← All Benches
ITAT Jaipur Bench
7,647 judgments
SHRI DEEPAK SOGANI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 2/JPR/2018[2012-13]Status: Disposed6/10/2020AY 2012-13
SMT. RAMPYARI,SARADDHANA vs ITO, WARD-2(3), AJMER
ITA 1249/JPR/2019[2011-12]Status: Disposed5/10/2020AY 2011-12
SMT. MEENA ADVANI,KOTA vs INCOME TAX OFFICER, WARD-1-1, KOTA
ITA 551/JPR/2018[2012-13]Status: Disposed5/10/2020AY 2012-13
SHRI SUNDER LAL ADVANI,KOTA vs INCOME TAX OFFICER, WARD-1-1, KOTA
ITA 1516/JPR/2018[2013-14]Status: Disposed5/10/2020AY 2013-14
M/S BANK OF INDIA, VIDHYADHAR NAGAR,JAIPUR vs JOINT COMMISSIONER OF INCOME TAX, RANGE-TDS, JAIPUR
ITA 434/JPR/2019[2010-11]Status: Disposed29/9/2020AY 2010-11
SMT. TEEJA DEVI SAINI,JAIPUR vs INCOME TAX OFFICER, WARD-4-3, JAIPUR
ITA 1258/JPR/2018[2008-09]Status: Disposed29/9/2020AY 2008-09
TRIMURTY COLONIZERS AND BUILDERS PRIVATE LIMITED,JAIPUR vs ITO, WARD-6(2), JAIPUR
ITA 65/JPR/2020[2014-15]Status: Disposed23/9/2020AY 2014-15
M/S TIRUPATI ENTERPRISES,ALWAR vs INCOME TAX OFFICER, WARD - BHIWADI, BHIWADI
ITA 277/JPR/2020[2010-11]Status: Disposed22/9/2020AY 2010-11
SHRI MERH KSHTRIYA SABHA,AJMER vs INCOME TAX OFFICER (EXEMPTION), AJMER
ITA 587/JPR/2019[2016-17]Status: Disposed22/9/2020AY 2016-17
SHRI SUNIL KUMAR GUPTA,AJMER vs INCOME TAX OFFICER, WARD-2-2, AJMER
ITA 346/JPR/2019[2004-05]Status: Disposed22/9/2020AY 2004-05
SHRI SUNIL KUMAR GUPTA,AJMER vs INCOME TAX OFFICER, WARD-2-2, AJMER
ITA 345/JPR/2019[2004-05]Status: Disposed22/9/2020AY 2004-05
SHREERAM BAJAJ, JAIPUR,JAIPUR vs ITO WARD 4(2), WARD 4(2), JAIPUR
ITA 220/JPR/2019[2009-10]Status: Disposed22/9/2020AY 2009-10
M/S. RAJASTHAN CABLE INDUSTRIES LTD.,KOTA vs JCIT, CENTRAL RANGE, UDAIPUR
ITA 1336/JPR/2019[2012-13]Status: Disposed22/9/2020AY 2012-13
M/S. RAJASTHAN CABLE INDUSTRIES LTD.,KOTA vs JCIT, CENTRAL RANGE, UDAIPUR
ITA 1335/JPR/2019[2011-12]Status: Disposed22/9/2020AY 2011-12
M/S. RAJASTHAN CABLE INDUSTRIES LTD.,KOTA vs JCIT, CENTRAL RANGE, UDAIPUR
ITA 1334/JPR/2019[2010-11]Status: Disposed22/9/2020AY 2010-11
SMT. MALTI KHANDELWAL,JAIPUR vs INCOME TAX OFFICER, WARD-4-2, JAIPUR
ITA 1046/JPR/2019[2013-14]Status: Disposed21/9/2020AY 2013-14
AKHIL BHARTIYA PALIWAL JAIN MAHASABHA,JAIPUR vs INCOME TAX OFFICER, EXEMPTION WARD-1, JAIPUR
ITA 481/JPR/2018[2013-14]Status: Disposed21/9/2020AY 2013-14
SANGEETA AGARWAL,JAIPUR vs PR. CIT-2, JAIPUR
ITA 261/JPR/2020[2010-11]Status: Disposed17/9/2020AY 2010-11
SHRI UMESH SINGH,JAIPUR vs ITO WARD-7(3), JAIPUR
ITA 326/JPR/2019[2011-12]Status: Disposed17/9/2020AY 2011-12
SHRI PERMESHWAR DAYAL JHANWAR,KOTA vs INCOME TAX OFFICER, BUNDI
ITA 236/JPR/2019[2012-13]Status: Disposed17/9/2020AY 2012-13