17
SHRI AMIT JINDAL ( HUF),JAIPUR vs ITO, WARD 1(2), JAIPUR
ITA 121/JPR/2020[2014-15]Status: Disposed9/12/2020AY 2014-15
SHRI MOHAMED MOHTRAM FAROOQUI,JHUNJHUNU vs ACIT, CIRCLE, JHUNJHUNU
ITA 1252/JPR/2019[1993-94]Status: Disposed9/12/2020AY 1993-94
SHRI MANOJ KUMAR GUPTA,SRIGANGANAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 237/JPR/2018[2013-14]Status: Disposed9/12/2020AY 2013-14
SHRI RAJ KUMAR GUPTA,JAIPUR vs INCOME TAX OFFICER, WARD-6-2, JAIPUR
ITA 1460/JPR/2018[2014-15]Status: Disposed9/12/2020AY 2014-15
S.SINGHAL & CO.,BHIWADI vs ACIT, ALWAR
ITA 637/JPR/2016[2004-05]Status: Disposed9/12/2020AY 2004-05
S.SINGHAL & CO.,ALWAR vs ACIT, ALWAR
ITA 858/JPR/2013[2004-05]Status: Disposed9/12/2020AY 2004-05
ASHOK KUMAR MITTAL,NASIRABAD vs PR. CIT, AJMER
ITA 301/JPR/2020[2015-16]Status: Disposed7/12/2020AY 2015-16
SHRI MANISH DHANKAR,JHUNJHUNU vs INCOME TAX OFFICER, WARD-2, JHUNJHUNU
ITA 368/JPR/2019[2014-15]Status: Disposed7/12/2020AY 2014-15
SMT. REKHA MATHUR C-201, GANESH MARG, MAHESH NAGAR NEAR GOPALPURA BYE PASS ROAD, JAIPUR,JAIPUR vs ITO WARD-6(2), JAIPUR, WARD-6(2), JAIPUR
ITA 936/JPR/2019[2010-11]Status: Disposed27/11/2020AY 2010-11
GUJRATI MAHAMANDAL HATI BHATA,AJMER vs INCOME TAX OFFICER (EXEMPTION), AJMER
ITA 809/JPR/2018[2009-10]Status: Disposed27/11/2020AY 2009-10
