No AI summary yet for this case.
Income Tax Appellate Tribunal, JAIPUR BENCHES,”B” JAIPUR
Before: SHRI SANDEEP GOSAIN, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA No. 1366/JP/2019
lquokbZ dh rkjh[k@ Date of Hearing : 04/02/2021 mn?kks"k.kk dh rkjh[k@Date of Pronouncement: 09/02/2021 vkns'k@ ORDER PER: SANDEEP GOSAIN, J.M. The present appeal has been filed by the assessee against the order of CIT(A), Alwar dated 30.10.2019 for the assessment year 2014- 15. 2. Hearing of the appeal was concluded through video conference in view of the prevailing situation of Covid-19 pandemic.
Smt. Sarita Somani vs. ITO
The ld. Counsel for the assessee furnished application for withdrawal of this appeal. The contention in the said application reads as under:-
“Respected Hon’ble Sir, With reference to the above we are to state that we have filed Form -1 and Form-2 on 25/12/2020. Form-3 has been received on 21/01/2021. There was refund amounting to Rs. 31,517/-. For filing Form-4, there is a requirement of Appeal Cancellation Certificate/letter. Therefore we request you to grant us the same so that we can file Form-4. Your honor requested kindly to provide us appeal Cancellation Certificate-letter. Thanking You. Yours faithfully, For Sarita Somani.”
The ld. DR has raised no objection if the appeal of the assessee is allowed to be withdrawn.
Therefore, in view of the fact that the assessee has already approached the department to settle the matter under “Vivad Se Vishwas Scheme”, we permit the assessee to withdraw this appeal.
Accordingly, the appeal of the assessee is dismissed as withdrawn. Smt. Sarita Somani vs. ITO 6. In the result, this appeal of the assessee is dismissed as withdrawn. Order pronounced in the open court on 09/02/2021.
Sd/- Sd/- ¼lanhi xkslkbZ½ ¼foØe flag ;kno½ (Vikram Singh Yadav) (Sandeep Gosain) ys[kk lnL;@Accountant Member U;kf;d lnL;@Judicial Member Tk;iqj@Jaipur fnukad@Dated:- 09/02/2021. *Santosh. आदेश की प्रतिलिपि अग्रेf’ात@ब्वचल वf जीम वतकमत वितूंतकमक जवरू 1. vihykFkhZ@The Appellant- Smt. Sarita Somani, Jaipur. 2. izR;FkhZ@ The Respondent- ITO, Ward-3(5), Jaipur. 3. vk;dj vk;qDr@ CIT 4. vk;dj vk;qDr@ CIT(A) 5. विभागीय प्रतिनिधि] आयकर अपीलीय अधिकरण] जयपुर@क्त्ए प्ज्Aज्ए Jंपचनत. 6. xkMZ QkbZy@ Guard File {ITA No. 1366/JP/2019} vkns'kkuqlkj@ By order,
सहायक पंजीकार@Aेेज. त्महपेजतंत