← All Benches
ITAT Indore Bench
5,736 judgments
SANDEEP GANEDIWALA,INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX 5 (1), INDORE
ITA 691/IND/2017[2012-13]Status: Disposed16/10/2018AY 2012-13
SMT. KANTA DEVI GARG,NEEMUCH vs INCOME TAX OFFICER, NEEMUCH
ITA 676/IND/2017[2006-07]Status: Disposed16/10/2018AY 2006-07
SMT. HARJEET COUR CHABBRA,INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX 3 (1), INDORE
ITA 672/IND/2017[2007-08]Status: Disposed16/10/2018AY 2007-08
SMT. HARJEET KAUR CHHABRA,INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX 3 (1), INDORE
ITA 671/IND/2017[2006-07]Status: Disposed16/10/2018AY 2006-07
M/S NARMADA JHABUA GRAMIN BANK,INDORE vs DYPTI COMMISSIONER OF INCOME TAX, 3(1),INDORE, INDORE
ITA 549/IND/2017[2014-15]Status: Disposed12/10/2018AY 2014-15
M/S DAULATARAM ENGINEERING SERVICES P.LTD,MANDIDEEP vs ASSISTANT COMMISSIONER OF INCOME TAX 1 (1), BHOPAL
ITA 509/IND/2017[2013-14]Status: Disposed12/10/2018AY 2013-14
THE ACIT, CENTRAL-2, INDORE vs SMT. REENA DEVI CHUGH, INDORE
ITA 240/IND/2017[2013-14]Status: Disposed12/10/2018AY 2013-14
SHRI ANIL KHANDELWAL,INDORE vs THE ITO-5(3), INDORE
ITA 299/IND/2016[2009-10]Status: Disposed12/10/2018AY 2009-10
THE ACIT, CENTRAL-2, INDORE vs M/S. CHUGH BUILDCOM PVT. LTD., INDORE
ITA 1331/IND/2016[2013-14]Status: Disposed12/10/2018AY 2013-14
THE ACIT, CENTRAL-2, INDORE vs M/S. CHUGH REALITY PVT. LTD., INDORE
ITA 1329/IND/2016[2013-14]Status: Disposed12/10/2018AY 2013-14
M/S KETI HIGHWAY DEVELOPERS PRIVATE LIMITED,INDORE vs THE DCIT (CENTRAL), INDORE
ITA 1308/IND/2016[2012-13]Status: Disposed12/10/2018AY 2012-13
M/S KETI HIGHWAY DEVELOPERS PRIVATE LIMITED,INDORE vs THE DCIT (CENTRAL), INDORE
ITA 1307/IND/2016[2011-12]Status: Disposed12/10/2018AY 2011-12
M/S KETI HIGHWAY DEVELOPERS PRIVATE LIMITED,INDORE vs THE DCIT (CENTRAL), INDORE
ITA 1306/IND/2016[2010-11]Status: Disposed12/10/2018AY 2010-11
THE M.P. FLYING CLUB LTD.,INDORE vs THE CIT (ADM)- I, INDORE
ITA 310/IND/2012[-]Status: Disposed12/10/2018
INCOME TAX OFFICER 4(3), INDORE vs M/S VINDAS CHEMICALS INDUSTRIES PRI.L, INDORE
ITA 563/IND/2017[2007-08]Status: Disposed8/10/2018AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX 5 (1), INDORE vs SMT.VIMLA AGRAWAL, INDORE
ITA 556/IND/2017[2012-13]Status: Disposed8/10/2018AY 2012-13
SHRI MAHESH KUMAR S/O SHRI HIRALAL,INDORE vs INCOME TAX OFFICER 5(5), INDORE
ITA 554/IND/2017[2008-09]Status: Disposed8/10/2018AY 2008-09
M/S MAHARSHI WORLD PEACE TURST,BHOPAL vs COMMISSIONER OF INCOME-TAX -EXEMPTION, BHOPAL
ITA 553/IND/2017[2017-18]Status: Disposed8/10/2018AY 2017-18
M/S URVASHI WORLD WIDE P LTD, INDORE,INDORE vs ITO,WARD 4(5), INDORE, INDORE
ITA 411/IND/2018[2012-13]Status: Disposed19/9/2018AY 2012-13
THE ITO-2(4), INDORE vs SHRI OM PRAKASH PATIDAR (HUF), INDORE
ITA 305/IND/2017[2013-14]Status: Disposed19/9/2018AY 2013-14