← All Benches
ITAT Jaipur Bench
7,647 judgments
SHRI TINKU KUMAR MITTAL C-609, FELICITY EMRALD, SWAGE FARM, N.S. ROAD, JAIPUR,JAIPUR vs CIT APPEAL-II, JAIPUR, APPEAL II, JAIPUR
ITA 802/JPR/2019[2014-15]Status: Disposed28/10/2020AY 2014-15
M/S BHAVAL SYNTHETICS (INDIA) LTD.,UDAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AJMER
ITA 1043/JPR/2019[2013-14]Status: Disposed28/10/2020AY 2013-14
M/S HARSH STOCK PORTFOLIO PVT. LTD.,UTTAR PRADESH vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR
ITA 1150/JPR/2018[2014-15]Status: Disposed28/10/2020AY 2014-15
SHRI SIDDHARTH GOEL,AJMER vs ACIT, CIRCLE-2, AJMER
ITA 118/JPR/2020[2009-10]Status: Disposed27/10/2020AY 2009-10
M/S MOUNT MALT BRU LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-6-2, JAIPUR
ITA 69/JPR/2019[2013-14]Status: Disposed27/10/2020AY 2013-14
SHRI PREM CHAND TAPEN G-183, NEHA PLASTIC INDUSTRIES, G-183, RIICO INDUSTRIAL AREA, BAGRU, BAGRU, JAIPUR JAJAS THAN,JAIPUR vs ITO WARD-7(2), JAIPUR, WARD-7(2), JAIPUR
ITA 620/JPR/2019[2012-13]Status: Disposed27/10/2020AY 2012-13
ITO WARD-7(2), JAIPUR, WARD-7(2), JAIPUR vs SHRI PREM CHAND TEPAN S/O GOMA RAM KHATIK, PROP. M/S. NEHA PLASTIC INDUSTRIES, RIICO INDU. AREA,183, MAHALA BAGRU, JAIPUR, JAIPUR
ITA 619/JPR/2019[2012-13]Status: Disposed27/10/2020AY 2012-13
SMT. MAMTA HALDIA,JAIPUR vs DCIT, CIRCLE-1, JAIPUR
ITA 1351/JPR/2019[2008-09]Status: Disposed27/10/2020AY 2008-09
SMT. MAMTA HALDIA,JAIPUR vs DCIT, CIRCLE-1, JAIPUR
ITA 1350/JPR/2019[2004-05]Status: Disposed27/10/2020AY 2004-05
SMT. MAMTA HALDIA,JAIPUR vs DCIT, CIRCLE-1, JAIPUR
ITA 1349/JPR/2019[2003-04]Status: Disposed27/10/2020AY 2003-04
M/S VIJAYETA BUILDCON PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR
ITA 980/JPR/2018[2007-08]Status: Disposed27/10/2020AY 2007-08
POOJA SEVA SHIKSHA SAMITI,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTION, JAIPUR
ITA 890/JPR/2018[2012-13]Status: Disposed22/10/2020AY 2012-13
SHRI RAVI SHANKAR,DHOLPURA vs INCOME TAX OFFICER, WARD-4, BHARATPUR
ITA 897/JPR/2019[2014-15]Status: Disposed20/10/2020AY 2014-15
SHRI RAJIV BOTHRA,JAIPUR vs INCOME TAX OFFICER, WARD-5-2, NCRB, JAIPUR
ITA 557/JPR/2019[2013-14]Status: Disposed20/10/2020AY 2013-14
SHRI JAISINGH YADAV,JAIPUR vs ACIT, CENTRAL CIRCLE-3 JAIPUR
ITA 1291/JPR/2019[2015-16]Status: Disposed20/10/2020AY 2015-16
SHRI JAISINGH YADAV,JAIPUR vs ACIT, CENTRAL CIRCLE-3 JAIPUR
ITA 1290/JPR/2019[2014-15]Status: Disposed20/10/2020AY 2014-15
ROCKDRILLS PROJECTS PRIVATE LIMITED,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 175/JPR/2018[2012-13]Status: Disposed20/10/2020AY 2012-13
SHRI PRAMOD SHARMA,JAIPUR vs ITO, WARD-6 (2), JAIPUR, JAIPUR
ITA 122/JPR/2020[2007-08]Status: Disposed15/10/2020AY 2007-08
SHAHPURA GRAM SEWA SAHAKARI SAMITI LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-4-1, JAIPUR
ITA 767/JPR/2019[2015-16]Status: Disposed15/10/2020AY 2015-16
SHRI ASHOK KUMAR GOYAL,BEAWAR vs ITO, WARD-1, BEAWAR
ITA 1219/JPR/2019[2013-14]Status: Disposed15/10/2020AY 2013-14
