← All Benches
ITAT Jaipur Bench
7,647 judgments
M/S. RAJASTHAN CRICKET ASSOCIATION,JAIPUR vs ADD.CIT. RANGE-2, JAIPUR
ITA 284/JPR/2020[2011-12]Status: Disposed25/11/2020AY 2011-12
SMT. RAMA MATHUR,JAIPUR vs ITO, WARD-4(4), JAIPUR
ITA 194/JPR/2020[2011-12]Status: Disposed25/11/2020AY 2011-12
SHRI ANURAG SHAH 2654, SHAH BHAWAN GHEE WALLON KA RASTA JOHARI BAZAR, JAIPUR,JAIPUR vs ITO WARD-2(1), JAIPUR, WARD-2(1), JAIPUR
ITA 938/JPR/2019[2014-15]Status: Disposed25/11/2020AY 2014-15
M/S MOJIKA REAL ESTATE & DEVELOPERS PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR
ITA 1429/JPR/2018[2014-15]Status: Disposed25/11/2020AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR vs M/S MOJIKA REAL ESTATE & DEVELOPERS PVT. LTD., JAIPUR
ITA 1236/JPR/2018[2014-15]Status: Disposed25/11/2020AY 2014-15
SHRI MANOJ KUMAR GUPTA,JAIPUR vs ITO, WARD-5(2), JAIPUR
ITA 133/JPR/2020[2005-06]Status: Disposed23/11/2020AY 2005-06
M/S. OM PRAKASH BADAYA (HUF),JAIPUR vs PR.CIT, ALWAR
ITA 217/JPR/2020[2015-16]Status: Disposed13/11/2020AY 2015-16
SMT. MEERA DEVI,JAIPUR vs ITO, WARD-6(1), JAIPUR
ITA 256/JPR/2020[2013-14]Status: Disposed10/11/2020AY 2013-14
DCIT, CENTRAL CIRCLE-3, JAIPUR, CENTRAL CIRCLE-3, JAIPUR vs SHRI RAJENDRA KUMAR KEDIA, A-15, SHYAM NAGAR, NEAR NADI KA PHATAK, BAINAD ROAD, JHOTWARA, JAIPUR, JAIPUR
ITA 909/JPR/2019[2017-18]Status: Disposed10/11/2020AY 2017-18
SHRI RAMESH CHAND AGRAWAL,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, JAIPUR
ITA 1109/JPR/2019[2013-14]Status: Disposed10/11/2020AY 2013-14
SHRI RAVINDER KUMAR SHARMA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, JAIPUR
ITA 1077/JPR/2018[2014-15]Status: Disposed10/11/2020AY 2014-15
M/S. AKSHAY ECO ENERGY CORPORATION PVT. LTD.,JAIPUR vs ITO, WARD-7(3), JAIPUR
ITA 101/JPR/2020[2014-15]Status: Disposed9/11/2020AY 2014-15
SHRI SUSHIL KUMAR MITTAL,BEAWAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 837/JPR/2019[2015-16]Status: Disposed9/11/2020AY 2015-16
SMT. SHAKUNTLA CHOUDHARY,TONK vs INCOME TAX OFFICER, TONK
ITA 145/JPR/2019[2014-15]Status: Disposed9/11/2020AY 2014-15
SHRI MAHAVEER PRASAD RATHI,KEKRI vs INCOME TAX OFFICER, WARD-2-3, AJMER
ITA 1079/JPR/2019[2016-17]Status: Disposed9/11/2020AY 2016-17
SHRI GHASI RAM,KOTKASIM vs ITO, WARD-1(5), ALWAR
ITA 3/JPR/2020[2011-12]Status: Disposed3/11/2020AY 2011-12
SHRI GAURAV SHARMA,BHARATPUR vs INCOME TAX OFFICER, WARD-2, BHARATPUR
ITA 911/JPR/2019[2010-11]Status: Disposed29/10/2020AY 2010-11
SHRI DHARAM PRAKASH GUPTA,JAIPUR vs INCOME TAX OFFICER, WARD-6-4, JAIPUR
ITA 299/JPR/2019[2010-11]Status: Disposed29/10/2020AY 2010-11
SHRI SURAJ MAL BANSAL,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR
ITA 846/JPR/2018[2015-16]Status: Disposed29/10/2020AY 2015-16
SHRI HARI BALLABH GHATIWALA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR
ITA 843/JPR/2018[2015-16]Status: Disposed29/10/2020AY 2015-16
