← All Benches
ITAT Jaipur Bench
7,647 judgments
SHRI DINESH KUMAR GOYAL,AJMER vs INCOME TAX OFFICER, WARD-1-1, AJMER
ITA 1002/JPR/2019[2011-12]Status: Disposed15/10/2020AY 2011-12
M/S SHASHI PRAKASH GAUTAM (HUF),KOTA vs INCOME TAX OFFICER, KOTA
ITA 371/JPR/2018[2010-11]Status: Disposed15/10/2020AY 2010-11
MAHARAJA SURAJMAL BRIJ VISHWAVIDHALAYA,BHARATPUR vs CIT-EXEMPTION, JAIPUR
ITA 295/JPR/2020[2019-20]Status: Disposed14/10/2020AY 2019-20
MAHARAJA SURAJMAL BRIJ VISHAV VIDYALAYA,BHARATPUR vs CIT (EXEMPTION), JAIPUR
ITA 291/JPR/2020[2019-20]Status: Disposed14/10/2020AY 2019-20
LATE SHRI PADAM CHAND JAIN,JAIPUR vs ITO, WARD-5(3), JAIPUR
ITA 1230/JPR/2019[2008-09]Status: Disposed14/10/2020AY 2008-09
SHRI RAJ KUMAR NOWAL,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
ITA 36/JPR/2018[2014-15 (upto Sep 2014)SHRI RAJ KUMAR KNOWAL]Status: Disposed14/10/2020
SMT. PREM KUMARI SURANA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 305/JPR/2018[2015-16]Status: Disposed14/10/2020AY 2015-16
SHAKTI MALT PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-4-2, JAIPUR
ITA 172/JPR/2019[2012-13]Status: Disposed13/10/2020AY 2012-13
M/S. ARSH VISION C/O- M/S. MAHENDRA GARGIEYA & ASSOCIATES, ADVOCATES & TAX CONSULTANTS, 537-539, 5TH FLOOR, MAHIMA'S TRINITY, NEAR JYOTI RAO PHULE COLLEGE, NEW SANGANER ROAD, JAIPUR,JAIPUR vs DCIT CIRCLE-1, AJMER, CIRCLE-1, AJMER
ITA 592/JPR/2019[2015-16]Status: Disposed12/10/2020AY 2015-16
SHRI HIMANSHU TANEJA,JAIPUR vs INCOME TAX OFFICER, WARD-5-1, JAIPUR
ITA 463/JPR/2019[2010-11]Status: Disposed12/10/2020AY 2010-11
SARAF CARPET AND TEXTILES LLP,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR
ITA 1520/JPR/2018[2015-16]Status: Disposed12/10/2020AY 2015-16
SHRI HARI NARAIN GATTANI,JAIPUR vs DCIT, C-4, JAIPUR
ITA 186/JPR/2020[2017-18]Status: Disposed9/10/2020AY 2017-18
M/S NABH MULTITRADE PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 269/JPR/2018[2014-15]Status: Disposed9/10/2020AY 2014-15
HARIKISHAN AGARWAL, HUF,JAIPUR vs ITO, WARD-5(2), JAIPUR
ITA 169/JPR/2020[2010-11]Status: Disposed8/10/2020AY 2010-11
SMT. JODHI DEVI,SRIMADHOPUR vs INCOME TAX OFFICER, WARD, NEEMKATHANA
ITA 915/JPR/2019[2009-10]Status: Disposed7/10/2020AY 2009-10
SHRI DEEP CHAND GARG,AJMER vs INCOME TAX OFFICER, AJMER
ITA 62/JPR/2018[2014-15]Status: Disposed7/10/2020AY 2014-15
SMT. MAYA DEVI,JHUNJHUNU vs INCOME TAX OFFICER, WARD-1, JHUNJHUNU
ITA 1269/JPR/2018[2007-08]Status: Disposed7/10/2020AY 2007-08
M/S BANSIWALA IRON & STEEL ROLLING MILLS,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR
ITA 1094/JPR/2018[2014-15]Status: Disposed7/10/2020AY 2014-15
SMT. LATA PHULWANI,JAIPUR vs PR. CIT-2, JAIPUR
ITA 246/JPR/2020[2015-16]Status: Disposed6/10/2020AY 2015-16
SHRI GIRRAJ PRASAD GILARA HUF,JAIPUR vs INCOME TAX OFFICER, WARD-6-5, JAIPUR
ITA 354/JPR/2019[2009-10]Status: Disposed6/10/2020AY 2009-10
